COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 2,162 of 2,241

High Courts07 Jan 1969Allowed

Namamal and Others Vs Radhey Shyam

Rajasthan High Court · AIR 1970 Raj 26 : (1969) RLW 336 : (1969) WLN 1

Constitution of India, 1950 — Article 136Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13A

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High Courts20 Dec 1968Dismissed

Motilal and Others Vs Jagdish Prasad Sharma and Others

Rajasthan High Court · (1969) RLW 184 : (1968) WLN 206

Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 10, 11

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High Courts20 Dec 1968Dismissed

Pabudan Hiralal Vs Shri Mahesh Industries and Others

Rajasthan High Court · AIR 1970 Raj 59 : (1969) RLW 253

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17

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High Courts19 Dec 1968

Ram Niwas and Others Vs Hanuman Sahai

Rajasthan High Court · (1969) RLW 223 : (1968) WLN 179

Civil Procedure Code, 1908 (CPC) — Section 151, 152

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High Courts11 Dec 1968

Prithvi Singh Vs The State

Rajasthan High Court · (1968) WLN 275

Arms Act, 1959 — Section 25Evidence Act, 1872 — Section 114, 3Penal Code, 1860 (IPC) — Section 14, 302, 307, 34

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High Courts06 Dec 1968

Madan Lal Vs Controller of Estate Duty

Rajasthan High Court · (1969) 74 ITR 84

Estate Duty Act, 1953 — Section 44, 46(1)

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High Courts03 Dec 1968

M.C. Taneja and Others Vs State and Others

Rajasthan High Court · (1970) CriLJ 945

Constitution of India, 1950 — Article 20Evidence Act, 1872 — Section 10, 132Penal Code, 1860 (IPC) — Section 120A, 120B, 420

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High Courts29 Nov 1968

Deepchand and Others Vs Lachhu and Others

Rajasthan High Court · (1968) WLN 201

Constitution of India, 1950 — Article 226

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High Courts29 Nov 1968

Bhonreylal and Others Vs Kunj Beharilal

Rajasthan High Court · AIR 1969 Raj 299(2) : (1969) RLW 1

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1Limitation Act, 1963 — Section 29(2), 5

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High Courts21 Nov 1968Allowed

Tejmal Vs Mst. Varju and Another

Rajasthan High Court · (1969) RLW 216 : (1968) WLN 274

Civil Procedure Code, 1908 (CPC) — Section 60

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High Courts20 Nov 1968Allowed

G.A.G. Ayyar Vs R.B. Seth Moolchand Nemichand

Rajasthan High Court · (1969) RLW 259 : (1968) WLN 261

Provincial Insolvency Act, 1920 — Section 28, 29

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High Courts19 Nov 1968Dismissed

Poonamchand Vs Bastiram Deokishan and Another

Rajasthan High Court · AIR 1969 Raj 313 : (1969) RLW 248

Civil Procedure Code, 1908 (CPC) — Section 115Stamp Act, 1899 — Article 23, 5, 35, 45

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High Courts15 Nov 1968

State Vs Bhola Singh

Rajasthan High Court · AIR 1969 Raj 219 : (1969) CriLJ 1002 : (1968) WLN 159

Criminal Procedure Code, 1898 (CrPC) — Section 367Evidence Act, 1872 — Section 114, 137, 3, 8Penal Code, 1860 (IPC) — Section 302, 40

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High Courts14 Nov 1968Dismissed

Choteykhan Vs Mst. Zeenat

Rajasthan High Court · (1968) WLN 270

PROVIDENT FUNDS ACT, 1925 — Section 2, 3, 4, 5Succession Act, 1925 — Section 381

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High Courts13 Nov 1968Dismissed

Durga Prasad Choudhary Vs The State of Rajasthan

Rajasthan High Court · (1968) WLN 131

Penal Code, 1860 (IPC) — Section 499, 500

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High Courts12 Nov 1968Allowed

Bhatt Shailesh Kumar Vs Sampat Mal Lodha and Another

Rajasthan High Court · AIR 1969 Raj 276 : (1969) CriLJ 1272 : (1968) WLN 170

Criminal Procedure Code, 1898 (CrPC) — Section 252, 253(2), 259Penal Code, 1860 (IPC) — Section 114, 341, 380, 457

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High Courts12 Nov 1968

Mewar Sugar Mills Ltd. Vs State of Rajasthan Sales Tax Officer Vs Mahalaxmi Cotton Ginning and Pressing Factory

Rajasthan High Court · (1968) WLN 285

Constitution of India, 1950 — Article 301

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High Courts12 Nov 1968

Mewar Sugar Mills Ltd. and Others Vs State of Rajasthan and Another

Rajasthan High Court · AIR 1970 Raj 1

Civil Procedure Code, 1908 (CPC) — Section 100, 101Rajasthan Sales Tax Act, 1954 — Section 15, 2

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High Courts08 Nov 1968

Bhikha and Others Vs The State of Rajasthan

Rajasthan High Court · (1968) WLN 125

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 300, 302, 304, 325, 34

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High Courts07 Nov 1968Allowed

Guman Singh Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1970 Raj 173

Constitution of India, 1950 — Article 14, 16, 226Rajasthan Administrative Service Rules, 1954 — Rule 28B, 28B(2), 32

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