High Courts06 Nov 1968Allowed
Hari Kishan and Others Vs Shamlal
Rajasthan High Court · (1969) RLW 212 : (1968) WLN 120
Rajasthan Relief of Agricultural Indebtedness Act, 1957 — Section 4(h)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,163 of 2,241
High Courts04 Nov 1968
Smt. Panbai and Others Vs Sajjanraj and Others
Rajasthan High Court · AIR 1969 Raj 278 : (1969) RLW 343 : (1968) WLN 238
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1Contract Act, 1872 — Section 39, 45
High Courts01 Nov 1968
Thakurji Shriji Dwarkadeeshji Vs Gappulal
Rajasthan High Court · (1969) RLW 164 : (1968) WLN 99
Transfer of Property Act, 1882 — Section 113
High Courts01 Nov 1968
Ram Singh Vs State
Rajasthan High Court · AIR 1969 Raj 227 : (1969) CriLJ 1009 : (1969) RLW 208 : (1968) WLN 95
Motor Vehicles Act, 1939 — Section 123, 130, 130(1), 42
High Courts30 Oct 1968Dismissed
Vinod Kumar Vs The State of Rajasthan and Another
Rajasthan High Court · (1969) RLW 168 : (1968) WLN 121
Penal Code, 1860 (IPC) — Section 406, 411
High Courts29 Oct 1968
Bikaner Gypsum Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (1969) 73 ITR 778 : (1969) RLW 274 : (1968) WLN 242
Income Tax Act, 1922 — Section 10(1), 10(2), 13
High Courts17 Oct 1968
Shrikishan Vs State of Rajasthan and Another
Rajasthan High Court · (1970) 1 LLJ 576 : (1969) RLW 307 : (1968) WLN 109
Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 78A
High Courts17 Oct 1968Allowed
Indian Airlines Corporation and Others Vs Ram Niwas Laduram and Others
Rajasthan High Court · (1969) RLW 295 : (1968) WLN 103
Air Corporations Act, 1953 — Section 9Civil Procedure Code, 1908 (CPC) — Section 20, 23, 28, 29Specific Relief Act, 1963 — Section 10, 14, 41
High Courts14 Oct 1968
Kamal Hath Kargha Vastra Utpadak Shakari Samiti Ltd. and Others Vs Moolchand and Another
Rajasthan High Court · (1968) WLN 82
Rajasthan Co-operative Societies Act, 1965 — Section 75(1)(c)
High Courts12 Oct 1968Dismissed
Sukanraj Vs Nekarchand
Rajasthan High Court · AIR 1970 Raj 17
Civil Procedure Code, 1908 (CPC) — Section 100, 101Easements Act, 1882 — Section 52Registration Act, 1908 — Section 49
High Courts12 Oct 1968Dismissed
Sukanraj Vs Nokarchand
Rajasthan High Court · (1968) WLN 212
Contract Act, 1872 — Section 23Easements Act, 1882 — Section 52Registration Act, 1908 — Section 2
High Courts12 Oct 1968Allowed
Ladhu Saha and Another Vs Champalal and Another
Rajasthan High Court · (1968) WLN 97
Rajasthan Relief of Agricultural Indebtedness Act, 1957 — Section 2(c)
High Courts12 Oct 1968Allowed
Chhogalal Vs Dhanraj and Another
Rajasthan High Court · (1968) WLN 94
Arbitration Act, 1940 — Section 14, 20, 33, 44
High Courts11 Oct 1968Allowed
Rajasthan State Electricity Board, Jaipur Vs Hindustan Brown Boveri Ltd., Bombay
Rajasthan High Court · AIR 1969 Raj 212 : (1969) RLW 176 : (1968) WLN 83
Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1877 — Section 10, 41, 42
High Courts11 Oct 1968Allowed
Jupiter Insurance Co. Ltd. Vs Mohammad Malik and Others
Rajasthan High Court · AIR 1969 Raj 315 : (1968) WLN 108
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 151Motor Vehicles Act, 1939 — Section 96
High Courts04 Oct 1968
Rahima Vs State
Rajasthan High Court · (1969) CriLJ 831 : (1969) RLW 213 : (1968) WLN 45
Penal Code, 1860 (IPC) — Section 409
High Courts27 Sept 1968Allowed
Gauri Shankar Vs Smt. Ganga and Others
Rajasthan High Court · (1969) RLW 225 : (1968) WLN 41
Civil Procedure Code, 1908 (CPC) — Section 151, 50
High Courts27 Sept 1968Dismissed
Mst. Koti Bai and Others Vs Mst. Kastoori Bai
Rajasthan High Court · AIR 1969 Raj 264 : (1968) WLN 57
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 111, 112, 113
High Courts26 Sept 1968Dismissed
Mithalal Vs State and Another
Rajasthan High Court · (1968) WLN 117
Penal Code, 1860 (IPC) — Section 406