High Courts13 Mar 1969
Surendra Kumar Pande (Dr.) Vs State of Rajasthan and Another
Rajasthan High Court · (1970) 1 LLJ 199 : (1969) RLW 568 : (1969) WLN 123
Constitution of India, 1950 — Article 226, 309
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,160 of 2,241
High Courts13 Mar 1969Dismissed
Praduman Kumar Vs Girdhari Singh and Others
Rajasthan High Court · AIR 1970 Raj 131 : (1969) RLW 492 : (1969) WLN 139
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2
High Courts13 Mar 1969Dismissed
Pukhraj Ajayraj Oswal Vs Prabha Vanaji
Rajasthan High Court · AIR 1970 Raj 108 : (1969) WLN 199
Civil Procedure Code, 1908 (CPC) — Section 60(1)
High Courts13 Mar 1969Allowed
Pukh Raj Vs Parbha and Others
Rajasthan High Court · AIR 1970 Raj 109 : (1969) RLW 495 : (1969) RLW 497 : (1969) WLN 189
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72Provincial Insolvency Act, 1920 — Section 52
High Courts10 Mar 1969Allowed
Dharma Ram Vs Ram Karan and The State
Rajasthan High Court · AIR 1970 Raj 129 : (1970) CriLJ 984 : (1969) RLW 564 : (1969) WLN 105
Criminal Procedure Code, 1898 (CrPC) — Section 526A, 528, 528(1C)Penal Code, 1860 (IPC) — Section 354Probation of Offenders Act, 1958 — Section 3, 6
High Courts07 Mar 1969Dismissed
Firm Jai Dev Jain and Co. Vs Burmah Shell Oil Storage and Distributing Company of India
Rajasthan High Court · (1969) WLN 122
Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 29
High Courts27 Feb 1969Dismissed
Ratanlal Vs The Chairman, Regional Transport Authority, Bikaner Region, Bikaner and Others
Rajasthan High Court · AIR 1970 Raj 125
Motor Vehicles Act, 1939 — Section 44, 44(3), 45, 63
High Courts27 Feb 1969
Dhiria and Others Vs Jainarain and Another
Rajasthan High Court · AIR 1970 Raj 102 : (1970) CriLJ 729 : (1969) RLW 489 : (1969) WLN 99
Criminal Procedure Code, 1898 (CrPC) — Section 203, 252, 4(1), 540A
High Courts26 Feb 1969
Sardar Khan Vs State of Rajasthan
Rajasthan High Court · (1969) CriLJ 1324 : (1969) WLN 87
Constitution of India, 1950 — Article 261
High Courts25 Feb 1969Dismissed
Firm Sitaram Agarwal Vs Harnath and Another
Rajasthan High Court · AIR 1970 Raj 99 : (1969) WLN 91
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2)Partnership Act, 1932 — Section 58, 59, 69(2)
High Courts24 Feb 1969Dismissed
Ghisalal Vs Seth Kanhaiyalal
Rajasthan High Court · (1969) RLW 467 : (1969) WLN 95
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts24 Feb 1969
Shivram Singh Vs The State of Rajasthan
Rajasthan High Court · (1969) WLN 96
Constitution of India, 1950 — Article 226, 7
High Courts19 Feb 1969Dismissed
Bhanwarlal and Others Vs Raja Babu and Others
Rajasthan High Court · AIR 1970 Raj 104 : (1970) RLW 51 : (1969) WLN 467 : (1969) WLN 201
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 11Evidence Act, 1872 — Section 115
High Courts18 Feb 1969Dismissed
Shivram Singh Vs State of Rajasthan
Rajasthan High Court · AIR 1970 Raj 89 : (1969) RLW 443
Constitution of India, 1950 — Article 226
High Courts17 Feb 1969
Ramrakh and Others Vs Creditors, Rani Co-operative Society
Rajasthan High Court · (1970) RLW 309 : (1969) WLN 193
Civil Procedure Code, 1908 (CPC) — Section 113, 3Constitution of India, 1950 — Article 14, 228
High Courts14 Feb 1969Dismissed
State of Rajasthan Vs Bundi Electric Supply Co. Ltd., Bundi
Rajasthan High Court · AIR 1970 Raj 36 : (1969) RLW 473
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 4, Order 41 Rule 1, Order 6 Rule 2Companies Act, 1956 — Section 84Constitution of India, 1950 — Article 13(3)
High Courts10 Feb 1969Allowed
Manglaram Vs State of Rajasthan
Rajasthan High Court · AIR 1970 Raj 32 : (1970) CriLJ 300 : (1969) RLW 455 : (1969) WLN 71
Rajasthan Armed Constabulary Act, 1950 — Section 4, 6
High Courts10 Feb 1969
Shrinarain and Others Vs Lachhiram and Others
Rajasthan High Court · AIR 1971 Raj 38
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, Order 34 Rule 7(1)Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13Transfer of Property Act, 1882 — Section 111
High Courts05 Feb 1969Dismissed
Firm Alwar Iron Syndicate Vs Union of India (UOI)
Rajasthan High Court · AIR 1970 Raj 86 : (1969) RLW 555 : (1969) WLN 102
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 3Partnership Act, 1932 — Section 69(2), 69(4)
High Courts03 Feb 1969Dismissed
Kotah Match Factory Kotah Vs State of Rajasthan
Rajasthan High Court · AIR 1970 Raj 118 : (1969) WLN 75
Civil Procedure Code, 1908 (CPC) — Section 96Constitution of India, 1950 — Article 295, 299, 299(1)Contract Act, 1872 — Section 2, 70