High Courts23 Apr 1969

Ram Kumar Vs State of Rajasthan

Rajasthan High Court · AIR 1970 Raj 60 : (1970) CriLJ 486 : (1969) RLW 610 : (1969) WLN 215

Evidence Act, 1872 — Section 101, 102, 103, 104, 114Penal Code, 1860 (IPC) — Section 299, 300
High Courts15 Mar 1969

State Vs Jagdish

Rajasthan High Court · AIR 1970 Raj 110 : (1970) CriLJ 731 : (1969) RLW 567 : (1969) WLN 146

Criminal Procedure Code, 1898 (CrPC) — Section 435, 438, 439, 562Penal Code, 1860 (IPC) — Section 53Probation of Offenders Act, 1958 — Section 11(2), 4(1)
High Courts14 Mar 1969

Rampratap Vs State

Rajasthan High Court · AIR 1970 Raj 250 : (1970) CriLJ 1559 : (1969) RLW 534 : (1969) WLN 190

Criminal Procedure Code, 1898 (CrPC) — Section 177, 180, 235Penal Code, 1860 (IPC) — Section 366, 376