High Courts18 Apr 1970
Jor Singh Vs The State
Rajasthan High Court · (1970) RLW 352 : (1970) WLN 222
Criminal Procedure Code, 1898 (CrPC) — Section 123, 514(4)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,152 of 2,241
High Courts17 Apr 1970Dismissed
Badarmal and Others Vs Roshanlal and Another
Rajasthan High Court · AIR 1971 Raj 18 : (1971) CriLJ 239 : (1970) 3 WLN 380
Criminal Procedure Code, 1898 (CrPC) — Section 173, 190(1), 251A
High Courts16 Apr 1970Allowed
Malu Ram and Others Vs Sri Ram
Rajasthan High Court · (1970) WLN 233
Rajasthan Panchayat Act, 1953 — Section 58(6)
High Courts14 Apr 1970Allowed
Hariram Nathani Vs Regional Provident Fund Commissioner, Employees Provident Fund and Another
Rajasthan High Court · (1970) WLN 275
Constitution of India, 1950 — Article 326Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16, 7A
High Courts14 Apr 1970Allowed
Noor Mohammed Vs The State of Rajasthan and Others
Rajasthan High Court · (1970) RLW 357 : (1970) WLN 240
Constitution of India, 1950 — Article 226
High Courts14 Apr 1970Dismissed
Bhagwat Singhji Vs Kesar Singhji
Rajasthan High Court · AIR 1970 Raj 281 : (1970) CriLJ 1561
Constitution of India, 1950 — Article 362, 363Criminal Procedure Code, 1898 (CrPC) — Section 197A
High Courts03 Apr 1970Allowed
Baboolal and Others Vs The Additional Munsiff Magistrate No. 1 and Others
Rajasthan High Court · (1970) RLW 349 : (1970) WLN 238
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 352, 354, 426, 427, 436
High Courts02 Apr 1970
Thakurji Shriji Laxmanji and Others Vs Shyama Devi and Others
Rajasthan High Court · (1970) WLN 473
Court Fees Act, 1870 — Section 7(v)(e)
High Courts01 Apr 1970Dismissed
State of Rajasthan and Others Vs Mohan Lal
Rajasthan High Court · AIR 1971 Raj 318 : (1971) RLW 275
High Courts01 Apr 1970Allowed
Sugan Chand Vs The Transport Appellate Tribunal and Others
Rajasthan High Court · AIR 1971 Raj 186 : (1970) 3 WLN 511
Constitution of India, 1950 — Article 226Rajasthan Motor Vehicles Taxation Rules, 1951 — Rule 78
High Courts31 Mar 1970
Jagan Nath Singh Vs The R.T.A and Others
Rajasthan High Court · (1970) WLN 200
Central Motor Vehicles Rules, 1989 — Rule 86, 86(a)Motor Vehicles Act, 1988 — Section 64(b)
High Courts27 Mar 1970
Shrinarain Vs Lachhiram and Others
Rajasthan High Court · (1971) RLW 97 : (1970) WLN 336
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, Order 34 Rule 7
High Courts27 Mar 1970Dismissed
Motilal and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1970) WLN 195
High Courts20 Mar 1970
Central Transport Service Vs T.A.T. and Others
Rajasthan High Court · (1970) RLW 285 : (1970) WLN 219
Motor Vehicles Act, 1988 — Section 64, 64(d)
High Courts16 Mar 1970Dismissed
Jaipur Metal and Electrical Ltd. Vs Ambey Prasad
Rajasthan High Court · (1970) WLN 755
Constitution of India, 1950 — Article 19Transfer of Property Act, 1882 — Section 52
High Courts11 Mar 1970Partly Allowed
Furkan Vs Mst. Mumtaz Begam
Rajasthan High Court · AIR 1971 Raj 149
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7
High Courts10 Mar 1970
The Bank of Rajasthan Vs The State of Rajasthan and Others
Rajasthan High Court · (1970) WLN 181
Sales of Goods Act, 1930 — Section 2
High Courts04 Mar 1970Partly Allowed
Mangalji Chotelal and Another Vs State of Rajasthan
Rajasthan High Court · AIR 1971 Raj 167
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 34Constitution of India, 1950 — Article 31(2)Essential Supplies (Temporary Powers) Act, 1946 — Section 3