High Courts04 Mar 1970Allowed
Ram Gopal Vs The Munsiff Magistrate and Others
Rajasthan High Court · (1970) WLN 480
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,153 of 2,241
High Courts03 Mar 1970
Bhawani Shanker and Others Vs State of Rajasthan
Rajasthan High Court · AIR 1970 Raj 268 : (1970) 3 WLN 143
Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1908 — Article 115, 56
High Courts02 Mar 1970Allowed
Mangilal Vs District Excise Officer, Ajmer and Another
Rajasthan High Court · AIR 1971 Raj 46 : (1970) 3 WLN 159
Constitution of India, 1950 — Article 226Rajasthan Excise Act, 1950 — Section 34, 9ARajasthan Excise Rules, 1956 — Rule 76
High Courts23 Feb 1970Dismissed
Nathi and Others Vs Hanuman and Another
Rajasthan High Court · (1970) WLN 154
Hindu Succession Act, 1956 — Section 14Registration Act, 1908 — Section 34, 35, 58, 59, 60
High Courts23 Feb 1970
Dr. Gopal Krishna Vs State of Rajasthan and Others
Rajasthan High Court · (1970) WLN 302
Constitution of India, 1950 — Article 16, 226
High Courts18 Feb 1970Allowed
Bhanwarlal Vs Mst. Kamla and Others
Rajasthan High Court · AIR 1970 Raj 239
Civil Procedure Code, 1908 (CPC) — Section 100Easements Act, 1882 — Section 28
High Courts16 Feb 1970Allowed
Guljara Singh Vs State of Rajasthan
Rajasthan High Court · AIR 1971 Raj 68 : (1971) CriLJ 498 : (1970) 3 WLN 265
Criminal Procedure Code, 1898 (CrPC) — Section 162Evidence Act, 1872 — Section 105, 114Penal Code, 1860 (IPC) — Section 100, 97
High Courts08 Feb 1970Allowed
Ramdeo and Others Vs Firm Birdhichand Sumermal and Others
Rajasthan High Court · (1970) WLN 133
Contract Act, 1872 — Section 1, 51Sales of Goods Act, 1930 — Section 31, 32, 35
High Courts06 Feb 1970Dismissed
Girdhari Vs Regional Transport Authority and Others
Rajasthan High Court · (1970) WLN 72
Constitution of India, 1950 — Article 226, 228
High Courts02 Feb 1970Allowed
Banshilal Vs Noor Mohammed
Rajasthan High Court · (1970) WLN 105
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 111, 53A
High Courts02 Feb 1970Allowed
Banshilal Vs Noor Mohammad
Rajasthan High Court · AIR 1970 Raj 244
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Section 12Transfer of Property Act, 1882 — Section 111
High Courts01 Feb 1970
Kanhaiyalal Vs State and Another
Rajasthan High Court · (1971) WLN 41
Penal Code, 1860 (IPC) — Section 96Prevention of Food Adulteration Act, 1954 — Section 14, 16, 19, 5
High Courts30 Jan 1970Allowed
Tikam Chand Vs The Regional Transport Authority and Others
Rajasthan High Court · (1970) WLN 52
Constitution of India, 1950 — Article 226
High Courts30 Jan 1970
Nandlal Vs The State of Rajasthan and Others
Rajasthan High Court · (1970) RLW 201 : (1970) WLN 90
Civil Procedure Code, 1908 (CPC) — Section 80Penal Code, 1860 (IPC) — Section 409, 420
High Courts29 Jan 1970Allowed
Ram Dayal and Others Vs Smt. Kisturi and Others
Rajasthan High Court · AIR 1970 Raj 246 : (1970) 3 WLN 83
Civil Procedure Code, 1908 (CPC) — Section 38, 39Evidence Act, 1872 — Section 115
High Courts29 Jan 1970Allowed
Jiwan and Others Vs The State
Rajasthan High Court · AIR 1970 Raj 243 : (1970) CriLJ 1558 : (1970) RLW 230 : (1970) 3 WLN 449
Criminal Procedure Code, 1898 (CrPC) — Section 397, 561A
High Courts29 Jan 1970
Hari Narain Natani Vs Regional Transport Authority, Jaipur and Another
Rajasthan High Court · AIR 1970 Raj 200 : (1970) 3 WLN 48
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 47, 64
High Courts28 Jan 1970
Mool Chand Vs Manak Chand
Rajasthan High Court · (1970) RLW 235 : (1970) WLN 203
Arbitration Act, 1940 — Section 14, 17, 32, 33Contract Act, 1872 — Section 19, 20, 21, 22, 23