High Courts22 Jul 1970
Laxmi Narain and Others Vs Firm Ram Kumar Suraj Bux and Others
Rajasthan High Court · AIR 1971 Raj 30 : (1970) 3 WLN 372
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52, 38, 39, 63, 73
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,151 of 2,241
High Courts16 Jul 1970
Hariram and Others Vs State of Rajasthan
Rajasthan High Court · (1971) CriLJ 448
Penal Code, 1860 (IPC) — Section 109, 147, 148, 149, 19
High Courts14 Jul 1970Allowed
Ratanlal Vs State
Rajasthan High Court · (1970) WLN 334
Penal Code, 1860 (IPC) — Section 302
High Courts28 May 1970
Rameswar Prasad Vyas Vs Director, Primary and Secondary Education and Another
Rajasthan High Court · (1970) WLN 488
Rajasthan High Court Ordinance, 1949 — Section 18
High Courts23 May 1970Allowed
Rameshwar Prasad Vyas and Another Vs Director, Primary and Secondary Education, Rajasthan, Bikaner and Others
Rajasthan High Court · AIR 1971 Raj 75
Rajasthan High Court of Judicature Rules, 1952 — Rule 61, 63Rajasthan High Court Ordinance, 1949 — Section 18
High Courts22 May 1970Allowed
Bodilal Vs State
Rajasthan High Court · (1970) RLW 529 : (1970) WLN 343
Penal Code, 1860 (IPC) — Section 405, 409, 420, 468, 477APrevention of Corruption Act, 1988 — Section 5
High Courts21 May 1970Dismissed
Commercial Taxes Officer Vs Man Industrial Corporation Ltd.
Rajasthan High Court · (1971) RLW 120 : (1970) 26 STC 169 : (1970) 3 WLN 478
Central Sales Tax (Amendment) Act, 1969 — Section 6Rajasthan Sales Tax Act, 1954 — Section 15, 15(1)
High Courts15 May 1970Dismissed
Nasirabad Urban Cooperative Bank Ltd. Vs Gyanchand Jain and Others
Rajasthan High Court · (1970) WLN 248
High Courts12 May 1970Dismissed
Nathuram Vs Firm Bhonreylal Hiralal and Others
Rajasthan High Court · (1970) WLN 254
Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 106, 116
High Courts12 May 1970Dismissed
State of Rajasthan Vs Jairam Das
Rajasthan High Court · AIR 1972 Raj 38
Constitution of India, 1950 — Article 299(1)
High Courts12 May 1970
Poonam Chand Joshi and Others Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 1971 Raj 12 : (1970) RLW 487 : (1970) 3 WLN 326
Constitution of India, 1950 — Article 14, 226
High Courts12 May 1970Dismissed
State of Rajasthan Vs Jairam Das and Others
Rajasthan High Court · (1970) WLN 482
Constitution of India, 1950 — Article 299Contract Act, 1872 — Section 65, 70
High Courts11 May 1970Dismissed
Mangla Ram Vs Paras Ram and Others
Rajasthan High Court · (1970) WLN 491
Civil Procedure Code, 1908 (CPC) — Section 151, 152Limitation Act, 1963 — Section 5
High Courts11 May 1970Allowed
Galbaji and Others Vs C.T.O. Sirohi and Another
Rajasthan High Court · AIR 1971 Raj 106 : (1971) RLW 112 : (1970) 3 WLN 451
Constitution of India, 1950 — Article 14, 19(1)Rajasthan Entertainments and Advertisements Tax Act, 1957 — Section 10(3), 10(4)
High Courts08 May 1970
Likhmi Chand and Others Vs Smt. Sukhdevi and Others
Rajasthan High Court · AIR 1970 Raj 285 : (1970) 3 WLN 225
Hindu Succession Act, 1956 — Section 14(2)
High Courts30 Apr 1970Allowed
Trilokidas and Others Vs Firm Ram Narain Damodar and Others
Rajasthan High Court · AIR 1971 Raj 88
Contract Act, 1872 — Section 56Defence of India Rules, 1939 — Rule 97, 98
High Courts29 Apr 1970Allowed
Dewan and Others Vs State
Rajasthan High Court · AIR 1971 Raj 77 : (1971) CriLJ 506 : (1970) 3 WLN 774
Criminal Procedure Code, 1898 (CrPC) — Section 435, 438, 497(5)
High Courts23 Apr 1970Dismissed
Mansaram Vs The State
Rajasthan High Court · (1970) RLW 356 : (1970) WLN 224
Penal Code, 1860 (IPC) — Section 324
High Courts23 Apr 1970Allowed
Lal Mohammed Vs Regional Transport Authority, Jodhpur Region, Jodhpur and Another
Rajasthan High Court · AIR 1970 Raj 276 : (1970) 3 WLN 322
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 60(1), 60(3)
High Courts18 Apr 1970Dismissed
Malchand Vs State of Rajasthan
Rajasthan High Court · (1970) WLN 231
Contract Act, 1872 — Section 20