High Courts26 Oct 1970
Vala and Another Vs State and Others
Rajasthan High Court · (1970) 3 WLN 619
Criminal Procedure Code, 1898 (CrPC) — Section 190, 4(1)(h), 552
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,149 of 2,241
High Courts21 Oct 1970
Kota Straw Boards (P) Ltd. and Others Vs B. Gopaldas and Others
Rajasthan High Court · (1970) WLN 572
Arbitration Act, 1940 — Section 2, 34COMPANIES ACT, 1956 — Section 339, 389, 433, 434
High Courts21 Oct 1970Dismissed
B. Gopal Das, Bombay and Others Vs Kota Straw Board (P) Ltd., Kota
Rajasthan High Court · AIR 1971 Raj 258
Arbitration Act, 1940 — Section 2Companies Act, 1956 — Section 389
High Courts21 Oct 1970Allowed
Vijay Lal and Others Vs State of Rajasthan
Rajasthan High Court · (1971) RLW 145 : (1970) WLN 548
Land Acquisition Act, 1894 — Section 11, 3(b)
High Courts21 Oct 1970
Vaney Singh Vs State
Rajasthan High Court · (1971) RLW 210 : (1970) WLN 650
Penal Code, 1860 (IPC) — Section 315, 353, 443, 448
High Courts14 Oct 1970Allowed
Gram Panchayat, Shialawas Khurd and Another Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1971 Raj 263 : (1971) RLW 131 : (1970) 3 WLN 647
Rajasthan Municipalities Act, 1959 — Section 4Rajasthan Panchayat Act, 1953 — Section 86
High Courts14 Oct 1970Dismissed
Madhavlal Vs Smt. Govindi Bai
Rajasthan High Court · AIR 1971 Raj 260 : (1971) RLW 64 : (1970) 3 WLN 599
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
High Courts05 Oct 1970Allowed
Ramchandra Tanwar Vs Ram Rakhmal Amichand and Another
Rajasthan High Court · AIR 1971 Raj 292 : (1971) RLW 61 : (1970) 3 WLN 541
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 14(1), 36, 37, 41
High Courts30 Sept 1970Allowed
Pannalal and Another Vs Ramnarayan and Another
Rajasthan High Court · AIR 1971 Raj 294 : (1971) RLW 305 : (1970) 3 WLN 729
Specific Relief Act, 1877 — Section 23Transfer of Property Act, 1882 — Section 130, 6
High Courts28 Sept 1970Dismissed
Sukhdeo and Others Vs Kisturchand
Rajasthan High Court · (1971) RLW 147 : (1970) WLN 537
Penal Code, 1860 (IPC) — Section 147, 19, 427, 447
High Courts22 Sept 1970
Amba Lal and Another Vs State
Rajasthan High Court · (1971) CriLJ 1207 : (1971) RLW 38
Arms Act, 1959 — Section 19, 22Penal Code, 1860 (IPC) — Section 120B, 307, 323, 325, 34
High Courts21 Sept 1970Dismissed
Suleman Vs State of Rajasthan
Rajasthan High Court · (1971) RLW 67 : (1970) WLN 544
Constitution of India, 1950 — Article 226
High Courts17 Sept 1970Dismissed
Kali Charan Vs State
Rajasthan High Court · (1971) RLW 57 : (1970) WLN 533
Penal Code, 1860 (IPC) — Section 120B, 366, 420
High Courts07 Sept 1970Dismissed
Chimansingh and Others Vs Hanuman
Rajasthan High Court · AIR 1972 Raj 23 : (1971) RLW 257
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts03 Sept 1970
The Mavli Co-operative Sebkari Samiti Vs Soram and Others
Rajasthan High Court · (1970) WLN 532
Criminal Procedure Code, 1898 (CrPC) — Section 435Rajasthan Co-operative Societies Act, 1965 — Section 37(3)
High Courts03 Sept 1970Dismissed
Ramju Vs Municipal Board and Another
Rajasthan High Court · (1971) RLW 171 : (1970) WLN 718
Limitation Act, 1963 — Section 22, 23, 29
High Courts03 Sept 1970
The Mavli Co-operative Sahkari Samiti Mavli Vs Soram and Others
Rajasthan High Court · (1971) CriLJ 759 : (1970) RLW 583
Criminal Procedure Code, 1898 (CrPC) — Section 435Rajasthan Co-operative Societies Act, 1965 — Section 37(1), 37(2), 37(3)
High Courts01 Sept 1970Allowed
Mohanlal Vs Mishrimal and Others
Rajasthan High Court · (1970) WLN 575
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 5, 52, 53A, 54
High Courts29 Aug 1970Dismissed
Basudev Vs Damodar Lal
Rajasthan High Court · AIR 1971 Raj 115 : (1971) RLW 30
Constitution of India, 1950 — Article 14, 226Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 2(2)
High Courts28 Aug 1970
Umrao Chand and Others Vs Inder Chand and Others
Rajasthan High Court · (1971) RLW 500 : (1970) WLN 494
Evidence Act, 1872 — Section 45, 46, 47, 48, 49Registration Act, 1908 — Section 18, 49, 50