High Courts26 Aug 1970Allowed
Tewari Jhoomarlal Swaroop Lal Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1971 Raj 251 : (1971) RLW 82 : (1970) 3 WLN 811
Minor Mineral Concession Rules, 1959 — Rule 19
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,150 of 2,241
High Courts25 Aug 1970Allowed
Mangalji Chhotey Lal Vs State of Rajasthan
Rajasthan High Court · AIR 1972 Raj 1
Constitution of India, 1950 — Article 299(1)
High Courts19 Aug 1970Partly Allowed
Bhanwarlal Vs Noratmal and Others
Rajasthan High Court · AIR 1972 Raj 19 : (1971) RLW 300
Limitation Act, 1908 — Article 144
High Courts13 Aug 1970Allowed
Malkiyat Singh Vs Gaij Kaur and Another
Rajasthan High Court · (1970) RLW 584 : (1970) WLN 461
Hindu Marriage Act, 1955 — Section 9
High Courts11 Aug 1970Dismissed
The State of Rajasthan Vs The Associated Stone Industries Kota Ltd. and Another
Rajasthan High Court · AIR 1971 Raj 128 : (1971) RLW 334
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 80Constitution of India, 1950 — Article 295(2)Contract Act, 1872 — Section 56, 65, 70
High Courts11 Aug 1970Allowed
Mohanlal Vs Ratna
Rajasthan High Court · AIR 1971 Raj 164 : (1970) 3 WLN 457
Civil Procedure Code, 1908 (CPC) — Section 100, 21, 9Rajasthan Tenancy Act, 1955 — Section 88
High Courts10 Aug 1970Allowed
Ramkumar Vs Bastu Singh and Others
Rajasthan High Court · AIR 1971 Raj 125 : (1970) 3 WLN 430
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6Contract Act, 1872 — Section 128Evidence Act, 1872 — Section 115
High Courts10 Aug 1970
Devi Shanker and Another Vs The State of Rajasthan
Rajasthan High Court · (1971) RLW 207 : (1970) WLN 815
Constitution of India, 1950 — Article 20Penal Code, 1860 (IPC) — Section 120B, 406, 408, 467, 468
High Courts10 Aug 1970
Tejkaran and Others Vs The Cantonment Board
Rajasthan High Court · (1970) WLN 436
Cantonments Act, 1925 — Section 122
High Courts06 Aug 1970Dismissed
Gudarmal Vs Bansilal and Another
Rajasthan High Court · AIR 1971 Raj 175 : (1971) RLW 277 : (1970) 3 WLN 485
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1, 100, 101Transfer of Property Act, 1882 — Section 91
High Courts05 Aug 1970Dismissed
Idol Murli Manoharji Vs Dr. Gopilal Garg and Others
Rajasthan High Court · AIR 1971 Raj 177 : (1970) RLW 567 : (1970) 3 WLN 444
High Courts03 Aug 1970
State Vs Sanwal Ram
Rajasthan High Court · (1971) CriLJ 200 : (1970) RLW 566 : (1970) 3 WLN 440
Rajasthan Excise Act, 1950 — Section 3(15), 3(4), 54(a)
High Courts03 Aug 1970Allowed
Roshan Singh Vs Ramu and Others
Rajasthan High Court · AIR 1971 Raj 113 : (1971) CriLJ 785 : (1971) RLW 94
Criminal Procedure Code, 1898 (CrPC) — Section 107, 112, 117(1), 117(3)
High Courts31 Jul 1970Dismissed
Sire Kunwar and Others Vs Dilkhush Lal
Rajasthan High Court · (1970) WLN 424
Contract Act, 1872 — Section 17Penal Code, 1860 (IPC) — Section 324
High Courts31 Jul 1970Dismissed
State of Rajasthan Vs Satya Nand Sardana
Rajasthan High Court · (1971) WLN 573
High Courts30 Jul 1970Dismissed
Dhani Bai and Others Vs Neem Kanwar and Others
Rajasthan High Court · (1971) RLW 103 : (1970) WLN 387
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts30 Jul 1970Dismissed
Manohar Singh Vs Smt. Sushila Devi
Rajasthan High Court · (1971) WLN 43
Hindu Marriage Act, 1955 — Section 13(IA)(ii)
High Courts29 Jul 1970Dismissed
Nemi Chand Vs Ganeshimal and Others
Rajasthan High Court · (1970) WLN 357
Evidence Act, 1872 — Section 114, 144, 23, 24, 25Registration Act, 1908 — Section 23, 25, 36, 4, 55
High Courts29 Jul 1970Dismissed
Nemichand Vs Ganeshmal and Others
Rajasthan High Court · AIR 1971 Raj 181
Registration Act, 1908 — Section 23, 24, 25, 26, 32
High Courts28 Jul 1970Dismissed
Jagan Nath Vs Kachhulal
Rajasthan High Court · AIR 1971 Raj 112 : (1971) RLW 95 : (1970) 3 WLN 442
Easements Act, 1882 — Section 35Specific Relief Act, 1963 — Section 41