High Courts12 Feb 1971Allowed
Guman Mal Vs Kanwar Lal
Rajasthan High Court · (1971) WLN 56
Transfer of Property Act, 1882 — Section 106
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,147 of 2,241
High Courts12 Feb 1971
Uttam Kumar and Another Vs Jaipur Vastra Vyapar Singh Ltd. and Others
Rajasthan High Court · (1971) WLN 9
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts09 Feb 1971Dismissed
Mst. Pushpaben Ors. Vs The Banswara Electric Supply Co.
Rajasthan High Court · (1971) RLW 371 : (1971) WLN 226
High Courts08 Feb 1971Dismissed
State of Rajasthan Vs Ramnath and Others
Rajasthan High Court · AIR 1972 Raj 161 : (1971) RLW 449 : (1971) 4 WLN 137
Limitation Act, 1963 — Section 5
High Courts03 Feb 1971Dismissed
Hanutaram Vs Kumbharam and Others
Rajasthan High Court · AIR 1971 Raj 283 : (1971) 4 WLN 70
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Limitation Act, 1908 — Article 62, 3
High Courts02 Feb 1971
Ramdayal and Others Vs Bhanwarlal and Others
Rajasthan High Court · AIR 1973 Raj 173 : (1972) RLW 310 : (1972) WLN 476
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4Evidence Act, 1872 — Section 114Registration Act, 1908 — Section 35, 61
High Courts29 Jan 1971
State of Rajasthan Vs Baijnath Prasad Gulab singh
Rajasthan High Court · (1971) WLN 5
High Courts25 Jan 1971Dismissed
Birjlal Atmaram Vs Krishi Upaj Mandi Samiti and Others
Rajasthan High Court · (1971) WLN 29
Constitution of India, 1950 — Article 226
High Courts23 Jan 1971Dismissed
Union of India (UOI) Vs Durga Prasad Garg
Rajasthan High Court · (1971) WLN 115
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts22 Jan 1971Dismissed
D.P. Rai Ahuja Vs Rameshwar Lal and Others
Rajasthan High Court · AIR 1971 Raj 269 : (1971) 4 WLN 13
Hindu Womens Right to Property Act, 1937 — Section 3
High Courts21 Jan 1971Allowed
Shri Kishen Vs J.C. Chatterjee
Rajasthan High Court · (1971) WLN 1
Transfer of Property Act, 1882 — Section 106
High Courts20 Jan 1971
State of Rajasthan Vs Mathura Lal Tara Chand
Rajasthan High Court · (1971) CriLJ 1816 : (1971) RLW 260
Evidence Act, 1872 — Section 145, 32Penal Code, 1860 (IPC) — Section 323, 324, 326
High Courts13 Jan 1971Dismissed
Bhagwan Sahai Vs Hari Narain
Rajasthan High Court · (1971) WLN 3
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 19A
High Courts12 Jan 1971Dismissed
State of Rajasthan Vs Chandra Mohan Chopra
Rajasthan High Court · AIR 1971 Raj 229 : (1971) RLW 194 : (1971) 4 WLN 1
Contract Act, 1872 — Section 74Evidence Act, 1872 — Section 115
High Courts11 Jan 1971Dismissed
State of Rajasthan and Another Vs Chander Singh
Rajasthan High Court · AIR 1971 Raj 299 : (1972) RLW 47 : (1971) 4 WLN 18
Civil Procedure Code, 1908 (CPC) — Order 27 Rule 8, 2(2), 96
High Courts16 Dec 1970Dismissed
Rampartap Vs Smt. Ashi Bai
Rajasthan High Court · AIR 1971 Raj 232 : (1970) 3 WLN 681
Civil Procedure Code, 1908 (CPC) — Section 100, 101Transfer of Property Act, 1882 — Section 106
High Courts15 Dec 1970Allowed
The Municipal Board Shri Madhopur Vs Nand Lal and Another
Rajasthan High Court · AIR 1972 Raj 16 : (1971) RLW 327
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts09 Dec 1970Dismissed
Municipal Council, Udaipur and Another Vs Kishan Lal and Others
Rajasthan High Court · AIR 1971 Raj 202 : (1970) 3 WLN 697
Rajasthan Municipalities Act, 1959 — Section 271
High Courts09 Dec 1970Allowed
Bhupendra Singh Vs Agricultural Income Tax Officer and Others
Rajasthan High Court · (1970) WLN 778
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 10, 2Income Tax Act, 1961 — Section 22, 24, 30, 34, 54
High Courts08 Dec 1970Dismissed
Pirzada Anwarulhassan Hamzavi Vs Raghubir Singh and Others
Rajasthan High Court · AIR 1971 Raj 234 : (1970) 3 WLN 686
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Court Fees Act, 1870 — Article 1Limitation Act, 1963 — Article 130