High Courts27 Apr 1971
Moti Lal and Others Vs Jeet Mal and Others
Rajasthan High Court · (1971) RLW 357 : (1971) WLN 194
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,145 of 2,241
High Courts24 Apr 1971Dismissed
Akharam and Another Vs Sohanlal and Others
Rajasthan High Court · (1971) WLN 95
Limitation Act, 1963 — Section 20
High Courts23 Apr 1971Dismissed
Smt. Santok Bai and Others Vs Haroomal and Another
Rajasthan High Court · (1971) WLN 10
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 15
High Courts22 Apr 1971Dismissed
Kundan Lal Tak Vs Bhanwar Lal Tak and Others
Rajasthan High Court · (1971) WLN 24
Court Fees Act, 1870 — Section 24(d)
High Courts19 Apr 1971Allowed
Kusum Kumar Vs Supra Films
Rajasthan High Court · (1971) RLW 282 : (1971) WLN 127
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts15 Apr 1971Allowed
Mohamed Hanif and Others Vs Mannalal Shivkumar and Another
Rajasthan High Court · (1971) WLN 13
Motor Vehicles Act, 1988 — Section 57
High Courts14 Apr 1971Dismissed
The Mewar Textile Mills Ltd. Vs Sita Ram Basanti Lal Jain.
Rajasthan High Court · (1971) RLW 379 : (1971) WLN 200
Contract Act, 1872 — Section 221Sales of Goods Act, 1930 — Section 19, 20, 21, 22, 23
High Courts14 Apr 1971Dismissed
Manakchand Vs Smt. Maghi and Others
Rajasthan High Court · (1971) WLN 17
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 19A
High Courts12 Apr 1971Dismissed
Laxmibai and Another Vs Roshan Lal
Rajasthan High Court · AIR 1972 Raj 288 : (1971) RLW 514 : (1971) 4 WLN 103
Civil Procedure Code, 1908 (CPC) — Section 100, 101Partnership Act, 1932 — Section 4
High Courts10 Apr 1971Dismissed
Prem Parkash Vs The State of Rajasthan
Rajasthan High Court · (1971) WLN 408
Evidence Act, 1872 — Section 106, 74Penal Code, 1860 (IPC) — Section 409
High Courts06 Apr 1971
Salig Ram Vs Narottamlal and Another
Rajasthan High Court · AIR 1972 Raj 127 : (1971) RLW 555
Rajasthan Tenancy Act, 1955 — Section 13(1), 13(4), 13(6)
High Courts06 Apr 1971
Salig Ram Vs Narottamlal and Others
Rajasthan High Court · (1971) WLN 118
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(a), 13(4)
High Courts02 Apr 1971
Firm Manchharam Indermal Vs Firm Manaklal Nakhatmal
Rajasthan High Court · (1971) WLN 144
Limitation Act, 1908 — Article 64Limitation Act, 1963 — Article 26
High Courts01 Apr 1971Dismissed
Lalaram Vs Ramratan and Others
Rajasthan High Court · (1971) WLN 326
Penal Code, 1860 (IPC) — Section 323, 417
High Courts01 Apr 1971
Leela and Others Vs State
Rajasthan High Court · (1971) WLN 45
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 326
High Courts31 Mar 1971
Ram Chandra Vs The State of Rajasthan and Another
Rajasthan High Court · (1971) 2 LLJ 295 : (1971) 4 WLN 97
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2Industrial Employment (Standing Orders) Act, 1946 — Section 2
High Courts30 Mar 1971Allowed
B.D. Bhargava Vs University of Rajasthan
Rajasthan High Court · (1972) WLN 236
Rajasthan University (Amending and Validating) Act, 1964 — Section 5
High Courts29 Mar 1971
Karim Khan Vs The State of Rajasthan
Rajasthan High Court · (1971) WLN 142
Penal Code, 1860 (IPC) — Section 301, 302, 304, 323, 325
High Courts26 Mar 1971Dismissed
Poonam Chand Vs Shahveer Chand and Others
Rajasthan High Court · (1971) RLW 573 : (1971) WLN 177
Easements Act, 1882 — Section 13
High Courts25 Mar 1971Dismissed
State of Raj. Vs Asharam and Another
Rajasthan High Court · (1971) WLN 343
Essential Commodities Act, 1955 — Section 3, 7