High Courts17 Aug 1971Allowed
Kalyanbux and Another Vs Shrinarain and Another
Rajasthan High Court · (1971) WLN 426
Rajasthan Relief of Agricultural Indebtedness Act, 1957 — Section 6(6)(i)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,143 of 2,241
High Courts16 Aug 1971Allowed
Ranumal Vs Municipal Council, Ajmer
Rajasthan High Court · AIR 1972 Raj 55 : (1971) 4 WLN 387
Transfer of Property Act, 1882 — Section 106, 111
High Courts11 Aug 1971Dismissed
Gopal Lal Swarnkar Vs Director of NCC and Others
Rajasthan High Court · (1972) WLN 687
Constitution of India, 1950 — Article 226
High Courts11 Aug 1971Dismissed
Nathulal Vs Vishnu Chand
Rajasthan High Court · AIR 1972 Raj 65 : (1971) 4 WLN 292
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(4)
High Courts11 Aug 1971Allowed
Mohanlal Vs State of Rajasthan and Others
Rajasthan High Court · (1971) WLN 646
Constitution of India, 1950 — Article 226
High Courts10 Aug 1971Allowed
Bahadur Vs Motiram and Another
Rajasthan High Court · AIR 1972 Raj 250 : (1971) RLW 426 : (1971) 4 WLN 334
Specific Relief Act, 1877 — Section 15Transfer of Property Act, 1882 — Section 58
High Courts10 Aug 1971
Registrar of Companies Vs S. Sohanmull Golcha P. Ltd.
Rajasthan High Court · (1971) RLW 439 : (1971) 4 WLN 329
Companies Act, 1956 — Section 433, 434(1)
High Courts05 Aug 1971Allowed
Harjiram Vs Ghanshyam Das
Rajasthan High Court · AIR 1972 Raj 62 : (1971) RLW 453 : (1971) 4 WLN 422
Civil Procedure Code, 1908 (CPC) — Section 60(1)
High Courts05 Aug 1971Dismissed
Hemraj Vs Surajmal and Others
Rajasthan High Court · AIR 1972 Raj 155 : (1971) RLW 462 : (1971) 4 WLN 267
Arbitration Act, 1940 — Section 13, 16Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts05 Aug 1971Dismissed
Jatanlal and Another Vs Union of India (UOI) and Another
Rajasthan High Court · (1971) RLW 424 : (1971) WLN 578
Rajasthan High Court Ordinance, 1949 — Section 18
High Courts04 Aug 1971Dismissed
Vijai Raj and Others Vs Mst. Gamni and Others
Rajasthan High Court · (1971) WLN 306
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts29 Jul 1971Allowed
Deen Bandhu Chaudhary Vs The Authority under Payment of Wages Act and Others
Rajasthan High Court · (1971) WLN 381
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 12Payment of Bonus Act, 1965 — Section 10, 13, 21, 22, 34
High Courts27 Jul 1971Allowed
Syed Abdul Latif Vs Kundo Mal and Others
Rajasthan High Court · AIR 1972 Raj 284 : (1971) 4 WLN 580
Civil Procedure Code, 1908 (CPC) — Section 100, 101Evidence Act, 1872 — Section 101, 102, 103, 104Limitation Act, 1963 — Article 67
High Courts27 Jul 1971Allowed
Shri Gopal Industries Ltd. Vs The State of Rajasthan and Another
Rajasthan High Court · (1971) WLN 66
Rajasthan Sales Tax Act, 1954 — Section 15(1), 2(cc)
High Courts27 Jul 1971
Balmukand Vs The State of Rajasthan and Others
Rajasthan High Court · (1971) WLN 373
Constitution of India, 1950 — Article 47
High Courts26 Jul 1971Allowed
Smt. Ratan Devi Moondara Vs Jawarmal Sultanmal and Others
Rajasthan High Court · AIR 1972 Raj 67 : (1971) 4 WLN 289
Transfer of Property Act, 1882 — Section 53
High Courts23 Jul 1971Dismissed
Tansukhlal Vs Union of India (UOI) and Others
Rajasthan High Court · (1971) WLN 281
Civil Procedure Code, 1908 (CPC) — Section 146, 48Constitution of India, 1950 — Article 14
High Courts23 Jul 1971Partly Allowed
Gajendra Singh and Another Vs The Transport Appellate Tribunal, Rajasthan, Jaipur and Others
Rajasthan High Court · AIR 1973 Raj 42
Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1939 — Section 60Rajasthan Motor Vehicles Rules, 1990 — Rule 86
High Courts21 Jul 1971Allowed
Smt. Naraini Vs Pyare Mohan
Rajasthan High Court · AIR 1972 Raj 25
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Contract Act, 1872 — Section 23Evidence Act, 1872 — Section 68
High Courts16 Jul 1971Allowed
Kanhaiyalal Vs Jagannath Singh and Others
Rajasthan High Court · AIR 1972 Raj 120 : (1971) 4 WLN 263
Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 32(8), 8