High Courts16 Jul 1971Dismissed
Pana Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (1971) RLW 498 : (1971) WLN 273
Constitution of India, 1950 — Article 226Minimum Wages Act, 1948 — Section 3, 5
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,144 of 2,241
High Courts13 Jul 1971Allowed
Bhagirath Vs Kaloo
Rajasthan High Court · (1971) RLW 556 : (1971) WLN 294
High Courts09 Jul 1971
The State of Rajasthan Vs Khan Bahdur Hormuji Naneckji Dossabhoy Hormusji, Bhiwandiwala and Co.
Rajasthan High Court · (1971) WLN 31
Civil Procedure Code, 1908 (CPC) — Section 80Contract Act, 1872 — Section 70
High Courts08 Jul 1971
Commissioner of Income Tax Vs Jabarmal Dugar
Rajasthan High Court · (1972) 84 ITR 158 : (1971) RLW 496 : (1971) 4 WLN 284
Income Tax Act, 1961 — Section 37(1), 67(3)
High Courts08 Jul 1971Dismissed
Manoharlal and Another Vs Bheerulal and Others
Rajasthan High Court · AIR 1972 Raj 31 : (1971) RLW 474 : (1971) 4 WLN 287
Civil Procedure Code, 1908 (CPC) — Section 100Easements Act, 1882 — Section 35
High Courts07 Jul 1971
Yar Mohammad Vs Roshan Lal
Rajasthan High Court · (1971) WLN 41
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 7(4)
High Courts05 Jul 1971Dismissed
Vednidhi Sharma Vs Director Tech. Edu. and Another
Rajasthan High Court · (1971) RLW 607 : (1971) WLN 302
Constitution of India, 1950 — Article 226
High Courts27 Jun 1971
Capt. T.B.S. Thapar Vs Union of India (UOI) and Another
Rajasthan High Court · (1971) WLN 505
Constitution of India, 1950 — Article 226, 309
High Courts08 Jun 1971
Chammu and Another Vs The State of Rajasthan
Rajasthan High Court · (1971) WLN 260
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 324, 380, 395, 397, 411
High Courts29 May 1971
Ram Partap Vs The State of Rajasthan
Rajasthan High Court · (1971) RLW 523 : (1971) WLN 321
Constitution of India, 1950 — Article 14
High Courts12 May 1971Dismissed
Satya Narain and Others Vs Sardar Chand and Another and Nathmal
Rajasthan High Court · (1971) RLW 476 : (1971) WLN 182
Contract Act, 1872 — Section 23
High Courts12 May 1971Allowed
Kishansingh Vs Bheroon Singh
Rajasthan High Court · AIR 1972 Raj 33 : (1971) RLW 443
Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 — Section 23Rajasthan Land Reforms and Resumption of Jagirs Rules, 1954 — Rule 22
High Courts12 May 1971Allowed
Kishan Singh Vs Bheroon Singh
Rajasthan High Court · (1971) WLN 129
Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 — Section 23Rajasthan Land Reforms and Resumption of Jagirs Rules, 1954 — Rule 22
High Courts07 May 1971
State of Rajasthan Vs Sabir
Rajasthan High Court · (1972) CriLJ 704 : (1971) 4 WLN 327
Rajasthan Preservation of Certain Animals Act, 1950 — Section 3
High Courts06 May 1971Dismissed
Labhmal Vs Lalchand
Rajasthan High Court · AIR 1972 Raj 123 : (1971) 4 WLN 275
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 47Limitation Act, 1908 — Section 5Rajasthan High Court of Judicature Rules, 1952 — Rule 132
High Courts03 May 1971Allowed
Kanakmal and Others Vs Mahadev Prasad
Rajasthan High Court · (1971) WLN 120
Easements Act, 1882 — Section 13, 5
High Courts03 May 1971Dismissed
Budh Singh Bapna Vs The Assistant Custodian Evacuee Property, Jaipur and Another
Rajasthan High Court · AIR 1972 Raj 34 : (1971) 4 WLN 125
Administration of Evacuee Property Act, 1950 — Section 17Civil Procedure Code, 1908 (CPC) — Order 21 Rule 93, 144, 151, 47Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 15
High Courts30 Apr 1971
Brij Bhushanlal Vs Govindlal
Rajasthan High Court · (1971) WLN 21
Evidence Act, 1872 — Section 116, 119
High Courts29 Apr 1971
Maganlal Sankalchand Vs The Commissioner of Income Tax
Rajasthan High Court · (1971) WLN 19
Income Tax Act, 1961 — Section 66(1)