High Courts23 Mar 1971
Commissioner of Income Tax Vs Heeralal Maliram
Rajasthan High Court · (1972) 84 ITR 92
Income Tax Act, 1961 — Section 256(2)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,146 of 2,241
High Courts23 Mar 1971
Narayandas and Others Vs Rajendrasingh and Others
Rajasthan High Court · (1971) WLN 339
Transfer of Property Act, 1882 — Section 109, 130
High Courts23 Mar 1971Allowed
Sitaram Vs Smt. Surajbai and Others
Rajasthan High Court · (1971) RLW 541 : (1971) WLN 131
High Courts19 Mar 1971
Achaldas Vs The Municipal Council and Others
Rajasthan High Court · (1971) RLW 559 : (1971) WLN 347
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2Industrial Employment (Standing Orders) Act, 1946 — Section 13B, 2
High Courts19 Mar 1971
Hem Dutt Mathur Vs The State of Rajasthan and Others
Rajasthan High Court · (1971) 2 LLJ 287
Constitution of India, 1950 — Article 226, 227
High Courts19 Mar 1971
Mohan Lal Kaul Vs The State of Rajasthan and Others
Rajasthan High Court · (1971) 2 LLJ 291
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2Industrial Employment (Standing Orders) Act, 1946 — Section 13B, 2
High Courts17 Mar 1971Allowed
Karam Singh and Others Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1971 Raj 265 : (1971) RLW 551 : (1971) 4 WLN 151
Rajasthan Colonisation Act, 1954 — Section 22
High Courts17 Mar 1971Allowed
Anandilal Vs The State of Rajasthan
Rajasthan High Court · (1971) RLW 569 : (1971) WLN 351
Constitution of India, 1950 — Article 226
High Courts16 Mar 1971Allowed
Panchoolal and Another Vs Kesharimal and Others
Rajasthan High Court · AIR 1972 Raj 293 : (1971) 4 WLN 355
Transfer of Property Act, 1882 — Section 60
High Courts04 Mar 1971Dismissed
Tej Singh Vs The State of Rajasthan
Rajasthan High Court · (1971) WLN 28
Limitation Act, 1963 — Article 56
High Courts03 Mar 1971
Sagarmal Vs The State of Rajasthan
Rajasthan High Court · (1971) WLN 317
Evidence Act, 1872 — Section 114, 27Penal Code, 1860 (IPC) — Section 302, 308, 411
High Courts26 Feb 1971
The Union of India (UOI) Vs Smt. Krishna Kumari and Others
Rajasthan High Court · (1971) RLW 581 : (1971) WLN 155
High Courts26 Feb 1971
Jeeta Ram Vs State
Rajasthan High Court · (1971) WLN 147
Penal Code, 1860 (IPC) — Section 420, 465, 467, 468, 471
High Courts25 Feb 1971Dismissed
Chhutan Lal Vs The Punjab National Bank Ltd., Ajmer and Others
Rajasthan High Court · AIR 1972 Raj 159 : (1971) RLW 272 : (1971) 4 WLN 173
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, Order 34 Rule 4, 145, 38Provincial Insolvency Act, 1920 — Section 47Transfer of Property Act, 1882 — Section 58
High Courts17 Feb 1971Dismissed
Smt. Laxmi Devi and Another Vs The State of Rajasthan and Another
Rajasthan High Court · (1971) WLN 11
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5, 6
High Courts16 Feb 1971Dismissed
Dal Chand Vs Ramakant
Rajasthan High Court · (1971) RLW 416 : (1971) WLN 45
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5
High Courts16 Feb 1971Dismissed
Nanusam Vs Sitaram
Rajasthan High Court · AIR 1972 Raj 36 : (1971) RLW 466 : (1971) 4 WLN 314
Limitation Act, 1908 — Section 12
High Courts15 Feb 1971Allowed
Murlidhar and Another Vs The Urban Co-operative Bank Ltd. and Another
Rajasthan High Court · AIR 1972 Raj 227 : (1971) 4 WLN 35
Co-operative Societies Act, 1912 — Section 43
High Courts14 Feb 1971Dismissed
Khaju Vs The State
Rajasthan High Court · (1971) WLN 37
Evidence Act, 1872 — Section 114Prevention of Food Adulteration Act, 1954 — Section 10, 16, 2, 3, 7
High Courts12 Feb 1971Allowed
Gumanmal Vs Kanwar Lal
Rajasthan High Court · AIR 1971 Raj 273 : (1971) RLW 407
Transfer of Property Act, 1882 — Section 106