High Courts12 Nov 1971
Arun Kumar and Others Vs State of Rajasthan
Rajasthan High Court · (1972) CriLJ 991 : (1971) 4 WLN 679
Penal Code, 1860 (IPC) — Section 386
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,141 of 2,241
High Courts12 Nov 1971Allowed
Firm Sadul Shahr Cotton Ginning and Pressing Factory Vs The Rajasthan State Electricity Board
Rajasthan High Court · AIR 1972 Raj 40 : (1972) RLW 1
Electricity (Supply) Act, 1948 — Section 18, 82Electricity Act, 1910 — Section 42, 56
High Courts10 Nov 1971
Employees State Insurance Corporation and Others Vs The Executive Engineer, P.W.D. ( B. and R.) and Others
Rajasthan High Court · (1971) WLN 599
Employees State Insurance Act, 1948 — Section 38, 40, 75, 82, 96Limitation Act, 1963 — Section 10
High Courts09 Nov 1971Dismissed
Rameshwar Lal Amar Chand Choudhary Vs Commercial Co-operative Bank Ltd., Ajmer and Others
Rajasthan High Court · AIR 1972 Raj 46 : (1971) 4 WLN 587
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, Order 21 Rule 11, Order 21 Rule 12, Order 21 Rule 13, Order 21 Rule 14
High Courts09 Nov 1971
Jarnail Singh Vs State of Rajasthan
Rajasthan High Court · (1971) CriLJ 907 : (1972) RLW 18 : (1971) 4 WLN 651
Penal Code, 1860 (IPC) — Section 376
High Courts07 Nov 1971Allowed
Mukanchand Vs The State of Rajasthan and Others
Rajasthan High Court · (1971) WLN 616
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 21Penal Code, 1860 (IPC) — Section 147, 427, 447
High Courts04 Nov 1971
Commissioner of Wealth-tax Vs Ridhkaran and Others
Rajasthan High Court · (1972) 84 ITR 705 : (1972) RLW 27 : (1971) 4 WLN 434
Wealth Tax Act, 1957 — Section 14(2), 16(1)
High Courts03 Nov 1971Dismissed
Prabhu Dayal Vs Purkharam and Another
Rajasthan High Court · (1971) WLN 693
Penal Code, 1860 (IPC) — Section 325Probation of Offenders Act, 1958 — Section 11, 3, 4, 6
High Courts03 Nov 1971
Commissioner of Income Tax Vs Smt. Suraj Bai
Rajasthan High Court · (1972) 84 ITR 774 : (1971) 4 WLN 429
High Courts01 Nov 1971Allowed
Udyog Mandir Vs The Judge, Labour Court and Another
Rajasthan High Court · (1972) RLW 85 : (1971) WLN 643
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 33
High Courts01 Nov 1971
K.K. Bhatia and Another Vs Rajasthan Public Service Commission and Others
Rajasthan High Court · (1971) WLN 467
Constitution of India, 1950 — Article 226, 235, 320
High Courts29 Oct 1971Allowed
Hotilal Parasar Vs Director of Agriculture and Others
Rajasthan High Court · (1972) RLW 73 : (1971) WLN 639
Rajasthan Agricultural Produce Markets Act, 1961 — Section 7Rajasthan Agricultural Produce Markets Rules, 1963 — Rule 32(11)
High Courts26 Oct 1971Dismissed
Hanumant Singh Vs The Union of India (UOI) and Others
Rajasthan High Court · (1972) RLW 127 : (1971) WLN 445
Army Act, 1950 — Section 3, 40Constitution of India, 1950 — Article 134, 226
High Courts25 Oct 1971
Shri Shamsher Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1971) WLN 442
Constitution of India, 1950 — Article 19, 22Penal Code, 1860 (IPC) — Section 109, 500, 504, 506
High Courts22 Oct 1971Allowed
Pritamsingh Vs Narendra and Others
Rajasthan High Court · AIR 1973 Raj 38 : (1971) 4 WLN 691
Rajasthan Land Revenue Act, 1956 — Section 23(2), 83
High Courts20 Oct 1971
Raghubir Sahahai Mathur Vs Raj Financial Corporation
Rajasthan High Court · (1971) WLN 538
Rajasthan Financial Corporation (Staff) Regulations, 1958 — Regulation 16, 17
High Courts13 Oct 1971Partly Allowed
The Union of India (UOI) Vs Ramgopal Tanwar
Rajasthan High Court · AIR 1972 Raj 196 : (1972) RLW 32 : (1971) 4 WLN 560
Constitution of India, 1950 — Article 311(1)Limitation Act, 1908 — Section 102
High Courts13 Oct 1971Allowed
Ram Swaroop and Another Vs Sua Lal
Rajasthan High Court · AIR 1972 Raj 98 : (1971) 4 WLN 448
High Courts12 Oct 1971Dismissed
Phool Chand and Others Vs Laxmi Narain
Rajasthan High Court · AIR 1972 Raj 247 : (1972) RLW 139 : (1971) 4 WLN 484
Limitation Act, 1963 — Article 65