High Courts28 Jan 1970Dismissed
Gyarsilal Vs Firm Ramgopal Radheysham
Rajasthan High Court · (1970) WLN 43
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 9
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,154 of 2,241
High Courts28 Jan 1970Allowed
Smt. Shakuntala Devi Vs Transport Appellate Tribunal, Jaipur and Others
Rajasthan High Court · AIR 1971 Raj 226 : (1970) RLW 515 : (1970) RLW 275 : (1970) 3 WLN 45
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 47(3), 64Rajasthan Motor Vehicles Taxation Rules, 1951 — Rule 86
High Courts27 Jan 1970Dismissed
Roop Chand Basu Deo and Others Vs Transport Appellate Tribunal and Others
Rajasthan High Court · AIR 1971 Raj 119 : (1971) RLW 227 : (1970) 3 WLN 62
Motor Vehicles Act, 1939 — Section 47(3), 64
High Courts27 Jan 1970Dismissed
Sardar Amar Singh and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1970) WLN 178
Constitution of India, 1950 — Article 226
High Courts23 Jan 1970Dismissed
Munni Lal Garg Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1970 Raj 164 : (1970) RLW 502 : (1970) WLN 78
Constitution of India, 1950 — Article 14, 217, 226, 233, 236
High Courts20 Jan 1970Dismissed
Kanaiyalal and Jamnadas Vs Gaurishankar and Others
Rajasthan High Court · (1970) WLN 41
High Courts13 Jan 1970Allowed
Rajasthan State Electricity Board, Jaipur and Another Vs Shrikishan and Another
Rajasthan High Court · AIR 1970 Raj 261
Rajasthan Service Rules, 1951 — Rule 141, 17, 18
High Courts13 Jan 1970Allowed
Rajasthan State Electricity Board Vs Shrikishan and Others
Rajasthan High Court · (1970) WLN 65
Electricity (Supply) Act, 1948 — Section 78A
High Courts12 Jan 1970Allowed
Pritam Singh and Another Vs The State of Rajasthan
Rajasthan High Court · AIR 1971 Raj 184 : (1971) CriLJ 974 : (1970) 3 WLN 38
Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 3, 80, 9Penal Code, 1860 (IPC) — Section 394
High Courts12 Jan 1970Allowed
Satish Chander Sharma Vs The University of Rajasthan and Others
Rajasthan High Court · AIR 1970 Raj 184 : (1970) RLW 403 : (1970) 3 WLN 124
Constitution of India, 1950 — Article 226Rajputana University Act, 1946 — Section 21, 29Rajputana University Ordinance — Ordinance 384B
High Courts08 Jan 1970Dismissed
Girwardhan Singh Vs State of Rajasthan
Rajasthan High Court · (1970) WLN 187
Civil Procedure Code, 1908 (CPC) — Section 80, 9
High Courts07 Jan 1970Allowed
The Union of India (UOI) and Another Vs Laxmilal
Rajasthan High Court · (1970) WLN 33
Constitution of India, 1950 — Article 311
High Courts07 Jan 1970Dismissed
Nyaya Panchayat Nagar District, Bharatpur Vs Munsiff Magistrate, Deeg and Others
Rajasthan High Court · AIR 1971 Raj 121 : (1970) RLW 343 : (1970) 3 WLN 1
Rajasthan Panchayat Act, 1953 — Section 49
High Courts19 Dec 1969Dismissed
Seth Sobhag Mal Lodha and Others Vs Edward Mills Co. Ltd. and Others
Rajasthan High Court · (1972) 42 CompCas 1 : (1970) RLW 549 : (1969) WLN 498
Partnership Act, 1932 — Section 69, 69(3)
High Courts19 Dec 1969Allowed
State of Rajasthan Vs Prem Nath
Rajasthan High Court · (1969) WLN 607
Constitution of India, 1950 — Article 311Industrial Disputes Act, 1947 — Section 25
High Courts18 Dec 1969Allowed
Municipal Council, Jaipur and Another Vs Sewan Das
Rajasthan High Court · AIR 1971 Raj 5 : (1971) CriLJ 85
Prevention of Food Adulteration Act, 1954 — Section 20
High Courts10 Dec 1969
Ram Kripal Vs Radhey Shyam and Others
Rajasthan High Court · AIR 1970 Raj 234 : (1969) WLN 464
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 22(1), Order 41 Rule 22(4)
High Courts10 Dec 1969Allowed
Hospital Employees Union, Bikaner Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1971 Raj 66 : (1971) 22 FLR 237
Industrial Disputes Act, 1947 — Section 2
High Courts10 Dec 1969
Manidevi and Others Vs Ambadan and Others
Rajasthan High Court · (1970) RLW 47 : (1969) WLN 560
Limitation Act, 1963 — Section 5
High Courts09 Dec 1969Dismissed
Hukmi Chand Vs The Jaipur Ice and Oil Mills Co. and Others
Rajasthan High Court · (1969) WLN 570
Contract Act, 1872 — Section 27, 36, 54, 55Partnership Act, 1932 — Section 36Transfer of Property Act, 1882 — Section 11, 40