High Courts13 Oct 1969
Chandmal and Another Vs State of Rajasthan and Another
Rajasthan High Court · (1971) CriLJ 137
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 380, 411, 454
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,156 of 2,241
High Courts10 Oct 1969Dismissed
Dhanna and Another Vs Makhan Das
Rajasthan High Court · AIR 1971 Raj 53
Easements Act, 1882 — Section 17
High Courts29 Sept 1969
Mst. Mooli Devi Vs The Pareek Commercial Bank Ltd. and Another
Rajasthan High Court · AIR 1971 Raj 78 : (1971) 41 CompCas 625
Banking Companies Act, 1949 — Section 45B, 45T, 45UCivil Procedure Code, 1908 (CPC) — Order 21 Rule 53, Order 21 Rule 58, Order 21 Rule 63, 42, 47Rajasthan High Court of Judicature Rules, 1952 — Rule 729, 732, 736
High Courts26 Sept 1969
Commissioner of Income Tax Vs Rajasthan Industries Ltd.
Rajasthan High Court · (1970) 76 ITR 212
Income Tax Act, 1922 — Section 23, 23A, 23A(1), 34(3)
High Courts25 Sept 1969Dismissed
Murli Singh and Another Vs State Bank, Dholpur
Rajasthan High Court · AIR 1971 Raj 6
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 14Rajasthan Administration Ordinance, 1949 — Section 3
High Courts18 Sept 1969
The Commissioner of Income Tax, Rajasthan, Jaipur Vs Indra and Co., Jodhpur
Rajasthan High Court · AIR 1970 Raj 207 : (1971) 79 ITR 702 : (1970) RLW 197
Income Tax Act, 1961 — Section 271(1)
High Courts13 Sept 1969Dismissed
Mohan Lal Vs Lakhe Khan
Rajasthan High Court · (1969) WLN 370
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(4), 13(6)
High Courts13 Sept 1969Dismissed
Maharaja of Jaipur Museum Trust, City Palace, Jaipur Vs The State of Rajasthan and Another
Rajasthan High Court · AIR 1971 Raj 151
Constitution of India, 1950 — Article 226Rajasthan Entertainments and Advertisements Tax Act, 1957 — Section 3(5)
High Courts05 Sept 1969Allowed
Bhanwarlal Vs The State of Rajasthan
Rajasthan High Court · (1970) RLW 68
Criminal Procedure Code, 1898 (CrPC) — Section 342, 342APenal Code, 1860 (IPC) — Section 304A
High Courts05 Sept 1969Allowed
Ram Prasad Vs Shri Kishan and Another
Rajasthan High Court · (1969) WLN 385
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts03 Sept 1969Dismissed
Mana Lal Vs State
Rajasthan High Court · (1970) RLW 141 : (1969) WLN 361
Constitution of India, 1950 — Article 14
High Courts02 Sept 1969
Mahalakshmi Mills Co. Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (1970) 75 ITR 517
Companies Act, 1913 — Section 398Criminal Procedure Code, 1898 (CrPC) — Section 145Income Tax Act, 1922 — Section 66(1)
High Courts29 Aug 1969
Commissioner of Income Tax Vs Venichand Maganlal
Rajasthan High Court · (1970) 78 ITR 120 : (1970) RLW 248
Income Tax Act, 1961 — Section 207, 208, 209, 210, 211
High Courts28 Aug 1969
Commissioner of Income Tax Vs Shankerlal Naraindas
Rajasthan High Court · (1970) 76 ITR 642 : (1970) RLW 90 : (1970) RLW 99
Income Tax Act, 1961 — Section 271, 271(1), 297, 297(2)
High Courts28 Aug 1969
The Commissioner of Gift Tax, Rajasthan, Jaipur Vs Madan Mohan, Jaipur
Rajasthan High Court · AIR 1970 Raj 219 : (1970) 75 ITR 89 : (1969) WLN 348
High Courts28 Aug 1969Dismissed
Keshar Singh Vs Mst. Deu and Others
Rajasthan High Court · (1969) WLN 443
Limitation Act, 1963 — Section 5
High Courts26 Aug 1969
Rama Krishna Toshniwal and Others Vs Maha Laxmi Mills Co. Ltd. and Others
Rajasthan High Court · (1969) WLN 525
Civil Procedure Code, 1908 (CPC) — Section 100, 101, 102, 104, 105COMPANIES ACT, 1956 — Section 456, 457General Clauses Act, 1897 — Section 8
High Courts26 Aug 1969Dismissed
Banshi and Another Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1971 Raj 50 : (1971) CriLJ 405 : (1970) RLW 334
Criminal Procedure Code, 1898 (CrPC) — Section 145, 439(2), 440Rajasthan High Court of Judicature Rules, 1952 — Rule 325
High Courts26 Aug 1969Allowed
Jot Ram Vs Taru Ram
Rajasthan High Court · (1969) WLN 395
Guardians and Wards Act, 1890 — Section 17, 25, 7Hindu Minority and Guardianship Act, 1956 — Section 10, 13, 6
High Courts25 Aug 1969
Commissioner of Income Tax and Commissioner of Wealth-tax Vs Motilal Ramswaroop
Rajasthan High Court · (1970) 76 ITR 43
Income Tax Act, 1922 — Section 2(6C), 3Wealth Tax Act, 1957 — Section 2, 4(1)