High Courts04 Aug 1972Dismissed
State Vs S.B. Saxena
Rajasthan High Court · (1972) RLW 465 : (1972) WLN 642
Evidence Act, 1872 — Section 165Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 6
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,135 of 2,241
High Courts02 Aug 1972Dismissed
Bhanwar Lal Vs State of Rajasthan and Others
Rajasthan High Court · (1972) WLN 530
Industrial Disputes Act, 1947 — Section 25F, 25G, 33
High Courts27 Jul 1972
Ramlal Jawahirlal Vs Smt. Leela Bai and Others
Rajasthan High Court · (1972) 2 LLJ 598
Employees Compensation Act, 1923 — Section 3, 30
High Courts25 Jul 1972Allowed
Inder Kumar Vs The State of Rajasthan and Others
Rajasthan High Court · (1972) WLN 521
Constitution of India, 1950 — Article 226
High Courts25 Jul 1972Allowed
Badri Narayan Sharma Vs Panchayat Samiti, Dhariawad
Rajasthan High Court · AIR 1973 Raj 29 : (1972) RLW 475 : (1972) WLN 445
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151Limitation Act, 1963 — Article 123, 5
High Courts21 Jul 1972Allowed
Ramesh Chand Vs State of Rajasthan
Rajasthan High Court · (1972) WLN 441
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 468, 471, 480
High Courts21 Jul 1972Dismissed
State of Rajasthan Vs Kailash Chandra Jain and Others
Rajasthan High Court · (1972) RLW 606 : (1972) WLN 533
Constitution of India, 1950 — Article 226, 309
High Courts19 Jul 1972Dismissed
Mohan Lal Rikhab Chand Oswal Vs State Transport Appellate Tribunal, Jaipur and Others
Rajasthan High Court · AIR 1973 Raj 52 : (1972) WLN 671
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 57, 57(3), 57(5), 57(7)
High Courts19 Jul 1972Partly Allowed
Smt. Laxmi Devi Vs Babu Lal
Rajasthan High Court · AIR 1973 Raj 89 : (1972) RLW 598 : (1972) WLN 463
Hindu Marriage Act, 1955 — Section 12
High Courts14 Jul 1972Allowed
Balmukand Vs The State of Rajasthan and Another
Rajasthan High Court · (1972) RLW 520 : (1972) WLN 523
Rajasthan Municipalities Act, 1959 — Section 26, 63
High Courts14 Jul 1972Allowed
Bhaboot Mal Vs Sens Mal
Rajasthan High Court · AIR 1973 Raj 56 : (1972) RLW 469 : (1972) WLN 451
Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 116
High Courts13 Jul 1972
Shayak Mohammad and Others Vs Iqbal Ahmed
Rajasthan High Court · AIR 1973 Raj 115 : (1972) WLN 453
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts12 Jul 1972Dismissed
Dr. N.C. Mehta Vs State of Rajasthan and Others
Rajasthan High Court · (1972) WLN 661
Constitution of India, 1950 — Article 226
High Courts12 Jul 1972
Om Prakash Vs State
Rajasthan High Court · (1972) WLN 449
Electricity Act, 1910 — Section 39, 40, 41, 42, 43Penal Code, 1860 (IPC) — Section 378, 379, 39
High Courts11 Jul 1972Dismissed
Khemchand Vs Yaswantchand and Others
Rajasthan High Court · AIR 1973 Raj 81 : (1972) RLW 519 : (1972) WLN 439
Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 35(3)
High Courts10 Jul 1972Allowed
Chhogalal Vs State of Rajasthan and Another
Rajasthan High Court · (1972) RLW 627 : (1972) WLN 437
Motor Vehicles Act, 1988 — Section 76Rajasthan Motor Vehicles Taxation Rules, 1951 — Rule 134
High Courts06 Jul 1972
Ayodhya Singh Vs State
Rajasthan High Court · (1973) CriLJ 768 : (1972) WLN 436
Penal Code, 1860 (IPC) — Section 380, 457
High Courts05 Jul 1972Dismissed
Budh Singh Bapna Vs The State of Rajasthan and Others
Rajasthan High Court · (1973) 6 WLN 346
Civil Procedure Code, 1908 (CPC) — Section 11COMPANIES ACT, 1956 — Section 424, 425, 522, 524, 528Constitution of India, 1950 — Article 226, 311, 32
High Courts03 Jul 1972Allowed
Jug Mander Das Jain Vs University of Jodhpur and Others
Rajasthan High Court · (1972) WLN 460
Constitution of India, 1950 — Article 226
High Courts12 May 1972
Rajendra Singh and Brothers Vs The Regional Transport Authority, Udaipur Region and Others
Rajasthan High Court · (1972) WLN 585
Motor Vehicles Act, 1988 — Section 68F(1C), 68F(1D)