High Courts03 Oct 1972Allowed
Narain Singh Vs Dalip Singh
Rajasthan High Court · AIR 1973 Raj 45 : (1972) WLN 766
Specific Relief Act, 1877 — Section 12Specific Relief Act, 1963 — Section 10
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,133 of 2,241
High Courts29 Sept 1972Dismissed
Harji Vs Bansi and Another
Rajasthan High Court · (1972) WLN 659
Rajasthan Tenancy Act, 1955 — Section 187, 207
High Courts29 Sept 1972Dismissed
Gul Mohammed through L.Rs. Vs Union of India (UOI)
Rajasthan High Court · (1973) RLW 141 : (1972) WLN 811
Constitution of India, 1950 — Article 226, 311, 77
High Courts28 Sept 1972
Shiv Dutt Sharma Vs State of Rajasthan
Rajasthan High Court · (1972) WLN 825
Criminal Procedure Code, 1898 (CrPC) — Section 144, 439
High Courts27 Sept 1972Dismissed
Prof. Bhagwandas Bhargava Vs Durga Prasad Rastogi
Rajasthan High Court · AIR 1973 Raj 69 : (1972) WLN 822
Arbitration Act, 1940 — Section 31Civil Procedure Code, 1908 (CPC) — Section 24Rajasthan Civil Courts Ordinance, 1950 — Section 10(3)
High Courts26 Sept 1972Partly Allowed
State of Rajasthan and Others Vs Ramdhan
Rajasthan High Court · AIR 1973 Raj 71 : (1972) WLN 839
Constitution of India, 1950 — Article 14, 226Rajasthan Colonisation (Rajasthan Central Project Government Land Allotment and Sale) Rules, 1967 — Rule 19, 7
High Courts26 Sept 1972Dismissed
Pratap Narayan Vs The State of Raj. and Others
Rajasthan High Court · (1972) WLN 814
Constitution of India, 1950 — Article 226
High Courts26 Sept 1972Allowed
Smt. Devki Vs Purshotam Kewalia
Rajasthan High Court · AIR 1973 Raj 2 : (1972) WLN 750
Civil Procedure Code, 1908 (CPC) — Section 151Hindu Marriage Act, 1955 — Section 24
High Courts26 Sept 1972Partly Allowed
Purshotam Kewalia Vs Smt. Devki
Rajasthan High Court · AIR 1973 Raj 3 : (1973) RLW 226 : (1972) WLN 654
Hindu Marriage Act, 1955 — Section 10, 25
High Courts22 Sept 1972Dismissed
Radhey Shyam Vs Vijai Singh, District Magistrate and Others
Rajasthan High Court · (1972) WLN 772
Constitution of India, 1950 — Article 167, 226
High Courts21 Sept 1972Dismissed
Sugan Chand Vs Govindram Bansal
Rajasthan High Court · (1972) WLN 732
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 136
High Courts18 Sept 1972
Hiralal Maganlal Parikh Vs Commissioner of Income Tax
Rajasthan High Court · (1973) 92 ITR 49 : (1972) WLN 744
Companies Act, 1956 — Section 326, 377Income Tax Act, 1922 — Section 66(1)
High Courts14 Sept 1972Allowed
K.D. Ghouri Vs Nanik Ram K. Israni
Rajasthan High Court · (1973) RLW 20 : (1972) WLN 780
Penal Code, 1860 (IPC) — Section 500, 501
High Courts13 Sept 1972Allowed
Jupiter General Insurance Co. Ltd. Vs Dhandhiya Jwellers, Jaipur
Rajasthan High Court · AIR 1973 Raj 156 : (1972) WLN 696
Civil Procedure Code, 1908 (CPC) — Section 75, 77
High Courts12 Sept 1972Allowed
Nanda Vs The District Judge and Others
Rajasthan High Court · (1972) RLW 512 : (1972) WLN 575
Civil Procedure Code, 1908 (CPC) — Section 100, 115Provincial Insolvency Act, 1920 — Section 75Provincial Small Cause Courts Act, 1887 — Section 25
High Courts12 Sept 1972Dismissed
Panchulal Vs Ganeshilal Maheshwari
Rajasthan High Court · AIR 1973 Raj 12 : (1973) RLW 182 : (1972) WLN 658
Evidence Act, 1872 — Section 3, 73
High Courts08 Sept 1972
Sua Lal Vs State of Rajasthan
Rajasthan High Court · (1972) RLW 620 : (1972) WLN 738
Constitution of India, 1950 — Article 29Penal Code, 1860 (IPC) — Section 375, 376, 511
High Courts05 Sept 1972Allowed
Chittar Singh and Others Vs State of Rajasthan and Another
Rajasthan High Court · (1972) RLW 506 : (1972) WLN 835
Criminal Procedure Code, 1898 (CrPC) — Section 514
High Courts04 Sept 1972
Jagannath and Others Vs Satya Narain and Others
Rajasthan High Court · AIR 1973 Raj 13 : (1972) RLW 491 : (1972) WLN 709
Civil Procedure Code, 1908 (CPC) — Section 9Rajasthan Public Trusts Act, 1959 — Section 29, 73
High Courts30 Aug 1972
Smt. Patasi Vs Ganesh
Rajasthan High Court · (1973) CriLJ 439 : (1972) RLW 603 : (1972) WLN 630
Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(1), 488(2), 488(5)