High Courts13 Nov 1972Dismissed
Smt. Chhagani and Another Vs Smt. Tara Kumari and Another
Rajasthan High Court · (1972) WLN 972
Civil Procedure Code, 1908 (CPC) — Section 148, 149, 151
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,132 of 2,241
High Courts13 Nov 1972
Additional Commissioner of Income Tax Vs Bhanwarlal Sohanlal
Rajasthan High Court · (1973) 92 ITR 558 : (1973) RLW 124 : (1972) WLN 985
Income Tax Act, 1961 — Section 256(2)
High Courts10 Nov 1972Dismissed
Zoraster and Co. Private Ltd. Vs The Commissioner Income Tax
Rajasthan High Court · (1973) RLW 153 : (1972) WLN 956
Income Tax Act, 1961 — Section 66(5)
High Courts10 Nov 1972Allowed
Roshan Lal Seth Vs The University of Rajasthan
Rajasthan High Court · (1973) RLW 154 : (1972) WLN 874
Rajasthan University Regulations — Regulation 12
High Courts10 Nov 1972Allowed
Bhanwar Lal and Another Vs Dhanraj
Rajasthan High Court · AIR 1973 Raj 212 : (1972) RLW 696 : (1972) WLN 999
Civil Procedure Code, 1908 (CPC) — Section 100, 101
High Courts09 Nov 1972Allowed
The Jaipur Spinning and Weaving Mills Ltd. Vs The State of Rajasthan and Others
Rajasthan High Court · (1973) RLW 183 : (1972) WLN 1097
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2Penal Code, 1860 (IPC) — Section 441, 447
High Courts09 Nov 1972
Commissioner of Income Tax Vs Lakshman Swaroop Gupta and Brothers
Rajasthan High Court · (1975) 100 ITR 222 : (1972) WLN 1076
Income Tax Act, 1961 — Section 3(1), 68, 69
High Courts09 Nov 1972Allowed
Suresh Kumar Sharma Vs Idol Laxmanji Maharaj
Rajasthan High Court · (1972) WLN 977
Limitation Act, 1963 — Section 5
High Courts02 Nov 1972Dismissed
Om Prakash Vs Smt. Chand Devi
Rajasthan High Court · (1973) RLW 194 : (1972) WLN 878
High Courts01 Nov 1972Dismissed
Deep Chand Jain and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1972) WLN 1015
Constitution of India, 1950 — Article 14, 309, 311
High Courts31 Oct 1972Allowed
Balumal and Another Vs J.P. Chandani and Others
Rajasthan High Court · AIR 1973 Raj 153 : (1972) WLN 901
Arbitration Act, 1940 — Section 31
High Courts27 Oct 1972Allowed
Official Liquidator of Maharaja Kishangarh Mills Limited (In liquidation) Vs Mahesh Metal Works
Rajasthan High Court · (1973) RLW 151 : (1972) WLN 961
COMPANIES ACT, 1956 — Section 301, 446
High Courts27 Oct 1972Allowed
Maharana Bhupal Electric Supply Co. Ltd. Vs The State of Rajasthan
Rajasthan High Court · AIR 1973 Raj 132 : (1973) RLW 13 : (1972) WLN 803
Contract Act, 1872 — Section 23Electricity (Supply) Act, 1948 — Section 57Limitation Act, 1908 — Article 120, 52
High Courts24 Oct 1972Dismissed
Pooran Mal Vs Poonam Chand and Others
Rajasthan High Court · (1973) RLW 178 : (1972) WLN 885
Rajasthan Municipalities Election Order, 1960 — Clause 12(2)
High Courts20 Oct 1972Allowed
Fateh Lal and Another Vs Smt. Kalawati and Others
Rajasthan High Court · (1972) WLN 1008
Motor Vehicles Act, 1988 — Section 110A, 110D, 110F
High Courts11 Oct 1972Dismissed
Tejaram Gahlot Vs Pukhraj Kalani and Others
Rajasthan High Court · AIR 1973 Raj 138 : (1972) WLN 798
Representation of the People Act, 1951 — Section 36, 36(8)
High Courts10 Oct 1972
Ram Singh and Another Vs State of Rajasthan
Rajasthan High Court · (1972) WLN 831
Penal Code, 1860 (IPC) — Section 120B, 409, 467, 468, 477APrevention of Corruption Act, 1988 — Section 5
High Courts10 Oct 1972Dismissed
The State of Rajasthan Vs Rao Takhat Singh and Others
Rajasthan High Court · (1973) RLW 23 : (1972) WLN 958
Constitution of India, 1950 — Article 226, 227, 311
High Courts07 Oct 1972
Bishan Singh and Others Vs The State of Rajasthan
Rajasthan High Court · (1973) CriLJ 1079 : (1972) WLN 818
Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 307
High Courts05 Oct 1972Allowed
Mool Chand Vs Smt. Renuka Devi and Others
Rajasthan High Court · AIR 1973 Raj 63
Contract Act, 1872 — Section 45