COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 2,130 of 2,241

High Courts31 Jan 1973Dismissed

Jhuma Ram Vs Prami Bai

Rajasthan High Court · AIR 1973 Raj 234 : (1973) RLW 279 : (1973) WLN 147

Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 9

High Courts31 Jan 1973

Dhanni and Another Vs State of Rajasthan and Others

Rajasthan High Court · (1973) CriLJ 1336 : (1973) RLW 274 : (1973) WLN 153

Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 104, 300, 302, 323, 325

High Courts29 Jan 1973Dismissed

Brijlal and Another Vs Premchand

Rajasthan High Court · AIR 1974 Raj 124 : (1973) RLW 268 : (1973) WLN 116

Civil Procedure Code, 1908 (CPC) — Section 100

High Courts25 Jan 1973Dismissed

Bhagwandas Vs Nasir Mohd.

Rajasthan High Court · AIR 1973 Raj 237 : (1973) RLW 266 : (1973) WLN 41

Motor Vehicles Act, 1939 — Section 31

High Courts22 Jan 1973Allowed

Dhool Singh Vs Smt. Bardhu Bai and Others

Rajasthan High Court · AIR 1974 Raj 90 : (1973) RLW 581 : (1973) WLN 47

Easements Act, 1882 — Section 60

High Courts22 Jan 1973

Gopal Krishan Joshi Vs Commissioner of Income Tax

Rajasthan High Court · (1975) 101 ITR 260 : (1973) WLN 289

Income Tax Act, 1961 — Section 145, 256, 256(2)

High Courts20 Jan 1973Allowed

Lt. Col. Maharaj Himmatsingh and Others Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1973 Raj 254 : (1973) RLW 260 : (1973) WLN 107

Constitution of India, 1950 — Article 14, 19(1), 31BRajasthan Colonisation Act, 1954 — Section 22Rajasthan Tenancy Act, 1955 — Section 15A

High Courts20 Jan 1973Partly Allowed

Jugal Kishore Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1973 Raj 244 : (1973) RLW 250 : (1973) WLN 52

Constitution of India, 1950 — Article 14, 19(1), 31(3), 31A(1), 31BRajasthan Colonisation Act, 1954 — Section 22Rajasthan Tenancy Act, 1955 — Section 15A

High Courts20 Jan 1973Dismissed

Rahim Bux Vs Illahi Bux and Another

Rajasthan High Court · AIR 1973 Raj 294 : (1973) RLW 493 : (1973) WLN 207

Evidence Act, 1872 — Section 65Registration Act, 1908 — Section 49

High Courts19 Jan 1973Dismissed

Janki Vallabh Vs Moolchand and Others

Rajasthan High Court · AIR 1974 Raj 168 : (1973) RLW 248 : (1973) WLN 38

Civil Procedure Code, 1908 (CPC) — Section 11, 51

High Courts18 Jan 1973Dismissed

Ladulal and Another Vs Mahendra Kumar and Another

Rajasthan High Court · AIR 1973 Raj 238 : (1973) WLN 3

Succession Act, 1925 — Section 299

High Courts18 Jan 1973Allowed

Smt. Ramniwasi Vs Madanlal

Rajasthan High Court · AIR 1973 Raj 295 : (1973) RLW 519 : (1973) WLN 65

Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63

High Courts15 Jan 1973

Ramjilal and Others Vs Jawahar and Others

Rajasthan High Court · (1974) CriLJ 726 : (1973) RLW 242 : (1973) WLN 44

Criminal Procedure Code, 1898 (CrPC) — Section 145, 146

High Courts12 Jan 1973Allowed

Works Manager, Northern Railway Workshop Vs Mathuradas, Painter

Rajasthan High Court · (1973) 6 WLN 25

Constitution of India, 1950 — Article 309, 311, 372Payment of Wages (Amendment) Act, 2005 — Section 7Payment of Wages Act, 1936 — Section 15, 16, 7

High Courts09 Jan 1973Allowed

Permanand and Others Vs Abdul Kadir and Another

Rajasthan High Court · AIR 1973 Raj 303 : (1973) RLW 240 : (1973) WLN 36

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7

High Courts09 Jan 1973Dismissed

Khubilal Vs Power House Karamchari Girah Nirman Sahkari Samiti

Rajasthan High Court · (1973) RLW 228 : (1973) 6 WLN 6

Rajasthan Co-operative Societies Act, 1965 — Section 137, 75

High Courts09 Jan 1973

Thakur Gopal Singh Vs Commissioner of Wealth-tax Commissioner of Gift-tax Vs Thakur Gopal Singh

Rajasthan High Court · (1975) 99 ITR 354 : (1973) RLW 231 : (1973) WLN 14

Gift Tax Act, 1958 — Section 23, 4Wealth Tax Act, 1957 — Section 4, 4(6)

High Courts04 Jan 1973Dismissed

State of Rajasthan Vs Sukhdeo Singh and Others

Rajasthan High Court · (1973) 6 WLN 1

Stamp Act, 1899 — Section 33, 38, 40

High Courts04 Jan 1973Dismissed

Dr. Narpat Singh Gehlot Vs Shri Krishna Kumar and Chandra Lekha

Rajasthan High Court · (1973) 6 WLN 10

Civil Procedure Code, 1908 (CPC) — Section 10, 151Hindu Marriage Act, 1955 — Section 10, 18, 20, 23, 6

High Courts22 Dec 1972Allowed

Deepchand and Another Vs Nandi Ram Sindhi

Rajasthan High Court · (1973) RLW 50 : (1972) WLN 1043

Limitation Act, 1963 — Section 3