COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 2,128 of 2,241

High Courts20 Apr 1973

State Vs Dhanna Ram

Rajasthan High Court · (1974) CriLJ 1123 : (1973) RLW 535 : (1973) WLN 463

Criminal Procedure Code, 1898 (CrPC) — Section 164, 342, 374Evidence Act, 1872 — Section 105, 24Penal Code, 1860 (IPC) — Section 302, 84

High Courts18 Apr 1973Dismissed

Firm Shri Mahesh Metal Works Vs Union of India (UOI) and Another

Rajasthan High Court · AIR 1974 Raj 33 : (1973) RLW 425 : (1973) WLN 420

Railways Act, 1890 — Section 78B, 80

High Courts17 Apr 1973

Bhoop Singh Vs State and Others

Rajasthan High Court · (1973) RLW 528 : (1973) 6 WLN 298

Criminal Procedure Code, 1898 (CrPC) — Section 107, 117, 145, 438

High Courts12 Apr 1973Dismissed

Surajmal and Others Vs The State of Rajasthan and Others

Rajasthan High Court · AIR 1974 Raj 116 : (1973) RLW 635 : (1973) WLN 598

Constitution of India, 1950 — Article 14, 226Rajasthan Housing Scheme (Land Acquisition) Act, 1960 — Section 4, 6

High Courts10 Apr 1973Dismissed

Rajeshwar Dayal Vs Dhan Kumar

Rajasthan High Court · AIR 1973 Raj 345 : (1973) RLW 368 : (1973) WLN 278

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13

High Courts10 Apr 1973Dismissed

Commissioner of Income Tax (Central) and Another Vs Official Liquidator, Golcha Properties (Pvt.) Ltd. (In Liquidation) and Another

Rajasthan High Court · (1974) 44 CompCas 445 : (1974) 95 ITR 488 : (1973) RLW 643 : (1973) WLN 567

Companies Act, 1956 — Section 446, 460(4), 530, 530(1)Income Tax Act, 1961 — Section 178, 178(2), 178(3)

High Courts09 Apr 1973

Kailash Chandra Sethia Vs Rajasthan State Electricity Board and Others

Rajasthan High Court · (1974) 2 LLJ 318 : (1973) RLW 544 : (1973) WLN 389

Constitution of India, 1950 — Article 311

High Courts05 Apr 1973

COMMISSIONER OF Income Tax Vs RAO RAJA KALYANSINGH.

Rajasthan High Court · (1974) 97 ITR 690 : (1973) WLN 299

Income Tax Act, 1922 — Section 66(2)

High Courts02 Apr 1973Dismissed

Mannalal Vs Radhey Shyam and Another

Rajasthan High Court · AIR 1974 Raj 16 : (1973) RLW 467 : (1973) WLN 264

Transfer of Property Act, 1882 — Section 40, 48

High Courts30 Mar 1973Dismissed

Sankhla Industries Vs Hiralal Pukhraj

Rajasthan High Court · AIR 1973 Raj 306 : (1973) RLW 490 : (1973) WLN 293

Civil Procedure Code, 1908 (CPC) — Section 10

High Courts28 Mar 1973Allowed

Smt. Gulab Bai Vs Ram Pratap

Rajasthan High Court · AIR 1973 Raj 307 : (1973) RLW 416 : (1973) WLN 295

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 3, Order 20 Rule 6, Order 34 Rule 11, Order 34 Rule 4, 152

High Courts27 Mar 1973

Pannalal and Others Vs Nandlal and Others

Rajasthan High Court · (1973) RLW 418 : (1973) 6 WLN 309

Civil Procedure Code, 1908 (CPC) — Section 115

High Courts23 Mar 1973Dismissed

Lehru Narain Vs Kanhaiyalal

Rajasthan High Court · AIR 1973 Raj 316 : (1973) WLN 263

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, 34

High Courts22 Mar 1973

Ratanlal Vs State and Another

Rajasthan High Court · (1973) RLW 437 : (1973) 6 WLN 225

Rajasthan Land Revenue Act, 1956 — Section 257, 257A, 257B

High Courts21 Mar 1973

State Vs Sardara

Rajasthan High Court · (1974) CriLJ 43

Criminal Procedure Code, 1898 (CrPC) — Section 164, 337, 342, 374, 376Evidence Act, 1872 — Section 114, 133Penal Code, 1860 (IPC) — Section 201, 302, 34, 363, 367

High Courts21 Mar 1973Partly Allowed

Smt. Padmadevi and Others Vs Gurbakshsingh and Others

Rajasthan High Court · AIR 1973 Raj 317 : (1973) RLW 529 : (1973) WLN 249

Motor Vehicles Act, 1939 — Section 2(19), 31, 96(2), 96(6)

High Courts21 Mar 1973Dismissed

Ramchandra Vs Mst. Bhanwari Bai

Rajasthan High Court · AIR 1973 Raj 260 : (1973) RLW 446 : (1973) WLN 206

Contract Act, 1872 — Section 23

High Courts21 Mar 1973Dismissed

Vijay Singh Vs State of Rajasthan and Others

Rajasthan High Court · (1973) RLW 431 : (1973) 6 WLN 385

Constitution of India, 1950 — Article 226

High Courts20 Mar 1973Dismissed

Mangilal and Others Vs Kedarnath and Others

Rajasthan High Court · AIR 1973 Raj 186 : (1973) RLW 469 : (1973) WLN 231

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63

High Courts20 Mar 1973Dismissed

The Municipal Council Vs The Nagar Parishad Karamchari Sangh and Others

Rajasthan High Court · (1973) RLW 305 : (1973) 6 WLN 259

Constitution of India, 1950 — Article 226Government of India Act, 1935 — Section 175