High Courts09 Mar 1973

State of Rajasthan Vs Raghunath Singh

Rajasthan High Court · AIR 1974 Raj 4 : (1973) RLW 387 : (1973) WLN 424

Constitution of India, 1950 — Article 299Contract Act, 1872 — Section 70Mineral Concession Rules, 1949 — Rule 4
High Courts09 Mar 1973Dismissed

Mahendra Singh Vs Sohan Raj

Rajasthan High Court · AIR 1973 Raj 219 : (1973) RLW 382 : (1973) WLN 200

Civil Procedure Code, 1908 (CPC) — Section 117, 4Limitation Act, 1963 — Section 29(2)Rajasthan High Court Ordinance, 1949 — Section 18
High Courts06 Mar 1973

Union of India (UOI) Vs Harcharan Singh

Rajasthan High Court · (1973) RLW 356 : (1973) 6 WLN 180

Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 311Government of India Act, 1935 — Section 240
High Courts15 Feb 1973Allowed

Narayan Singh Vs Chhatarsingh and Another

Rajasthan High Court · AIR 1973 Raj 347 : (1973) RLW 330 : (1973) WLN 128

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29Contract Act, 1872 — Section 128Rajasthan Relief of Agricultural Indebtedness Act, 1957 — Section 6
High Courts07 Feb 1973

Lakhpat Raj Vs Abdul Karim

Rajasthan High Court · (1973) CriLJ 1447 : (1973) RLW 300 : (1973) WLN 160

Criminal Procedure Code, 1898 (CrPC) — Section 197, 270Government of India Act, 1935 — Section 197, 270Penal Code, 1860 (IPC) — Section 120B, 161, 202, 409, 466
High Courts02 Feb 1973

Deoki Nandan Vs Baij Nath

Rajasthan High Court · (1973) CriLJ 1636 : (1973) RLW 321 : (1973) WLN 150

Criminal Procedure Code, 1898 (CrPC) — Section 107, 117, 145