COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 2,131 of 2,241

High Courts22 Dec 1972Dismissed

Chenaram Vs State of Rajasthan and Another

Rajasthan High Court · (1973) RLW 36 : (1972) WLN 1025

Army Act, 1950 — Section 164, 165Central Excises and Salt Act, 1944 — Section 36Constitution of India, 1950 — Article 136, 141, 223, 226, 227

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High Courts21 Dec 1972Dismissed

Lala Maharaj Vs Ram Charan and Others

Rajasthan High Court · AIR 1974 Raj 12 : (1973) RLW 51 : (1972) WLN 1118

Rajasthan Municipalities Act, 1959 — Section 3(8), 40(1)

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High Courts21 Dec 1972Dismissed

Firm Ram Bhagat Somani and Another Vs Firm Kanhaiyalal Jai Narain Tambi

Rajasthan High Court · (1973) RLW 142 : (1972) WLN 1045

Contract Act, 1872 — Section 49

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High Courts18 Dec 1972

State of Rajasthan Vs Shyam Narain Moriya

Rajasthan High Court · (1973) CriLJ 1340 : (1973) RLW 56 : (1972) WLN 1048

Penal Code, 1860 (IPC) — Section 147, 148, 149, 322, 341

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High Courts18 Dec 1972Dismissed

Firm Ramchand Bhagirath and Others Vs Ganpat Ram

Rajasthan High Court · (1972) WLN 1116

Evidence Act, 1872 — Section 145, 17, 21, 74, 77

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High Courts15 Dec 1972Allowed

Nemichand Vs Khemraj

Rajasthan High Court · AIR 1973 Raj 240 : (1973) RLW 48 : (1972) WLN 1041

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High Courts14 Dec 1972Dismissed

Piladram Vs Surjansingh

Rajasthan High Court · (1973) RLW 145 : (1972) WLN 906

Specific Relief Act, 1963 — Section 3

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High Courts07 Dec 1972Dismissed

Jaipur Bottling Co. Vs State of Rajasthan and Another

Rajasthan High Court · (1973) RLW 112 : (1972) WLN 964

Constitution of India, 1950 — Article 226

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High Courts07 Dec 1972Dismissed

Ratan Lal Vs Moti Lal

Rajasthan High Court · (1973) RLW 118 : (1972) WLN 918

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(c)

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High Courts07 Dec 1972Dismissed

Union of India (UOI) Vs Premchand

Rajasthan High Court · (1973) RLW 146 : (1972) WLN 1091

Civil Procedure Code, 1908 (CPC) — Section 80

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High Courts06 Dec 1972Dismissed

The State of Rajasthan and Another Vs Ramnath and Others

Rajasthan High Court · (1972) WLN 1111

Civil Procedure Code, 1908 (CPC) — Section 109, 110Constitution of India, 1950 — Article 133Limitation Act, 1963 — Section 5

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High Courts05 Dec 1972Allowed

Ramvilas and Badrilal Vs Gopal Lal and Others

Rajasthan High Court · (1973) RLW 92 : (1972) WLN 974

Limitation Act, 1908 — Article 23

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High Courts04 Dec 1972Allowed

Union of India (UOI) and Others Vs Gem Palace, Jaipur and Others

Rajasthan High Court · AIR 1973 Raj 242 : (1972) WLN 1072

Constitution of India, 1950 — Article 14, 141Gold (Control) Act, 1968 — Section 6(1)

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High Courts04 Dec 1972Dismissed

Ikramul Haq Shah Vs The Board of Rajasthan Muslim Waqfs and Others

Rajasthan High Court · AIR 1973 Raj 57 : (1973) RLW 4 : (1972) WLN 859

Constitution of India, 1950 — Article 226

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High Courts01 Dec 1972Allowed

Firm Poonam Nahta Vs Amarchand and Others

Rajasthan High Court · (1972) WLN 1124

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227

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High Courts28 Nov 1972

Umedram Vs Rameshwar Prasad

Rajasthan High Court · (1972) WLN 873

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(4), 13(7), 2(e)

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High Courts22 Nov 1972Dismissed

Jwala Prasad Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1973 Raj 187 : (1973) RLW 164 : (1972) WLN 1052

Constitution of India, 1950 — Article 166, 226Road Transport Corporations Act, 1950 — Section 36, 37, 38

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High Courts21 Nov 1972Dismissed

Assistant Commercial Taxes Officer Vs Kanak Brothers

Rajasthan High Court · (1973) RLW 11 : (1972) WLN 882

Limitation Act, 1963 — Section 5

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High Courts20 Nov 1972Allowed

Pannalal Vs Union of India (UOI) and Others

Rajasthan High Court · AIR 1973 Raj 150

Administration of Evacuee Property Act, 1950 — Section 10(1), 10(2)Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12

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High Courts20 Nov 1972

State of Rajasthan Vs Manga and Another

Rajasthan High Court · (1973) CriLJ 1075 : (1973) RLW 58

Constitution of India, 1950 — Article 134Penal Code, 1860 (IPC) — Section 302, 34, 380, 396, 411

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