High Courts30 Aug 1972Allowed
Ram Lal and Others Vs The State of Rajasthan
Rajasthan High Court · (1972) WLN 728
Criminal Procedure Code, 1898 (CrPC) — Section 107, 112, 151
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,134 of 2,241
High Courts28 Aug 1972
Devilal Vs Chander Singh
Rajasthan High Court · AIR 1973 Raj 1 : (1972) RLW 427 : (1972) WLN 571
Rajasthan Municipalities Act, 1959 — Section 4
High Courts28 Aug 1972Dismissed
Pyarelal Premi Vs Director of Education (Primary and Secondary) and Others
Rajasthan High Court · (1972) WLN 618
High Courts23 Aug 1972Dismissed
Dhanraj Jain Vs Smt. Suraj Bai
Rajasthan High Court · AIR 1973 Raj 7 : (1972) RLW 612 : (1972) WLN 623
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2Constitution of India, 1950 — Article 14Hindu Adoptions and Maintenance Act, 1956 — Section 11, 4, 6, 9
High Courts22 Aug 1972Dismissed
Lalta Prasad Vs Ganga Sahai
Rajasthan High Court · AIR 1973 Raj 93 : (1972) WLN 616
Guardians and Wards Act, 1890 — Section 19Hindu Minority and Guardianship Act, 1956 — Section 13, 2
High Courts21 Aug 1972Allowed
Magha Ram Vs Shri Hanwant Singh and Another
Rajasthan High Court · AIR 1973 Raj 165 : (1972) RLW 589 : (1972) WLN 515
Rajasthan Panchayat Samiti and Zila Parishad (Election of Members of Standing Committee) Rules, 1959 — Rule 10(3), 11
High Courts18 Aug 1972Dismissed
Mehraj Mohammed Vs State of Rajasthan and Another
Rajasthan High Court · (1972) RLW 558 : (1972) WLN 544
Citizenship Act, 1955 — Section 9Constitution of India, 1950 — Article 226, 7
High Courts18 Aug 1972Allowed
Ramprasad Vs Smt. Kalyani and Others
Rajasthan High Court · AIR 1973 Raj 208 : (1972) RLW 522 : (1972) WLN 784
Evidence Act, 1872 — Section 21, 91Transfer of Property Act, 1882 — Section 59
High Courts17 Aug 1972Dismissed
Govind Narain Vs State of Rajasthan and Others
Rajasthan High Court · (1973) 6 WLN 342
Constitution of India, 1950 — Article 14, 16, 309
High Courts17 Aug 1972Allowed
Kedar Nath and Others Vs Smt. Pana Devi and Others
Rajasthan High Court · AIR 1973 Raj 24 : (1972) WLN 501
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13
High Courts17 Aug 1972Dismissed
The State Vs Sadhu Singh and Others
Rajasthan High Court · (1972) RLW 667 : (1972) WLN 677
Penal Code, 1860 (IPC) — Section 302, 304, 391, 394, 395
High Courts16 Aug 1972Dismissed
Rameshwarlal and Others Vs Rajasthan State Road Transport Corporation and Others
Rajasthan High Court · (1972) WLN 553
Constitution of India, 1950 — Article 12, 226, 311LIFE INSURANCE CORPORATION ACT, 1956 — Section 11, 24Road Transport Corporations Act, 1950 — Section 27, 45
High Courts16 Aug 1972Allowed
Banwari Lal and Another Vs Bal Kishan
Rajasthan High Court · (1972) RLW 635 : (1972) WLN 572
Transfer of Property Act, 1882 — Section 106
High Courts11 Aug 1972
Mst. Kamala Devi Vs Navin Kumar and Another
Rajasthan High Court · (1972) 2 LLJ 585 : (1972) RLW 510 : (1972) WLN 541
Motor Vehicles Act, 1939 — Section 95, 96(1), 96(2)
High Courts11 Aug 1972Allowed
Nathu Ram Vs State Transport Appellate Tribunal and Others
Rajasthan High Court · AIR 1973 Raj 25 : (1972) RLW 419
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 47(3), 48, 57
High Courts11 Aug 1972Dismissed
S.R. Bhansali Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 1973 Raj 49 : (1972) RLW 625 : (1972) WLN 495
Constitution of India, 1950 — Article 1(3), 2, 226Evidence Act, 1872 — Section 57(10)
High Courts11 Aug 1972Allowed
Shiv Prasad and Another Vs Smt. Tali Devi and Others
Rajasthan High Court · AIR 1973 Raj 159 : (1972) WLN 528
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts09 Aug 1972
Ashgar Vs State of Rajasthan
Rajasthan High Court · (1972) WLN 580
Penal Code, 1860 (IPC) — Section 304, 304A
High Courts08 Aug 1972Allowed
Partapchand Vs Ram Swaroop and Others
Rajasthan High Court · AIR 1973 Raj 22 : (1972) RLW 471 : (1972) WLN 498
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 19A, 19B
High Courts07 Aug 1972Allowed
State of Rajasthan Vs Dewan Suraj Prakash
Rajasthan High Court · AIR 1973 Raj 119 : (1973) RLW 198 : (1972) WLN 617
Civil Procedure Code, 1908 (CPC) — Section 151