High Courts12 May 1972Dismissed

Shivcharan Lal Vs The State

Rajasthan High Court · AIR 1973 Raj 167 : (1972) RLW 415 : (1972) WLN 422

Probation of Offenders Act, 1958 — Section 11, 11(2), 11(3), 12, 3
High Courts26 Apr 1972Dismissed

Smt. Gheesi Vs Shri Rama

Rajasthan High Court · AIR 1972 Raj 256 : (1972) RLW 618 : (1972) WLN 315

Hindu Marriage Act, 1955 — Section 26Hindu Minority and Guardianship Act, 1956 — Section 13, 6
High Courts25 Apr 1972Dismissed

Seeta Ram Vs Smt. Phooli

Rajasthan High Court · AIR 1972 Raj 313 : (1972) RLW 563 : (1972) WLN 390

Hindu Adoptions and Maintenance Act, 1956 — Section 18Hindu Marriage Act, 1955 — Section 25, 9
High Courts24 Apr 1972

Gurnam Singh Vs State

Rajasthan High Court · (1972) CriLJ 1688 : (1972) RLW 530 : (1972) WLN 303

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 380, 411, 457