High Courts12 Apr 1972
G.D. Chadha Vs The State of Rajasthan
Rajasthan High Court · (1972) WLN 224
Penal Code, 1860 (IPC) — Section 109, 114, 161, 162, 164
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,137 of 2,241
High Courts11 Apr 1972Allowed
Rooda Ram and Others Vs Rattu Ram and Another
Rajasthan High Court · (1972) RLW 532 : (1972) WLN 323
Rajasthan Tenancy Act, 1955 — Section 207
High Courts11 Apr 1972Dismissed
Abdullah Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1972 Raj 272 : (1972) RLW 573 : (1972) WLN 245
Citizenship Act, 1955 — Section 9(2)Constitution of India, 1950 — Article 7Evidence Act, 1872 — Section 35, 4
High Courts11 Apr 1972
G.D. Chadha Vs The State
Rajasthan High Court · (1972) CriLJ 1585 : (1972) RLW 294
Penal Code, 1860 (IPC) — Section 109, 114, 161, 162, 164
High Courts07 Apr 1972
Jetha Nand Vs The State of Rajasthan and Others
Rajasthan High Court · (1972) CriLJ 1496 : (1972) WLN 279
Evidence Act, 1872 — Section 123, 124Penal Code, 1860 (IPC) — Section 381, 411
High Courts06 Apr 1972
Ram Chandra and Another Vs State of Rajasthan
Rajasthan High Court · (1972) CriLJ 1386 : (1972) RLW 272 : (1972) WLN 228
Essential Commodities Act, 1955 — Section 11, 3, 7
High Courts06 Apr 1972
Chhotulal Ajitsingh Vs Commissioner of Income Tax
Rajasthan High Court · (1973) 89 ITR 178 : (1972) RLW 286 : (1972) WLN 241
Income Tax Act, 1922 — Section 10(1)
High Courts05 Apr 1972Dismissed
Mukanlal Vs State of Rajasthan
Rajasthan High Court · AIR 1972 Raj 314 : (1972) RLW 398 : (1972) WLN 387
Constitution of India, 1950 — Article 14Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 2
High Courts05 Apr 1972
Chunnilal and Others Vs The State of Rajasthan
Rajasthan High Court · AIR 1972 Raj 292 : (1972) WLN 213
Rajasthan Court Fees and Suits Valuation Act, 1961 — Article 11, 5
High Courts30 Mar 1972
Madhoram Verma Vs Union of India (UOI) and Others
Rajasthan High Court · (1972) WLN 360
General Clauses Act, 1897 — Section 3
High Courts29 Mar 1972
Kishan and Others Vs State of Rajasthan
Rajasthan High Court · (1972) CriLJ 1387 : (1972) RLW 545 : (1972) WLN 231
Penal Code, 1860 (IPC) — Section 114, 149, 302, 307, 34
High Courts29 Mar 1972Dismissed
Dulichand Vs Bhairondas and Others
Rajasthan High Court · AIR 1973 Raj 96
Easements Act, 1882 — Section 28, 35Rajasthan Municipalities Act, 1959 — Section 194, 266, 3(26), 3(32)Specific Relief Act, 1877 — Section 54
High Courts28 Mar 1972
Lal Chand and Others Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1973 Raj 103 : (1972) RLW 536
Constitution of India, 1950 — Article 166(3)Motor Vehicles Act, 1939 — Section 68C, 68DRajasthan State Road Transport Services (Development) Rules, 1965 — Rule 4, 6
High Courts27 Mar 1972
Pannalal and Others Vs Nand Lal and Others
Rajasthan High Court · AIR 1973 Raj 309
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 4, 115Court Fees Act, 1870 — Section 7
High Courts22 Mar 1972
Gurnam Singh and Others Vs Association of Radha Swami Dera Baba Bagga Singh and Another
Rajasthan High Court · AIR 1972 Raj 269 : (1972) RLW 188 : (1972) WLN 143
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 13(2)Constitution of India, 1950 — Article 133(1)
High Courts22 Mar 1972
Official Liquidator, Golcha Properties Private Ltd. (In Liquidation) Vs Income Tax Officer and Others
Rajasthan High Court · (1974) 44 CompCas 144 : (1974) 94 ITR 11 : (1972) WLN 563
Companies Act, 1956 — Section 446, 446(1), 446(2), 460(4), 530Income Tax Act, 1961 — Section 178
High Courts16 Mar 1972
Mohan Lal Chittora Vs Labour Enforcement Officer (Central) and Others
Rajasthan High Court · (1972) 2 LLJ 482 : (1972) RLW 251 : (1972) WLN 171
Constitution of India, 1950 — Article 31Payment of Wages Act, 1936 — Section 15, 3, 5
High Courts16 Mar 1972
Shyam Singh Vs The State of Rajasthan and Another
Rajasthan High Court · (1973) CriLJ 441 : (1972) WLN 165
Criminal Procedure Code, 1898 (CrPC) — Section 145, 556
High Courts13 Mar 1972Allowed
His Highness Maharaja of Jaipur Vs State of Rajasthan and Another
Rajasthan High Court · (1972) RLW 196 : (1972) WLN 186
Constitution of India, 1950 — Article 226, 228
High Courts13 Mar 1972Allowed
State of Rajasthan Vs Radheylal Sarin and Another
Rajasthan High Court · AIR 1972 Raj 279 : (1972) RLW 592 : (1972) WLN 204
Constitution of India, 1950 — Article 363