High Courts07 Feb 1974Allowed
Pyarelal alias Papa Vs State of Rajasthan
Rajasthan High Court · (1974) RLW 107 : (1974) WLN 155
Criminal Procedure Code, 1973 (CrPC) — Section 107, 110, 145, 403, 423
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,121 of 2,241
High Courts07 Feb 1974Dismissed
Soondaram and Another Vs Rameshwarlal and Another
Rajasthan High Court · (1974) WLN 287
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts06 Feb 1974Dismissed
Dr. Gopilal Garg and Another Vs The Adrashnagar Co-operative Housing Society and Another
Rajasthan High Court · (1974) WLN 228
Rajasthan Co-operative Societies Act, 1965 — Section 143
High Courts06 Feb 1974Allowed
Sheo Narain and Another Vs Mahada Ram
Rajasthan High Court · (1974) WLN 168
Criminal Procedure Code, 1973 (CrPC) — Section 367Penal Code, 1860 (IPC) — Section 323
High Courts05 Feb 1974Dismissed
Kishansingh and Others Vs Surajprakash and Others
Rajasthan High Court · AIR 1974 Raj 209
Limitation Act, 1963 — Article 53, 55
High Courts05 Feb 1974Dismissed
Kishan Singh and Others Vs Suraj Prakash and Others
Rajasthan High Court · (1974) RLW 168 : (1974) WLN 81
Transfer of Property Act, 1882 — Section 55
High Courts05 Feb 1974Dismissed
Mohanlal Vs Kesraram and Others
Rajasthan High Court · (1974) WLN 289
High Courts05 Feb 1974
Chauth Mal Vs Hagami Lal and Another
Rajasthan High Court · (1974) RLW 156 : (1974) WLN 202
Hindu Minority and Guardianship Act, 1956 — Section 11
High Courts01 Feb 1974Dismissed
The State of Rajasthan Vs Nagar Palika and Another
Rajasthan High Court · (1974) WLN 267
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts01 Feb 1974Dismissed
Rameshwar Prasad Vs U.O.I. and Others
Rajasthan High Court · (1974) WLN 162
High Courts01 Feb 1974Allowed
Municipal Council Udaipur and Another Vs Kishan Lal
Rajasthan High Court · (1974) WLN 124
Criminal Procedure Code, 1973 (CrPC) — Section 247
High Courts01 Feb 1974Dismissed
State of Rajasthan Vs Ramchander
Rajasthan High Court · (1974) WLN 293
Penal Code, 1860 (IPC) — Section 381
High Courts31 Jan 1974Allowed
Indra Methi and Others Vs Board of Secondary Education, Rajasthan, Ajmer and Others
Rajasthan High Court · AIR 1975 Raj 116 : (1974) RLW 230 : (1974) 7 WLN 158
Constitution of India, 1950 — Article 226Rajasthan Secondary Education Regulation, 1957 — Section 3
High Courts31 Jan 1974
Chhoteylal Vs The State of Rajasthan
Rajasthan High Court · (1974) WLN 200
Penal Code, 1860 (IPC) — Section 409, 467
High Courts31 Jan 1974Allowed
Maha Laxmi and Others Vs Union of India (UOI)
Rajasthan High Court · (1974) WLN 194
Essential Commodities Act, 1955 — Section 3, 5
High Courts30 Jan 1974Dismissed
Kundanmal Vs Mst. Saku Bat
Rajasthan High Court · (1974) WLN 215
Civil Procedure Code, 1908 (CPC) — Section 21
High Courts30 Jan 1974Dismissed
Bhai Ishar Das Vs Smt. Govindi and Others
Rajasthan High Court · AIR 1975 Raj 45 : (1974) RLW 220 : (1974) 7 WLN 123
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, 47Evidence Act, 1872 — Section 115Limitation Act, 1908 — Article 12, 142
High Courts30 Jan 1974
Shivnarain Singh and Another Vs The State of Rajasthan
Rajasthan High Court · (1974) WLN 165
Penal Code, 1860 (IPC) — Section 32, 323, 447Probation of Offenders Act, 1958 — Section 3, 4
High Courts29 Jan 1974
Kansingh Vs The State of Rajasthan
Rajasthan High Court · (1974) WLN 290
Penal Code, 1860 (IPC) — Section 323Probation of Offenders Act, 1958 — Section 3, 4
High Courts29 Jan 1974Dismissed
Uda and Others Vs State
Rajasthan High Court · (1974) WLN 250
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 391, 394, 397