High Courts28 Jan 1974
Narsingh Das Vs Vadi Lal and Others
Rajasthan High Court · (1974) WLN 231
Civil Procedure Code, 1908 (CPC) — Section 151
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,122 of 2,241
High Courts28 Jan 1974Allowed
Tulsi Das Vs The State
Rajasthan High Court · (1974) WLN 255
Penal Code, 1860 (IPC) — Section 201, 302
High Courts28 Jan 1974Dismissed
State of Rajasthan Vs Kachhba and Others
Rajasthan High Court · (1974) WLN 291
Penal Code, 1860 (IPC) — Section 31, 324, 326, 452
High Courts24 Jan 1974
Chimnalal Vs Nathmal and Others
Rajasthan High Court · (1974) RLW 90 : (1974) WLN 54
Criminal Procedure Code, 1973 (CrPC) — Section 155, 186, 195, 435, 463Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts24 Jan 1974Allowed
State of Rajasthan and Another Vs Kishore Singh and Others
Rajasthan High Court · (1974) RLW 88 : (1974) WLN 60
Criminal Procedure Code, 1973 (CrPC) — Section 208, 286Penal Code, 1860 (IPC) — Section 323, 342, 354, 376, 511
High Courts24 Jan 1974Dismissed
The State of Rajasthan Vs Nanu Lal and Another
Rajasthan High Court · (1974) WLN 209
Constitution of India, 1950 — Article 226
High Courts24 Jan 1974Dismissed
Prem Dayal and Another Vs Urban Improvement Trust and Others
Rajasthan High Court · (1974) WLN 261
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts22 Jan 1974Dismissed
Gangadas Vs Moolchand and Another
Rajasthan High Court · (1974) WLN 225
Succession Act, 1925 — Section 231, 281, 299
High Courts22 Jan 1974Allowed
Bhanwarlal Vs Bhairulal
Rajasthan High Court · (1974) WLN 167
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts21 Jan 1974Dismissed
Nathmal and Another Vs Phool Chand
Rajasthan High Court · (1974) WLN 224
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Jan 1974Allowed
Mool Chand Vs Kanwarlal and Another
Rajasthan High Court · (1974) WLN 196
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13
High Courts19 Jan 1974Allowed
Roda and Others Vs Nathu and Others
Rajasthan High Court · (1974) WLN 128
Criminal Procedure Code, 1973 (CrPC) — Section 146
High Courts17 Jan 1974Allowed
Chiranji Lal and Others Vs Prabhu Lal and Others
Rajasthan High Court · (1974) WLN 218
High Courts17 Jan 1974Allowed
Jabbar Khan Mev Vs State of Rajasthan
Rajasthan High Court · (1974) WLN 109
Penal Code, 1860 (IPC) — Section 151, 451, 457, 461, 467
High Courts17 Jan 1974
Victor David Vs Union of India (UOI)
Rajasthan High Court · (1975) 1 LLJ 334 : (1974) RLW 69 : (1974) 7 WLN 6
Manual of Railway Pension Rules, 1950 — Rule 305
High Courts17 Jan 1974Dismissed
Hari Narain Vs The State
Rajasthan High Court · (1974) WLN 106
Criminal Procedure Code, 1973 (CrPC) — Section 288Penal Code, 1860 (IPC) — Section 109, 302, 304
High Courts15 Jan 1974Dismissed
Shyama and Others Vs Union of India (UOI)
Rajasthan High Court · (1974) RLW 64 : (1974) WLN 221
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 311
High Courts15 Jan 1974Dismissed
Govind Narayan Vs Sunder Lal
Rajasthan High Court · (1974) WLN 216
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts15 Jan 1974Dismissed
Triveni Bai and Others Vs Swaroop Chand and Others
Rajasthan High Court · (1974) WLN 13
Civil Procedure Code, 1908 (CPC) — Section 2, 47
High Courts14 Jan 1974
The State of Rajasthan Vs Mahadev Prasad
Rajasthan High Court · (1974) WLN 198
Civil Procedure Code, 1908 (CPC) — Section 80