High Courts14 Jan 1974Allowed
Mohan Vs State
Rajasthan High Court · (1974) WLN 163
Prevention of Food Adulteration Act, 1954 — Section 16
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,123 of 2,241
High Courts14 Jan 1974Allowed
Bank of Baroda Vs Krishna Ballabh and Others
Rajasthan High Court · (1974) WLN 23
Contract Act, 1872 — Section 140, 141
High Courts11 Jan 1974Dismissed
The State of Rajasthan Vs Soni Electric Works
Rajasthan High Court · (1974) WLN 14
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts10 Jan 1974Allowed
Bank of Baroda Vs Krishna Ballabh and Others
Rajasthan High Court · AIR 1975 Raj 1 : (1974) RLW 71
Contract Act, 1872 — Section 141
High Courts10 Jan 1974Partly Allowed
Bhagchand Panju Ram and Another Vs Smt. Snehlata and Others
Rajasthan High Court · AIR 1974 Raj 212
Motor Vehicles Act, 1939 — Section 110B, 95(2)
High Courts10 Jan 1974
State of Rajasthan Vs Smt. Laharkunwar and Others
Rajasthan High Court · AIR 1974 Raj 193 : (1974) RLW 85 : (1974) 7 WLN 91
Constitution of India, 1950 — Article 226
High Courts10 Jan 1974Dismissed
Buddha Vs Mangal and Another
Rajasthan High Court · (1974) WLN 164
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts10 Jan 1974
Bhag Chand Panju Ram and Another Vs Smt. Snehlata and Others
Rajasthan High Court · (1974) WLN 36
Motor Vehicles Act, 1988 — Section 95(2)(b)(i)
High Courts08 Jan 1974
Mirza Mahmood Beg Vs Jeevan Lal and Others
Rajasthan High Court · (1974) WLN 19
Criminal Procedure Code, 1973 (CrPC) — Section 145Limitation Act, 1963 — Section 21
High Courts08 Jan 1974Allowed
State of Rajasthan Vs Laxman Singh and Another
Rajasthan High Court · (1974) WLN 61
Criminal Procedure Code, 1973 (CrPC) — Section 156, 195, 4, 5Penal Code, 1860 (IPC) — Section 109, 120B, 161, 162, 163
High Courts08 Jan 1974
Bherulal and Co. Vs The Rajasthan State Road Transport Corporation and Others
Rajasthan High Court · AIR 1974 Raj 84 : (1974) RLW 61 : (1974) 7 WLN 1
Constitution of India, 1950 — Article 215Rajasthan High Court of Judicature Rules, 1952 — Rule 55
High Courts07 Jan 1974Dismissed
Khuda Buksh Vs Shiv Dutt and Others
Rajasthan High Court · (1974) WLN 275
High Courts07 Jan 1974
Satnam Singh and Another Vs Jagar Singh and Others
Rajasthan High Court · (1974) WLN 12
High Courts07 Jan 1974Dismissed
Nagar Palika, Rajgarh Vs Prabhu Dayal
Rajasthan High Court · AIR 1974 Raj 87 : (1974) RLW 66
Rajasthan Municipalities Act, 1959 — Section 271
High Courts07 Jan 1974Dismissed
Mohanlal Vs Megharam and Another
Rajasthan High Court · (1974) WLN 17
High Courts04 Jan 1974Allowed
Madhya Pradesh State Road Transport Corporation Vs State Transport Authority Jaipur and Another
Rajasthan High Court · (1974) WLN 47
Motor Vehicles Act, 1988 — Section 63, 68F(1)
High Courts03 Jan 1974Dismissed
Nenoo Khan Vs Mst. Sugani and Others
Rajasthan High Court · (1974) WLN 5
High Courts02 Jan 1974
The State of Rajasthan and Others Vs Smt. Taradevi and Others
Rajasthan High Court · (1974) WLN 37
Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1963 — Section 15, 19Sales of Goods Act, 1930 — Section 61