High Courts05 Nov 1973Dismissed
Laxminarain Misra Vs Kailash Narain Gupta and Others
Rajasthan High Court · AIR 1974 Raj 55 : (1974) RLW 7 : (1973) WLN 786
Civil Procedure Code, 1908 (CPC) — Section 24Motor Vehicles Act, 1939 — Section 110
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,125 of 2,241
High Courts05 Nov 1973
Brij Mohan Vs Commissioner of Income Tax and Others
Rajasthan High Court · (1976) 103 ITR 34 : (1974) RLW 32 : (1973) WLN 792
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 7Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 131, 132(5)
High Courts31 Oct 1973Allowed
Roop Chand Vs Bhag Chand
Rajasthan High Court · (1973) 6 WLN 804
Evidence Act, 1872 — Section 115
High Courts31 Oct 1973
Dalichand Tejraj Vs Commissioner of Income Tax
Rajasthan High Court · (1974) 97 ITR 383 : (1973) RLW 737 : (1973) WLN 744
Income Tax Act, 1961 — Section 256(1)
High Courts31 Oct 1973
Controller of Estate Duty Vs Smt. Shanta Ben Mani Lal Patel
Rajasthan High Court · (1975) 100 ITR 229 : (1973) RLW 651 : (1973) WLN 722
Estate Duty Act, 1953 — Section 10, 64
High Courts30 Oct 1973Allowed
Shrikishan Vs Bhanwarlal
Rajasthan High Court · AIR 1974 Raj 96 : (1973) WLN 778
Evidence Act, 1872 — Section 114, 3Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts18 Oct 1973Dismissed
Jawan Mal Vs Gaj Singhji
Rajasthan High Court · AIR 1974 Raj 184 : (1973) WLN 756
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts15 Oct 1973Allowed
Union of India (UOI) Vs Tekchand
Rajasthan High Court · (1974) RLW 13 : (1973) 6 WLN 774
Constitution of India, 1950 — Article 16Evidence Act, 1872 — Section 65
High Courts09 Oct 1973
JAIPUR METALS AND ELECTRICALS LTD Vs COMMISSIONER OF Income Tax AND OTHERS.
Rajasthan High Court · (1974) 97 ITR 721
Income Tax Act, 1961 — Section 28, 66
High Courts01 Oct 1973Allowed
Mst. Radha Vs The State of Rajasthan
Rajasthan High Court · (1973) RLW 684 : (1973) 6 WLN 709
Penal Code, 1860 (IPC) — Section 302, 318
High Courts26 Sept 1973Allowed
Smt. Bhanwari Bai Vs Joharilal Soni
Rajasthan High Court · (1973) RLW 679 : (1973) WLN 703
Provincial Insolvency Act, 1920 — Section 4, 53
High Courts26 Sept 1973Dismissed
Kulwant Rai Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1974 Raj 133 : (1973) RLW 662 : (1973) WLN 717
Motor Vehicles Act, 1939 — Section 68DRoad Transport Corporations Act, 1950 — Section 38
High Courts26 Sept 1973
D.S. Bhandari Vs The State of Rajasthan
Rajasthan High Court · (1973) 6 WLN 765
Penal Code, 1860 (IPC) — Section 420, 468Prevention of Corruption Act, 1988 — Section 5
High Courts26 Sept 1973Partly Allowed
Hardwarilal and Others Vs Dwarka Prasad and Others
Rajasthan High Court · AIR 1974 Raj 101 : (1973) RLW 666 : (1973) WLN 712
High Courts21 Sept 1973Dismissed
Kishan Singh Vs Kewal Raj and Others
Rajasthan High Court · (1973) RLW 691 : (1973) 6 WLN 637
Rajasthan Premises (Control of Rent and Eviction) (Amendment) Act, 1959 — Section 19A
High Courts21 Sept 1973Allowed
Samarathmal and Others Vs Jugaldas and Others
Rajasthan High Court · AIR 1974 Raj 104 : (1973) WLN 813
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115Motor Vehicles Act, 1939 — Section 43, 44(3), 45, 46, 57
High Courts20 Sept 1973
Rajasthan State Road Transport Corporation Vs The Judge, Industrial Tribunal Rajasthan and Others
Rajasthan High Court · (1974) 2 LLJ 328 : (1973) RLW 695 : (1973) WLN 686
Constitution of India, 1950 — Article 133Industrial Disputes (Banking and Insurance Companies) Act, 1949 — Section 2Industrial Disputes Act, 1947 — Section 10, 10A, 17, 17A, 2
High Courts17 Sept 1973Dismissed
Sohanlal Soni Vs Mani Ram
Rajasthan High Court · AIR 1974 Raj 20 : (1973) RLW 726 : (1973) WLN 635
Advocates Act, 1961 — Section 43Civil Procedure Code, 1908 (CPC) — Section 38
High Courts14 Sept 1973Allowed
Jagdish Prasad and Another Vs State Transport Appellate Tribunal and Others
Rajasthan High Court · (1973) 6 WLN 897
Constitution of India, 1950 — Article 226
High Courts13 Sept 1973Dismissed
Union of India (UOI) Vs B.K. Dutta
Rajasthan High Court · (1973) RLW 714 : (1973) 6 WLN 663
Constitution of India, 1950 — Article 311