High Courts23 Feb 1974Allowed
Sohanlal Vs Jhumarmal
Rajasthan High Court · (1974) WLN 295
Limitation Act, 1963 — Section 19
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,120 of 2,241
High Courts22 Feb 1974Allowed
Khairathi Vs Devi Sahai and Others
Rajasthan High Court · AIR 1974 Raj 131 : (1974) RLW 99 : (1974) 7 WLN 71
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts21 Feb 1974Allowed
Jagan Nath and Others Vs Chhitarmal and Others
Rajasthan High Court · (1974) RLW 133 : (1974) WLN 243
Criminal Procedure Code, 1973 (CrPC) — Section 133, 142
High Courts19 Feb 1974Dismissed
Narain Dass Vs Atma Ram and Others
Rajasthan High Court · AIR 1974 Raj 144 : (1974) RLW 136 : (1974) 7 WLN 151
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 11Evidence Act, 1872 — Section 13Specific Relief Act, 1963 — Section 39
High Courts18 Feb 1974
Fazal Masih Vs Smt. Patience
Rajasthan High Court · AIR 1974 Raj 130 : (1974) RLW 104 : (1974) 7 WLN 74
Divorce Act, 1869 — Section 10, 12, 13, 14, 32
High Courts18 Feb 1974Allowed
Ram Kumar Sharma Vs The University of Rajasthan
Rajasthan High Court · AIR 1975 Raj 85 : (1974) RLW 111 : (1974) 7 WLN 85
Constitution of India, 1950 — Article 226
High Courts18 Feb 1974
Commissioner of Income Tax Vs Smt. Pana Devi and Others
Rajasthan High Court · (1974) RLW 235 : (1974) WLN 259
Income Tax Act, 1922 — Section 24(1)
High Courts15 Feb 1974Dismissed
State of Rajasthan and Another Vs Kamalsingh and Others
Rajasthan High Court · (1974) WLN 272
Forest Contracting Rules, 1958 — Rule 19
High Courts15 Feb 1974Dismissed
Chandrabhan Bansilal Ramratan Das Vs The Municipal Council, Bikaner
Rajasthan High Court · AIR 1975 Raj 35 : (1974) RLW 100 : (1974) 7 WLN 133
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Limitation (Amendment) Act, 1963 — Article 113, 55, 91, 30Limitation Act, 1908 — Article 145
High Courts15 Feb 1974Dismissed
Maliram Nemichand Jain Vs Rajasthan Financial Corporation and Another
Rajasthan High Court · AIR 1974 Raj 204 : (1974) RLW 94 : (1974) 7 WLN 104
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 65, Order 21 Rule 69, Order 21 Rule 90, 24
High Courts12 Feb 1974
Smt. Tikkan Bai Vs Durga Prasad and Others
Rajasthan High Court · (1974) WLN 271
High Courts12 Feb 1974Allowed
Ramji Lal and Others Vs The State of Rajasthan
Rajasthan High Court · (1974) WLN 213
Penal Code, 1860 (IPC) — Section 147, 149, 323, 325, 447Probation of Offenders Act, 1958 — Section 4
High Courts11 Feb 1974Dismissed
Om Prakash Mathur Vs The State
Rajasthan High Court · (1974) WLN 324
Penal Code, 1860 (IPC) — Section 161Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts11 Feb 1974Allowed
Ram Niwas and Others Vs Shiksha Prasar Samiti Ratangarh
Rajasthan High Court · (1974) WLN 292
High Courts08 Feb 1974Dismissed
State and Another Vs Khan Farouk
Rajasthan High Court · (1974) WLN 232
Industrial Disputes Act, 1947 — Section 10, 12
High Courts08 Feb 1974Dismissed
H.M. Yusuf Vs Mohammed Shafi and Others
Rajasthan High Court · (1974) WLN 219
High Courts07 Feb 1974Allowed
Rajasthan State Electricity Board, Jaipur Vs Rampuria Ice Factory Ltd.
Rajasthan High Court · AIR 1974 Raj 192 : (1974) RLW 92 : (1974) 7 WLN 75
Limitation Act, 1963 — Article 113, 17(1)
High Courts07 Feb 1974
Shri Kishan Vs The State
Rajasthan High Court · (1974) WLN 263
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 109, 300, 302, 303, 304