High Courts06 May 1974Dismissed
Smt. Priti Parihar Vs Kailash Singh
Rajasthan High Court · AIR 1975 Raj 7 : (1974) RLW 284 : (1974) 7 WLN 397
Hindu Marriage Act, 1955 — Section 10(1)Rajasthan High Court of Judicature Rules, 1952 — Rule 801E
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,118 of 2,241
High Courts03 May 1974Dismissed
Sita Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1974) WLN 536
Road Transport Corporations Act, 1950 — Section 3
High Courts01 May 1974Allowed
Sitaram and Sons and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1975 Raj 78 : (1974) RLW 311 : (1974) 7 WLN 774
Constitution of India, 1950 — Article 245Essential Commodities Act, 1955 — Section 3
High Courts22 Apr 1974Dismissed
Sobhraj Vs Bhanwar Lal
Rajasthan High Court · AIR 1975 Raj 196 : (1974) RLW 251 : (1974) 7 WLN 270
Evidence Act, 1872 — Section 114Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(7), 19ATransfer of Property Act, 1882 — Section 105
High Courts18 Apr 1974
Jainuddin Vs Shrimati Gulab and Others
Rajasthan High Court · AIR 1975 Raj 25 : (1974) RLW 260 : (1974) 7 WLN 435
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 23 Rule 3, 9Stamp Act, 1899 — Section 2(15)
High Courts16 Apr 1974
Brij Vallabh Singh Mehta Vs State of Rajasthan and Others
Rajasthan High Court · (1974) RLW 364 : (1974) WLN 419
High Courts15 Apr 1974Dismissed
The State of Rajasthan Vs The Bank of Rajasthan Ltd. and Another
Rajasthan High Court · (1975) WLN 169
High Courts10 Apr 1974
Durgadan Vs Devidan
Rajasthan High Court · (1974) RLW 296 : (1974) WLN 314
Registration Act, 1908 — Section 17, 49Transfer of Property Act, 1882 — Section 53A, 54, 64
High Courts08 Apr 1974
Shyam Narain Vs The State of Rajasthan and Another
Rajasthan High Court · (1974) CriLJ 1006 : (1974) RLW 250
Penal Code, 1860 (IPC) — Section 500
High Courts08 Apr 1974
Surja Ram Vs The State of Rajasthan
Rajasthan High Court · (1974) CriLJ 1160 : (1974) RLW 257 : (1974) 7 WLN 276
Criminal Procedure Code, 1973 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 193, 467, 471
High Courts06 Apr 1974Partly Allowed
Chhaganlal Vs Smt. Sakkha Devi and Another
Rajasthan High Court · AIR 1975 Raj 8 : (1974) RLW 291 : (1974) 7 WLN 301
Hindu Marriage Act, 1955 — Section 10, 23, 23(1), 24
High Courts05 Apr 1974
Niranjan Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1974) RLW 277 : (1974) 7 WLN 222
Rajasthan High Court of Judicature Rules, 1952 — Rule 54, 55, 61, 66(1), 74Rajasthan High Court Ordinance, 1949 — Section 44(2)
High Courts05 Apr 1974Allowed
Mahesh Chandra Sharma Vs State of Rajasthan an Another
Rajasthan High Court · (1974) RLW 338 : (1974) WLN 564
Constitution of India, 1950 — Article 16, 226Employees Compensation Act, 1923 — Section 17Industrial Disputes Act, 1947 — Section 2, 25
High Courts03 Apr 1974
Bhagwandas Keshwani and Others Vs State of Rajasthan
Rajasthan High Court · (1974) WLN 532
Drugs and Cosmetics Act, 1940 — Section 18AEvidence Act, 1872 — Section 10, 11, 8Penal Code, 1860 (IPC) — Section 120B, 420, 467, 471
High Courts03 Apr 1974Dismissed
Harishchandra and Another Vs Kailashchandra and Another
Rajasthan High Court · AIR 1975 Raj 14 : (1974) RLW 347 : (1974) 7 WLN 440
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2(3), 151Contract Act, 1872 — Section 60
High Courts03 Apr 1974
Madho Singh Vs Ladan and Another
Rajasthan High Court · (1974) RLW 259 : (1974) 7 WLN 280
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts01 Apr 1974Dismissed
Madan Singh Baghela Vs Gopal and Others
Rajasthan High Court · (1975) WLN 128
Rajasthan Municipalities Act, 1959 — Section 26(12)
High Courts29 Mar 1974
Firm Kundanmal Bastimal Vs State of Rajasthan and Another
Rajasthan High Court · (1974) RLW 263 : (1974) WLN 450
Rajasthan Agricultural Produce Markets Act, 1961 — Section 3, 4
High Courts29 Mar 1974
Dr. B.L. Asawa Vs State of Rajasthan and Another
Rajasthan High Court · (1974) RLW 508 : (1974) WLN 405
Constitution of India, 1950 — Article 16
High Courts26 Mar 1974
Chhitar and Others Vs Chhoga and Others
Rajasthan High Court · (1974) CriLJ 1230 : (1974) 7 WLN 255
Criminal Procedure Code, 1973 (CrPC) — Section 133, 134, 137, 138Penal Code, 1860 (IPC) — Section 268