High Courts17 Jul 1974Dismissed

Panchayat Samiti Vs Moti Singh

Rajasthan High Court · (1974) WLN 553

Rajasthan Land Revenue Act, 1956 — Section 257B(4)Rajasthan Panchayat Samitis and Zila Parishad Act, 1959 — Section 83, 85
High Courts09 May 1974Dismissed

Champalal Vs The State of Rajasthan and Others

Rajasthan High Court · AIR 1975 Raj 182 : (1977) CriLJ 169 : (1974) RLW 255 : (1974) RLW 330 : (1974) 7 WLN 577 : (1974) 7 WLN 392

Constitution of India, 1950 — Article 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 30Rajasthan Minor Mineral Concession Rules, 1959 — Rule 18