High Courts23 Mar 1974Dismissed
Rameshwari Vs Kirpashanker
Rajasthan High Court · AIR 1975 Raj 28 : (1974) RLW 353 : (1974) 7 WLN 308
Hindu Marriage Act, 1955 — Section 13(1A), 23(1)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,119 of 2,241
High Courts20 Mar 1974Partly Allowed
Kewal Ram Vs Mangu Mal
Rajasthan High Court · AIR 1974 Raj 201 : (1974) RLW 165 : (1974) 7 WLN 241
Transfer of Property Act, 1882 — Section 105, 111
High Courts19 Mar 1974Dismissed
Chander Singh Vs The Collector, Sikar and Others
Rajasthan High Court · AIR 1975 Raj 200 : (1974) RLW 270 : (1974) 7 WLN 282
Rajasthan Panchayat Act, 1953 — Section 19(2), 4Rajasthan Panchayat and Nyaya Panchayat (General) Rules, 1961 — Rule 14(2)
High Courts18 Mar 1974Dismissed
Nandlal Vs Mahavir Kumar and Others
Rajasthan High Court · AIR 1974 Raj 189 : (1974) RLW 122 : (1974) 7 WLN 165
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15Succession Act, 1925 — Section 214
High Courts15 Mar 1974
Divisional Personnel Officer Vs Mahavir Prasad
Rajasthan High Court · (1974) RLW 183 : (1974) WLN 206
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 3, 5Payment of Wages Act, 1936 — Section 15, 22
High Courts12 Mar 1974
Ramsharan Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (1974) RLW 323 : (1974) WLN 245
Constitution of India, 1950 — Article 309States Reorganisation Act, 1956 — Section 115, 116
High Courts12 Mar 1974Dismissed
Shankerlal Vs Union of India (UOI)
Rajasthan High Court · (1974) RLW 146 : (1974) WLN 112
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 14, 16, 311
High Courts11 Mar 1974Dismissed
Babulal and Others Vs Kanhaiyalal
Rajasthan High Court · AIR 1975 Raj 136 : (1974) RLW 570
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100, 101, 11Limitation Act, 1963 — Article 67Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 3
High Courts07 Mar 1974
Martin and Harris Pvt. Ltd. Vs Prem Chand
Rajasthan High Court · AIR 1974 Raj 136 : (1974) RLW 115 : (1974) 7 WLN 140
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 13(4), 19A, 19A(2)
High Courts05 Mar 1974Allowed
Banwarilal Sharma Vs Ram Swaroop
Rajasthan High Court · AIR 1974 Raj 178 : (1974) 7 WLN 192
Transfer of Property Act, 1882 — Section 105, 107, 4
High Courts05 Mar 1974
Rafeeq and Others Vs The State of Rajasthan
Rajasthan High Court · (1974) RLW 213 : (1974) WLN 214
Evidence Act, 1872 — Section 27, 30Penal Code, 1860 (IPC) — Section 379, 411
High Courts04 Mar 1974Dismissed
Smt. Barkat Bai Vs Bhanwarlal
Rajasthan High Court · AIR 1975 Raj 32 : (1974) RLW 200 : (1974) 7 WLN 217
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 105
High Courts04 Mar 1974Dismissed
The Mahalaxmi Tent Factory, Jodhpur Vs Kamla Devi and Others
Rajasthan High Court · AIR 1975 Raj 13 : (1974) RLW 243 : (1974) 7 WLN 295
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 19, Order 18 Rule 5, 121, 122, 128(1)
High Courts01 Mar 1974Dismissed
Bhagwati Lal and Others Vs Bhorelal and Others
Rajasthan High Court · AIR 1974 Raj 225 : (1974) RLW 139 : (1974) 7 WLN 232
Partition Act, 1893 — Section 4Transfer of Property Act, 1882 — Section 44
High Courts28 Feb 1974Dismissed
Karim Vs Nasebo and Others
Rajasthan High Court · (1974) WLN 258
Criminal Procedure Code, 1973 (CrPC) — Section 200, 417Penal Code, 1860 (IPC) — Section 147, 379, 447
High Courts27 Feb 1974
Shiveji Prasad and Another Vs Motilal and Another
Rajasthan High Court · (1974) WLN 233
High Courts26 Feb 1974Allowed
Chandmal and Others Vs State and Others
Rajasthan High Court · (1974) WLN 277
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts26 Feb 1974
Mansukhram and Another Vs Gyanchand Sumatchand and Others
Rajasthan High Court · (1974) WLN 283
Evidence Act, 1872 — Section 11, 34, 5Partnership Act, 1932 — Section 69
High Courts25 Feb 1974
Aditya Prakash and Others Vs Smt. Shanti Devi and Others
Rajasthan High Court · (1974) RLW 228 : (1974) WLN 199
High Courts25 Feb 1974Allowed
The Municipal Council and Another Vs Kanhaiya Lal
Rajasthan High Court · (1974) WLN 247
Criminal Procedure Code, 1973 (CrPC) — Section 147, 417Prevention of Food Adulteration Act, 1954 — Section 13, 16, 18, 7