High Courts07 Sept 1974
Inderdeo Singh Vs State of Rajasthan
Rajasthan High Court · (1974) WLN 660
Arms Act, 1959 — Section 25, 3Central Reserve Police Force Act, 1949 — Section 10Criminal Procedure Code, 1973 (CrPC) — Section 190, 403
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,116 of 2,241
High Courts05 Sept 1974Dismissed
The Manager, Sasta Sahitya Press Ltd. Vs Rampal and Others
Rajasthan High Court · AIR 1975 Raj 20 : (1974) RLW 492 : (1974) 7 WLN 691
Rajasthan High Court Ordinance, 1949 — Section 18(2)
High Courts04 Sept 1974Dismissed
Ram Bux and Another Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1975 Raj 58 : (1974) RLW 436
Constitution of India, 1950 — Article 14Rajasthan Municipalities Act, 1959 — Section 297A(1), 297A(2)Rajasthan Municipalities Regulations — Regulation 5(11), 5(6), 5(7), 5(8)
High Courts29 Aug 1974Dismissed
Dr. Ratan Lal Vs State of Rajasthan and Others
Rajasthan High Court · (1974) RLW 573 : (1974) WLN 815
Constitution of India, 1950 — Article 226, 309
High Courts27 Aug 1974Dismissed
Godhu and Another Vs State of Rajasthan
Rajasthan High Court · (1974) WLN 720
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 302, 364
High Courts26 Aug 1974Dismissed
Ramjilal Vs Union of India (UOI) and Others
Rajasthan High Court · (1974) RLW 407 : (1974) WLN 726
Constitution of India, 1950 — Article 226, 309
High Courts23 Aug 1974Allowed
Ramchandra Vs State of Rajasthan and Others
Rajasthan High Court · (1974) RLW 461 : (1974) WLN 753
Rajasthan Panchayat Act, 1953 — Section 19(2), 4, 77
High Courts22 Aug 1974Dismissed
Dr. P.L. Jauhar Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1975 Raj 61 : (1974) RLW 403 : (1974) 7 WLN 613
Contempt of Courts Act, 1971 — Section 20Limitation Act, 1963 — Section 30
High Courts22 Aug 1974Dismissed
Mst. Moti Bai Vs Mohammed Shafi and Others
Rajasthan High Court · (1974) WLN 348
Criminal Procedure Code, 1973 (CrPC) — Section 156, 207, 209Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts21 Aug 1974Dismissed
Govindkant Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (1974) RLW 450 : (1974) WLN 622
Constitution of India, 1950 — Article 14, 226
High Courts19 Aug 1974
Ram Chandra Purohit Vs State of Rajasthan and Another
Rajasthan High Court · (1974) RLW 494 : (1974) WLN 761
Constitution of India, 1950 — Article 226, 309
High Courts16 Aug 1974Dismissed
State of Rajasthan Vs Radhey Shyam
Rajasthan High Court · (1974) RLW 555 : (1974) WLN 663
Criminal Procedure Code, 1973 (CrPC) — Section 20, 39Essential Commodities Act, 1955 — Section 12A, 3, 7
High Courts13 Aug 1974
Addl. Commissioner of Income Tax Vs Gem Palace
Rajasthan High Court · (1975) 98 ITR 640 : (1974) RLW 466 : (1974) 7 WLN 548
Income Tax Act, 1961 — Section 256(2), 271(1)
High Courts09 Aug 1974Dismissed
Kewal Chand Vs Chand Mal
Rajasthan High Court · (1974) RLW 454 : (1974) WLN 618
Arbitration Act, 1940 — Section 30Civil Procedure Code, 1908 (CPC) — Section 47
High Courts07 Aug 1974Allowed
Firm Multanmal Bachraj Vs Chouthmal Oswal
Rajasthan High Court · (1974) WLN 502
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts06 Aug 1974Dismissed
Kali Prasad Vs Sualal Ramnarain
Rajasthan High Court · (1975) WLN 296
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(a), 13(4), 13(5)
High Courts02 Aug 1974
Dr. Kailash Nath Haldiya Vs State of Rajasthan
Rajasthan High Court · (1974) RLW 428 : (1974) WLN 605
Constitution of India, 1950 — Article 77Criminal Procedure Code, 1973 (CrPC) — Section 107, 462Penal Code, 1860 (IPC) — Section 161, 165, 165A, 420, 468
High Courts31 Jul 1974Allowed
Deenanath Vs Chunnilal
Rajasthan High Court · AIR 1975 Raj 69 : (1974) 7 WLN 769
Specific Relief Act, 1963 — Section 13, 20
High Courts26 Jul 1974Allowed
Godika Transport Co. and Another Vs T.A.T., Jaipur and Others
Rajasthan High Court · AIR 1975 Raj 174 : (1974) 7 WLN 701
Motor Vehicles Act, 1939 — Section 63A(4)Rajasthan Motor Vehicles Taxation Rules, 1951 — Rule 89
High Courts25 Jul 1974
Banwarilal Vs The State of Rajasthan and Others
Rajasthan High Court · (1975) CriLJ 1450 : (1974) RLW 380 : (1974) 7 WLN 518 : (1974) 7 WLN 499
Penal Code, 1860 (IPC) — Section 420