High Courts06 Jan 1975
Puran Chand Vs S.T.A.T. and Others
Rajasthan High Court · (1975) WLN 55
Motor Vehicles Act, 1988 — Section 47
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,114 of 2,241
High Courts03 Jan 1975Allowed
Mohan Lal Tiwari Vs Panchayat Samiti Bhadra and Others
Rajasthan High Court · (1975) WLN 33
Constitution of India, 1950 — Article 311
High Courts03 Jan 1975Allowed
F.C. Puri Vs State of Rajasthan
Rajasthan High Court · (1975) WLN 22
Constitution of India, 1950 — Article 14, 16, 226, 309, 4
High Courts03 Jan 1975Allowed
Manoharlal Vs State of Rajasthan and Others
Rajasthan High Court · (1975) WLN 232
Constitution of India, 1950 — Article 226
High Courts02 Jan 1975
Udaisingh Vs Smt. Chattar Kanwar and Others
Rajasthan High Court · (1975) WLN 215
High Courts02 Jan 1975Allowed
Sabir Ali and Others Vs The State of Rajasthan
Rajasthan High Court · (1975) WLN 222
Opium Act, 1878 — Section 4, 9
High Courts01 Jan 1975Allowed
Dhobli Vs State of Rajasthan
Rajasthan High Court · (1975) 8 WLN 352
Penal Code, 1860 (IPC) — Section 302
High Courts01 Jan 1975
Ramdayal and Others Vs State of Rajasthan
Rajasthan High Court · (1975) 8 WLN 362
Penal Code, 1860 (IPC) — Section 361, 362, 363, 365, 395
High Courts19 Dec 1974Allowed
Chhaila Vs Board of Revenue and Others
Rajasthan High Court · AIR 1975 Raj 157 : (1975) RLW 29
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226Rajasthan Tenancy Act, 1955 — Section 239(1), 239(2), 239(3), 239(4), 239(5)
High Courts28 Nov 1974Dismissed
Malik Medical Hall Vs The Union of India (UOI) and Others
Rajasthan High Court · AIR 1975 Raj 108 : (1974) RLW 549
Constitution of India, 1950 — Article 226Drugs and Cosmetics Act, 1940 — Section 33(2)Drugs and Cosmetics Rules, 1945 — Rule 60, 66
High Courts27 Nov 1974
Mst. Chhoti and Another Vs Sharafat Ali and Others
Rajasthan High Court · (1975) RLW 14 : (1974) WLN 1002
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 146
High Courts26 Nov 1974
Mst. Kesar and Others Vs State of Rajasthan
Rajasthan High Court · (1975) RLW 72 : (1974) WLN 999
Criminal Procedure Code, 1973 (CrPC) — Section 173, 205, 312, 342Penal Code, 1860 (IPC) — Section 147, 323, 451
High Courts26 Nov 1974
Kesar and Others Vs The State of Rajasthan
Rajasthan High Court · (1975) CriLJ 1272
Criminal Procedure Code, 1973 (CrPC) — Section 173, 205, 342Penal Code, 1860 (IPC) — Section 147, 323, 451
High Courts21 Nov 1974Dismissed
The Mahila Shiksha Sadan, Gandhi Ashram Hatundi Vs Jainarayan Mittal
Rajasthan High Court · AIR 1975 Raj 161 : (1975) RLW 24 : (1974) 7 WLN 996
Limitation Act, 1963 — Section 18
High Courts11 Nov 1974
Dhola and Others Vs The State
Rajasthan High Court · (1975) CriLJ 1274 : (1975) RLW 22 : (1974) 7 WLN 889
Criminal Procedure Code, 1973 (CrPC) — Section 397, 398, 439, 484Penal Code, 1860 (IPC) — Section 302, 34
High Courts11 Nov 1974
Soonda Ram and Another Vs Rameshwarlal and Another
Rajasthan High Court · (1974) WLN 944
Civil Procedure Code, 1908 (CPC) — Section 151Transfer of Property Act, 1882 — Section 106
High Courts04 Nov 1974Allowed
Anandilal Vs State of Rajasthan and Another
Rajasthan High Court · (1975) RLW 34 : (1974) WLN 969
Constitution of India, 1950 — Article 216, 225, 227, 234, 235
High Courts01 Nov 1974Dismissed
Chand Narain Gautam Vs Smt. Saroj Gautam
Rajasthan High Court · AIR 1975 Raj 88 : (1975) RLW 537 : (1974) 7 WLN 808
Hindu Marriage Act, 1955 — Section 9
High Courts01 Nov 1974Allowed
Mor Mukat Singh and Others Vs The Board of Revenue for Rajasthan and Others
Rajasthan High Court · AIR 1975 Raj 193 : (1974) RLW 551
Rajasthan Land Revenue Act, 1956 — Section 10
High Courts30 Oct 1974
State of Raj. and Another Vs Dr. B.L. Asawa and Others
Rajasthan High Court · (1974) RLW 543 : (1974) WLN 882
Constitution of India, 1950 — Article 226Indian Medical Council Act, 1956 — Section 11, 12, 13, 20