High Courts02 Feb 1975
Jogendrasingh Vs The State
Rajasthan High Court · (1975) WLN 209
Criminal Procedure Code, 1973 (CrPC) — Section 107, 164Penal Code, 1860 (IPC) — Section 302, 324
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,113 of 2,241
High Courts01 Feb 1975Dismissed
Hiralal Vs Haribux and Another
Rajasthan High Court · (1975) 8 WLN 235
Limitation Act, 1963 — Section 5Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(4), 13(6)
High Courts30 Jan 1975Allowed
Dr. L.K. Joshi Vs State of Rajasthan and Others
Rajasthan High Court · (1975) RLW 265 : (1975) 8 WLN 166
Constitution of India, 1950 — Article 226
High Courts28 Jan 1975Allowed
Sitaram Ramavtar Vs Lohiya Murlidhar Meghraj
Rajasthan High Court · AIR 1975 Raj 121 : (1975) RLW 107 : (1975) WLN 201
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 3, Order 5 Rule 10, Order 5 Rule 20AEvidence Act, 1872 — Section 114
High Courts21 Jan 1975
Gulam Abbas Vs Shri Kalyan Finance Co., Ajmer and Others
Rajasthan High Court · AIR 1975 Raj 150 : (1975) RLW 137 : (1975) WLN 33
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 149
High Courts20 Jan 1975Dismissed
Lalita Prasad Vs Mst. Bhanwari Devi
Rajasthan High Court · (1976) WLN 51
Hindu Marriage Act, 1955 — Section 9
High Courts17 Jan 1975
Miss Bedlani Vs A. Hoogewerfe and Others
Rajasthan High Court · AIR 1975 Raj 153 : (1975) RLW 49
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, 100, 101
High Courts17 Jan 1975Allowed
Hasan Lal Vs State of Rajasthan and Others
Rajasthan High Court · (1975) RLW 59 : (1975) 8 WLN 8
Constitution of India, 1950 — Article 226, 311
High Courts17 Jan 1975
Shivcharan Singh Vs State of Rajasthan
Rajasthan High Court · (1975) WLN 53
Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 — Section 23
High Courts16 Jan 1975Allowed
Dr. Umrao Mal Mathur Vs The State of Rajasthan
Rajasthan High Court · (1975) RLW 552 : (1975) 8 WLN 383
Constitution of India, 1950 — Article 311
High Courts16 Jan 1975
Anand Singh Vs State of Rajasthan
Rajasthan High Court · (1975) WLN 514
Civil Procedure Code, 1908 (CPC) — Section 2Criminal Procedure Code, 1973 (CrPC) — Section 187, 197, 482Electricity (Supply) Act, 1948 — Section 56, 81, 82
High Courts16 Jan 1975Allowed
Ramesh Chand Vs State of Rajasthan
Rajasthan High Court · (1975) WLN 56
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 373, 411
High Courts15 Jan 1975Allowed
Possa Ram Vs State of Rajasthan and Others
Rajasthan High Court · (1975) RLW 56 : (1975) 8 WLN 22
Constitution of India, 1950 — Article 226, 311
High Courts15 Jan 1975Allowed
Ram Chandra Vs State of Rajasthan and Others
Rajasthan High Court · (1975) WLN 30
Constitution of India, 1950 — Article 226
High Courts14 Jan 1975Dismissed
Mohar Singh Vs Kanchan and Others
Rajasthan High Court · (1975) WLN 7
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts10 Jan 1975Dismissed
Thakur Umaid Singh Vs Board of Revenue for Raj. and Others
Rajasthan High Court · (1975) WLN 9
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 2Rajasthan Tenancy Act, 1955 — Section 183, 187
High Courts10 Jan 1975Allowed
Kulin Kant and Ibrahim Ali Vs State of Rajasthan
Rajasthan High Court · (1975) WLN 16
Constitution of India, 1950 — Article 14, 16States Reorganisation Act, 1956 — Section 115
High Courts09 Jan 1975Dismissed
Brij Vallabh Vs Smt. Sumitra
Rajasthan High Court · AIR 1975 Raj 125 : (1975) RLW 53
Hindu Marriage Act, 1955 — Section 11, 12
High Courts09 Jan 1975Dismissed
Fatehlal Vs State of Rajasthan and Others
Rajasthan High Court · (1975) WLN 229
Constitution of India, 1950 — Article 226
High Courts09 Jan 1975
Hari Shanker Sharma Vs Union of India (UOI) and Others
Rajasthan High Court · (1975) 8 WLN 100
Constitution of India, 1950 — Article 311