High Courts01 Apr 1975
Mst. Anchi Vs Satyanarayan
Rajasthan High Court · (1975) WLN 106
Hindu Marriage Act, 1955 — Section 25
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,111 of 2,241
High Courts31 Mar 1975Allowed
Smt. Hem Kanwar Vs Chandra Shekhar
Rajasthan High Court · (1975) WLN 125
High Courts31 Mar 1975Dismissed
Mst. Kamli Vs The State
Rajasthan High Court · (1975) WLN 113
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 336, 363, 366, 379, 509
High Courts28 Mar 1975Dismissed
N.B. Kanungo Vs Union of India (UOI) and Others
Rajasthan High Court · (1975) RLW 234 : (1975) 8 WLN 219
Constitution of India, 1950 — Article 309
High Courts24 Mar 1975
Kamalu Din Vs State of Rajasthan
Rajasthan High Court · (1975) 8 WLN 80
Penal Code, 1860 (IPC) — Section 199, 302, 314
High Courts21 Mar 1975Allowed
Fakira and Another Vs Board of Revenue for Rajasthan at Ajmer and Others
Rajasthan High Court · AIR 1975 Raj 208 : (1975) RLW 123 : (1975) WLN 64
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 3, Order 22 Rule 4
High Courts21 Mar 1975Dismissed
Parmeshwari Devi Vs Mahavir Prasad
Rajasthan High Court · (1975) WLN 131
High Courts20 Mar 1975Dismissed
Ganesh Vs The State of Rajasthan
Rajasthan High Court · (1975) WLN 171
Rajasthan Colonisation Act, 1954 — Section 2(i), 5
High Courts20 Mar 1975Dismissed
Bheru Lal Vs The State Transport Appellate Tribunal and Others
Rajasthan High Court · (1975) 8 WLN 90
Motor Vehicles Act, 1939 — Section 45(1)
High Courts20 Mar 1975Allowed
Smt. Mohini Bai Vs Kishanchand
Rajasthan High Court · (1975) WLN 98
Evidence Act, 1872 — Section 62
High Courts20 Mar 1975Dismissed
Bherulal Vs The State Transport Appellate Tribunal, Rajasthan, Jaipur and Others
Rajasthan High Court · AIR 1975 Raj 206
Motor Vehicles Act, 1939 — Section 2(20), 45(1), 63(4)
High Courts19 Mar 1975Dismissed
Trustees of Port and Others Vs Khetawat Industries and Others
Rajasthan High Court · (1975) WLN 116
Limitation Act, 1963 — Section 22
High Courts18 Mar 1975Allowed
Radhey Shyam Vs Ram Sahai and Others
Rajasthan High Court · (1975) WLN 134
Constitution of India, 1950 — Article 226, 227
High Courts17 Mar 1975Allowed
The Life Insurance Corporation of India Vs K.M. Rami and Another
Rajasthan High Court · (1975) WLN 146
Industrial Disputes Act, 1947 — Section 33CPayment of Wages Act, 1936 — Section 15
High Courts15 Mar 1975Allowed
Sohan Lal Loonkaran Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1975 Raj 215 : (1975) RLW 199 : (1975) WLN 158
Essential Commodities Act, 1955 — Section 5General Clauses Act, 1897 — Section 21Rajasthan (Display of Prices of Essential Commodities) Order, 1966 — Section 3
High Courts14 Mar 1975Allowed
Nathulal Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1976 Raj 12 : (1975) RLW 226 : (1975) WLN 309
Constitution of India, 1950 — Article 226, 299
High Courts14 Mar 1975Allowed
Om Prakash Vs University of Rajasthan and Others
Rajasthan High Court · (1975) WLN 94
High Courts14 Mar 1975Dismissed
Usman Vs The State
Rajasthan High Court · (1975) WLN 100
Penal Code, 1860 (IPC) — Section 302
High Courts07 Mar 1975Allowed
Gram Panchayat Vs Addl. Collector
Rajasthan High Court · AIR 1976 Raj 170 : (1975) RLW 134 : (1975) 8 WLN 86
Rajasthan Panchayat Act, 1953 — Section 26(1), 26A, 27(1), 27A