High Courts02 Jul 1975Dismissed
Banwari Lal and Others Vs Bhagwati Prasad and Others
Rajasthan High Court · (1975) WLN 257
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Rajasthan Public Trusts Act, 1959 — Section 17
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,109 of 2,241
High Courts02 Jul 1975Allowed
Hari Mohan Gupta Vs State of Rajasthan and Others
Rajasthan High Court · (1975) WLN 252
High Courts02 Jul 1975Dismissed
State of Rajasthan Vs Girvar Dayal Dave
Rajasthan High Court · (1975) RLW 293 : (1975) 8 WLN 339
Penal Code, 1860 (IPC) — Section 114, 117, 120B, 161, 164
High Courts14 May 1975
Udaipur Mineral Development Syndicate Pvt. Ltd. Vs M.P. Dave and Another
Rajasthan High Court · (1975) 2 LLJ 499 : (1975) WLN 434
Industrial Disputes Act, 1947 — Section 25F, 25P
High Courts09 May 1975
State of Rajasthan Vs Moti Singh and Others
Rajasthan High Court · (1975) RLW 319 : (1975) 8 WLN 137
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 180, 190, 252Official Secrets Act, 1923 — Section 13, 14, 3, 9
High Courts08 May 1975
Khinvdan Vs The State of Rajasthan
Rajasthan High Court · (1975) CriLJ 1984 : (1975) RLW 308 : (1975) WLN 132
Criminal Procedure Code, 1973 (CrPC) — Section 167, 173, 309, 344, 439Penal Code, 1860 (IPC) — Section 302
High Courts08 May 1975
Municipal Council and Another Vs Mangilal
Rajasthan High Court · (1975) WLN 343
Prevention of Food Adulteration Act, 1954 — Section 10, 16, 6
High Courts06 May 1975
Gopaldas and Others Vs Sewaram and Others
Rajasthan High Court · (1975) WLN 218
Criminal Procedure Code, 1973 (CrPC) — Section 145, 197, 97Penal Code, 1860 (IPC) — Section 147, 149, 21, 342, 395
High Courts05 May 1975Dismissed
Ghisa Ram (Deceased) through Kishansingh and Others Vs Raja Ram Kumar (Deceased) through Lrs. Smt. Ram Kumar Bhargava
Rajasthan High Court · (1975) WLN 199
Transfer of Property Act, 1882 — Section 109, 37
High Courts04 May 1975Dismissed
Prahlad Singh Vs Mst. Meena Kumari
Rajasthan High Court · (1975) WLN 202
High Courts02 May 1975
State of Rajasthan Vs Manphool
Rajasthan High Court · (1975) RLW 322 : (1975) 8 WLN 281
Constitution of India, 1950 — Article 10, 134, 136, 15, 16Criminal Procedure Code, 1973 (CrPC) — Section 342, 416Penal Code, 1860 (IPC) — Section 109, 302, 307
High Courts02 May 1975Allowed
Singh and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1975) 8 WLN 267
Constitution of India, 1950 — Article 14
High Courts01 May 1975Dismissed
Ganpatraj Vs Smt. Usha
Rajasthan High Court · (1975) WLN 193
Hindu Marriage Act, 1955 — Section 12
High Courts28 Apr 1975Allowed
Johari Lal Vs P.C.H. Reddy and Another
Rajasthan High Court · AIR 1975 Raj 232 : (1975) RLW 384 : (1975) WLN 172
Motor Vehicles Act, 1939 — Section 110B, 110CC, 83
High Courts25 Apr 1975
Ghisa and Others Vs The State of Rajasthan
Rajasthan High Court · (1976) CriLJ 39 : (1975) RLW 231
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 311
High Courts24 Apr 1975Dismissed
The State of Rajasthan Vs Ram Prashad
Rajasthan High Court · AIR 1976 Raj 102 : (1975) RLW 259 : (1975) WLN 197
Constitution of India, 1950 — Article 226
High Courts21 Apr 1975Allowed
Municipal Board Vs The State of Rajasthan and Others
Rajasthan High Court · (1975) RLW 238 : (1975) 8 WLN 184
Constitution of India, 1950 — Article 226, 326, 370General Clauses Act, 1897 — Section 21Industrial Disputes Act, 1947 — Section 10
High Courts15 Apr 1975
Bhanwar Lal and Others Vs The State of Rajasthan
Rajasthan High Court · (1975) RLW 254 : (1975) 8 WLN 227
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts15 Apr 1975Dismissed
Ghisa and Others Vs State of Rajasthan
Rajasthan High Court · (1975) 8 WLN 213
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 324