High Courts28 Jul 1975Partly Allowed

Satyanarain Vs Bajranglal

Rajasthan High Court · AIR 1976 Raj 211 : (1976) RLW 237

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 19, Order 26 Rule 4, 115
High Courts28 Jul 1975Dismissed

Nand Kishore and Another Vs Prabhu Narain and Others

Rajasthan High Court · AIR 1976 Raj 20 : (1976) RLW 169 : (1975) WLN 814

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 21 Rule 63, 100, 101, 21Specific Relief Act, 1963 — Section 34Suits Valuation Act, 1887 — Section 11, 11(1), 11(2)
High Courts23 Jul 1975

Chhagan Vs State

Rajasthan High Court · (1976) CriLJ 671 : (1975) RLW 360 : (1975) WLN 479

Criminal Procedure Code, 1973 (CrPC) — Section 288Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 84
High Courts09 Jul 1975Dismissed

Har Prasad Vs Radheylal and Others

Rajasthan High Court · (1975) RLW 305 : (1975) 8 WLN 348

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 403, 409, 482Penal Code, 1860 (IPC) — Section 454, 464
High Courts08 Jul 1975

Smt. Prem Kumari Vs Panchayat Samiti

Rajasthan High Court · (1975) WLN 241

Rajasthan Panchayat Samitis and Zila Parishad Act, 1959 — Section 89(4)Rajasthan Panchayat Samitis and Zila Parishads Services (Punishment and Appeal) Rules, 1961 — Rule 5