High Courts30 Sept 1975Allowed
State Vs Saddiq
Rajasthan High Court · (1975) WLN 370
Penal Code, 1860 (IPC) — Section 323, 324
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,106 of 2,241
High Courts25 Sept 1975Dismissed
D.N. Bandopadhyaya Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 1976 Raj 83 : (1975) RLW 587 : (1975) WLN 551
High Courts11 Sept 1975Allowed
Sita Ram Vs The State
Rajasthan High Court · (1975) WLN 347
Criminal Procedure Code, 1973 (CrPC) — Section 161, 342, 439Penal Code, 1860 (IPC) — Section 279, 304A
High Courts09 Sept 1975Allowed
J.N. Kacker Vs State of Rajasthan and Others
Rajasthan High Court · (1975) RLW 394 : (1975) 8 WLN 472
High Courts06 Sept 1975Dismissed
Gyan Chand Vs Kunjbeharilal and Others
Rajasthan High Court · (1975) WLN 351
Transfer of Property Act, 1882 — Section 106
High Courts05 Sept 1975
Shankar Lal Vs Prem Sagar
Rajasthan High Court · (1976) CriLJ 662 : (1975) RLW 382 : (1975) WLN 476
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 379, 411
High Courts05 Sept 1975Dismissed
Kalulal and Others Vs Shri Mannalal and Others
Rajasthan High Court · AIR 1976 Raj 108 : (1975) RLW 483 : (1975) WLN 731
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, Order 7 Rule 8, 100Rajasthan Land Acquisition Act, 1953 — Section 4, 6Specific Relief Act, 1963 — Section 6
High Courts04 Sept 1975Dismissed
Surendra Kumar Bhandari Vs The State of Rajasthan and Others
Rajasthan High Court · (1975) WLN 375
Rajasthan Sceretarial Ministrial Staff Rules, 1970 — Rule 26Rajasthan Secretariat Ministerial Service Rules, 1956 — Rule 9
High Courts04 Sept 1975
Bhagwandas Bhargava Vs University of Rajasthan and Others
Rajasthan High Court · (1975) WLN 355
High Courts04 Sept 1975
Bachha Raj Vs State of Rajasthan
Rajasthan High Court · (1975) WLN 358
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 109, 409, 477A
High Courts04 Sept 1975Dismissed
Gangadas Sadani Vs Mohanlal and Another
Rajasthan High Court · (1975) WLN 369
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(4), 13(5)
High Courts03 Sept 1975Allowed
Nathu Ram and Co. Vs State and Others
Rajasthan High Court · (1975) WLN 357
Constitution of India, 1950 — Article 226
High Courts03 Sept 1975Allowed
Smt. Sunderdevi and Another Vs Manakchand and Others
Rajasthan High Court · AIR 1975 Raj 211 : (1975) RLW 584 : (1975) WLN 418
Hindu Succession Act, 1956 — Section 14Succession Act, 1925 — Section 90
High Courts02 Sept 1975Dismissed
M.R. Shahi Vs The State of Rajasthan and Others
Rajasthan High Court · (1975) WLN 373
Rajasthan Engineering Subordinate Service (B and R Branch) Rules, 1973 — Rule 4
High Courts02 Sept 1975Dismissed
Mishrilal Vs Pukhraj and Others
Rajasthan High Court · AIR 1975 Raj 213 : (1975) RLW 349 : (1975) WLN 470
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3(5)
High Courts01 Sept 1975
Sobhraj Mal and Others Vs Mst. Kamla Devi
Rajasthan High Court · (1975) WLN 360
Transfer of Property Act, 1882 — Section 51
High Courts29 Aug 1975Partly Allowed
J.S. Bhati Vs The Council of Institute of Chartered Accountants of India and Another
Rajasthan High Court · AIR 1976 Raj 86 : (1975) RLW 411 : (1975) WLN 502
Chartered Accountants Act, 1949 — Section 22Evidence Act, 1872 — Section 114
High Courts28 Aug 1975Dismissed
Jagdish Chandra Vs Basanti Lal
Rajasthan High Court · (1975) RLW 420 : (1975) 8 WLN 495
Transfer of Property Act, 1882 — Section 111, 112, 113
High Courts27 Aug 1975
Nagar Palika Vs Radhey Shyam and Another
Rajasthan High Court · (1975) RLW 404 : (1975) 8 WLN 449
Rajasthan Land Acquisition Act, 1953 — Section 31, 34
High Courts27 Aug 1975
Santal Vs The State of Rajasthan
Rajasthan High Court · (1975) RLW 350 : (1975) 8 WLN 513
Criminal Procedure Code, 1973 (CrPC) — Section 162, 164Penal Code, 1860 (IPC) — Section 270, 279, 304, 304A, 337