High Courts07 Nov 1975Allowed
Smt. Gangabai Vs Bherulal
Rajasthan High Court · AIR 1976 Raj 153 : (1975) RLW 460 : (1975) WLN 652
Guardians and Wards Act, 1890 — Section 19, 25, 7Hindu Minority and Guardianship Act, 1956 — Section 13, 6
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,104 of 2,241
High Courts07 Nov 1975Dismissed
Mohammed Shafi and Others Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1977 Raj 6
Motor Vehicles Act, 1939 — Section 68(3A), 68C, 68D(3)
High Courts06 Nov 1975Dismissed
Poolchand and Others Vs State of Rajasthan
Rajasthan High Court · (1975) WLN 519
Motor Vehicles Act, 1939 — Section 42(1), 68C
High Courts06 Nov 1975Dismissed
Bhanwarlal Vs The State and Others
Rajasthan High Court · AIR 1976 Raj 125 : (1975) WLN 649
Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1963 — Article 113, 13
High Courts06 Nov 1975Allowed
Vishnuavtar and Others Vs Mawasi and Others
Rajasthan High Court · (1975) WLN 443
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts05 Nov 1975Dismissed
Masjid Committee Vs Jhamat Mal and Others
Rajasthan High Court · (1975) WLN 471
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts31 Oct 1975
Peerdan Parakh and Others Vs Commissioner of Income Tax
Rajasthan High Court · (1975) WLN 553
Income Tax Act, 1961 — Section 256, 258
High Courts31 Oct 1975Allowed
Bar Council of Rajasthan Vs Board of Revenue and Others
Rajasthan High Court · AIR 1976 Raj 105 : (1975) RLW 488 : (1975) WLN 644
Advocates Act, 1961 — Section 58(4)Legal Practitioners Act, 1879 — Section 17, 18
High Courts30 Oct 1975Allowed
Sampat Raj Vs The State of Rajasthan
Rajasthan High Court · (1976) RLW 12 : (1975) 8 WLN 697
High Courts30 Oct 1975
Kewal Krishan Vs State of Rajasthan
Rajasthan High Court · (1975) WLN 557
Criminal Procedure Code, 1973 (CrPC) — Section 342Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts29 Oct 1975Allowed
State of Rajasthan Vs Bhawani Shanker Bus Service and Others
Rajasthan High Court · (1975) WLN 461
Criminal Procedure Code, 1973 (CrPC) — Section 247Minimum Wages Act, 1948 — Section 22, 22B
High Courts29 Oct 1975Allowed
Bhagwana Vs The State of Rajasthan
Rajasthan High Court · (1975) WLN 539
Constitution of India, 1950 — Article 7Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 392, 393, 395, 396, 397
High Courts29 Oct 1975Allowed
Vijaysingh Vs State of Rajasthan
Rajasthan High Court · (1975) RLW 477 : (1975) 8 WLN 674
Penal Code, 1860 (IPC) — Section 109, 302
High Courts27 Oct 1975Dismissed
Khushal Dass Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1976 Raj 157
Motor Vehicles Act, 1939 — Section 68D(2), 68D(3), 68E, 68E(1), 68E(2)
High Courts25 Oct 1975
Sampatraj Vs Bhagwatilal and Another
Rajasthan High Court · AIR 1976 Raj 160 : (1975) RLW 496 : (1975) WLN 517
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
High Courts24 Oct 1975Dismissed
State of Rajasthan Vs Neti
Rajasthan High Court · (1975) WLN 413
Prevention of Food Adulteration Act, 1954 — Section 10, 11, 16
High Courts24 Oct 1975Allowed
State of Rajasthan Vs Topan Das
Rajasthan High Court · (1975) WLN 459
Drugs and Cosmetics Act, 1940 — Section 27
High Courts24 Oct 1975
Rajasthan Canal Project Vs Rajasthan Canal Rastriya Mazdoor Union and Another
Rajasthan High Court · (1976) 2 LLJ 25 : (1975) WLN 679
Industrial Disputes Act, 1947 — Section 25F
High Courts24 Oct 1975Dismissed
Gurmej Singh Vs Jasbir Kaur
Rajasthan High Court · (1975) WLN 456
Hindu Marriage Act, 1955 — Section 23, 9
High Courts23 Oct 1975Allowed
Municipal Council Vs Bhulu Ram
Rajasthan High Court · (1975) WLN 415
Prevention of Food Adulteration Act, 1954 — Section 10, 16