High Courts11 Dec 1975Dismissed
Bhanwarlal Paliwal Vs The State of Rajasthan and Others
Rajasthan High Court · (1975) WLN 494
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,103 of 2,241
High Courts11 Dec 1975
Prem Raj and Another Vs The State of Rajasthan
Rajasthan High Court · (1976) CriLJ 455 : (1976) RLW 8 : (1975) WLN 692
Criminal Procedure Code, 1973 (CrPC) — Section 167, 237, 309, 344, 439Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 324
High Courts10 Dec 1975Allowed
Ibrahim and Others Vs The State
Rajasthan High Court · (1976) RLW 56 : (1975) 8 WLN 802
Criminal Procedure Code, 1973 (CrPC) — Section 157Penal Code, 1860 (IPC) — Section 323, 325, 34
High Courts03 Dec 1975Dismissed
Azimulla Wazir Vs The Commissioner of Income Tax
Rajasthan High Court · (1975) WLN 492
Income Tax Act, 1961 — Section 144, 147, 148, 256, 41
High Courts01 Dec 1975Allowed
Gordhan Lal Ramgopal Vs State and Others
Rajasthan High Court · (1975) 8 WLN 821
Constitution of India, 1950 — Article 19, 301, 302, 304, 305Essential Commodities Act, 1955 — Section 3
High Courts01 Dec 1975Allowed
Tilak Raj Vs Mst. Lalli Bai
Rajasthan High Court · AIR 1976 Raj 82 : (1976) RLW 1 : (1975) WLN 656
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17
High Courts28 Nov 1975
Mitthu and Others Vs The State
Rajasthan High Court · (1975) 8 WLN 988
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 302, 304, 323, 324Probation of Offenders Act, 1958 — Section 3, 4, 6
High Courts25 Nov 1975Dismissed
Jai Narain and Others Vs State
Rajasthan High Court · (1975) WLN 480
Penal Code, 1860 (IPC) — Section 323, 324, 34, 452Probation of Offenders Act, 1958 — Section 4
High Courts25 Nov 1975Dismissed
Ramniwas and Another Vs State
Rajasthan High Court · (1975) WLN 481
Penal Code, 1860 (IPC) — Section 307, 324, 34, 452
High Courts24 Nov 1975Dismissed
Vidya Sagar Vs Regional Transport Authority
Rajasthan High Court · (1975) WLN 501
Motor Vehicles Act, 1988 — Section 47(3)
High Courts24 Nov 1975Allowed
Shanker Singh and Others Vs The Union of India (UOI) and Others
Rajasthan High Court · (1975) WLN 559
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146Limitation Act, 1963 — Section 27, 28
High Courts21 Nov 1975Allowed
A.K. Garg Vs The State of Rajasthan
Rajasthan High Court · (1975) WLN 533
Constitution of India, 1950 — Article 320States Reorganisation Act, 1956 — Section 115
High Courts21 Nov 1975Allowed
Vidhya Sagar through his Legal Representatives Vs The State Transport Appellate Tribunal and Others
Rajasthan High Court · (1975) WLN 473
Motor Vehicles Act, 1988 — Section 48(3)(xxi), 57(8)
High Courts14 Nov 1975Dismissed
Chiraguddin Vs Luqman and Others
Rajasthan High Court · (1975) WLN 467
Arbitration Act, 1940 — Section 30
High Courts14 Nov 1975
V.N. Soral Vs Mohan Poonamia Jain and Another
Rajasthan High Court · (1976) CriLJ 1228
Criminal Procedure Code, 1973 (CrPC) — Section 242, 243, 244, 247, 417Industrial Disputes Act, 1947 — Section 27, 29
High Courts14 Nov 1975
Municipal Council Vs Sita Ram
Rajasthan High Court · (1976) RLW 358 : (1975) 8 WLN 792
Criminal Procedure Code, 1973 (CrPC) — Section 342Prevention of Food Adulteration Act, 1954 — Section 16, 2, 6, 7Probation of Offenders Act, 1958 — Section 4
High Courts12 Nov 1975
State of Rajasthan Vs Hansa Ram
Rajasthan High Court · (1976) CriLJ 657 : (1975) RLW 473 : (1975) WLN 662
Criminal Procedure Code, 1973 (CrPC) — Section 103, 342Evidence Act, 1872 — Section 68Prevention of Food Adulteration Act, 1954 — Section 10, 13, 16, 7
High Courts11 Nov 1975
Mangal Singh Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1976 Raj 123 : (1975) RLW 494 : (1975) WLN 677
Civil Procedure Code, 1908 (CPC) — Section 139Notaries Act, 1952 — Section 8(1)Rajasthan Stamp Law (Adaptation) Act, 1952 — Article 4, 42
High Courts10 Nov 1975Allowed
Mangilal and Another Vs The State
Rajasthan High Court · (1975) WLN 448
Penal Code, 1860 (IPC) — Section 100, 300, 302, 304, 34Probation of Offenders Act, 1958 — Section 3, 4, 6
High Courts07 Nov 1975Allowed
Prabhashanker Vs Smt. Rukmani and Others
Rajasthan High Court · AIR 1976 Raj 17 : (1976) RLW 3 : (1975) WLN 618
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1), 14(2)