High Courts17 Jan 1976Dismissed
Provident Fund Inspector Vs Sohan Lal Kukkar and sons and Another
Rajasthan High Court · (1976) WLN 20
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,102 of 2,241
High Courts15 Jan 1976Dismissed
State of Rajasthan Vs Mahadev and Others
Rajasthan High Court · (1976) WLN 22
Criminal Procedure Code, 1973 (CrPC) — Section 247Penal Code, 1860 (IPC) — Section 160Police Act, 1861 — Section 34
High Courts15 Jan 1976Allowed
Municipal Council Vs Nathu
Rajasthan High Court · (1976) WLN 23
Prevention of Food Adulteration Act, 1954 — Section 13, 16, 7
High Courts14 Jan 1976Allowed
Sumer Singh Vs State Transport Appellate Tribunal and Others
Rajasthan High Court · AIR 1976 Raj 144 : (1976) RLW 117
Motor Vehicles Act, 1939 — Section 48(3), 57(8)
High Courts14 Jan 1976
State of Rajasthan Vs Sohansingh and Another
Rajasthan High Court · (1976) CriLJ 1134 : (1976) RLW 34 : (1976) 9 WLN 13
Opium Act, 1878 — Section 4, 9
High Courts13 Jan 1976Allowed
State Vs Satish Chandra and Others
Rajasthan High Court · (1976) WLN 10
Criminal Procedure Code, 1973 (CrPC) — Section 247Payment of Bonus Act, 1965 — Section 19, 28
High Courts09 Jan 1976Allowed
Smt. Kishan Bai and Others Vs Pooran
Rajasthan High Court · (1976) WLN 9
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13A
High Courts08 Jan 1976Allowed
Nisar Mohammed Vs The State of Rajasthan
Rajasthan High Court · (1976) WLN 1
Penal Code, 1860 (IPC) — Section 354, 376, 451
High Courts07 Jan 1976Allowed
Dr. C.L. Pathak Vs The State of Rajasthan
Rajasthan High Court · (1976) RLW 38 : (1976) WLN 1
Constitution of India, 1950 — Article 309, 311
High Courts07 Jan 1976Allowed
Kushalchand and Others Vs Motilal
Rajasthan High Court · (1976) WLN 23
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 14(2)
High Courts06 Jan 1976Dismissed
Nizru Vs Rewar Mal
Rajasthan High Court · (1976) WLN 33
Administration of Evacuee Property Act, 1950 — Section 16
High Courts05 Jan 1976Dismissed
The Rambagh Palace Hotel Vs The Rajasthan Hotel Workers' Union
Rajasthan High Court · (1976) WLN 680
High Courts23 Dec 1975Dismissed
Sua Lal Vs Nanchu and Others
Rajasthan High Court · (1975) WLN 544
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 397
High Courts23 Dec 1975Dismissed
Modu and Another Vs State of Rajasthan
Rajasthan High Court · (1975) WLN 548
Penal Code, 1860 (IPC) — Section 304, 323
High Courts22 Dec 1975
Employees State Insurance Corporation Vs National Printing Press and Ayodhya Prasad
Rajasthan High Court · (1976) RLW 54 : (1975) 8 WLN 737
Employees State Insurance Act, 1948 — Section 96
High Courts19 Dec 1975Dismissed
Karachi Wine Store Vs The Municipal Council
Rajasthan High Court · (1975) WLN 531
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Dec 1975Dismissed
Sawai Singh Vs The State
Rajasthan High Court · (1976) RLW 6 : (1975) 8 WLN 739
Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 439, 56
High Courts17 Dec 1975
Commissioner of Income Tax Vs Ganeshmal Nanak Chand
Rajasthan High Court · (1976) RLW 71 : (1975) WLN 505
Constitution of India, 1950 — Article 226
High Courts17 Dec 1975Allowed
Daula Ram Vs State of Rajasthan
Rajasthan High Court · AIR 1976 Raj 149 : (1976) RLW 127
Rajasthan Panchayat Samitis and Zila Parishad Act, 1959 — Section 39(1), 39(5), 66(4)
High Courts16 Dec 1975Allowed
Gordhanlal Ramgopal and Others Vs State and Others
Rajasthan High Court · AIR 1976 Raj 151 : (1976) RLW 79
Constitution of India, 1950 — Article 19, 301, 358