High Courts01 Apr 1976Dismissed
Bhurekhan Vs State of Rajasthan and Others
Rajasthan High Court · (1976) WLN 73
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,100 of 2,241
High Courts01 Apr 1976Dismissed
Bhure Khan Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1976 Raj 184 : (1976) RLW 148
Constitution of India, 1950 — Article 226Rajasthan Panchayat and Nyaya Panchayat (General) Rules, 1961 — Rule 15
High Courts01 Apr 1976Dismissed
Durgalal Vs Hari Ram and Others
Rajasthan High Court · AIR 1976 Raj 185 : (1976) RLW 159 : (1976) 9 WLN 35
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9, Order 43 Rule 1Rajasthan High Court Ordinance, 1949 — Section 18(2)
High Courts31 Mar 1976
Prahlad Vs State of Rajasthan
Rajasthan High Court · (1977) CriLJ 694 : (1976) RLW 249 : (1976) 9 WLN 231
Essential Commodities Act, 1955 — Section 3, 7General Clauses Act, 1897 — Section 7
High Courts22 Mar 1976
Gurdayal Singh Vs State of Rajasthan
Rajasthan High Court · (1977) CriLJ 148 : (1976) RLW 145 : (1976) 9 WLN 28
Penal Code, 1860 (IPC) — Section 114, 468
High Courts12 Mar 1976
Babulal Vs The State of Rajasthan
Rajasthan High Court · (1977) CriLJ 59 : (1976) RLW 345
Criminal Procedure Code, 1973 (CrPC) — Section 209, 313, 342Penal Code, 1860 (IPC) — Section 300, 302, 304, 307
High Courts11 Mar 1976
Kaliya and Others Vs State of Rajasthan
Rajasthan High Court · (1977) CriLJ 74
Criminal Procedure Code, 1973 (CrPC) — Section 169Penal Code, 1860 (IPC) — Section 302, 34
High Courts10 Mar 1976
Kesari Lal Vs Sub-Divisional Officer and Others
Rajasthan High Court · (1977) WLN 443
Rajasthan Tenancy Act, 1955 — Section 30C, 30E
High Courts10 Mar 1976Dismissed
Ram Prasad Sharma Vs State of Rajasthan
Rajasthan High Court · (1976) WLN 76
Constitution of India, 1950 — Article 226
High Courts10 Mar 1976Dismissed
Jalal and Another Vs The State of Rajasthan
Rajasthan High Court · AIR 1976 Raj 141 : (1976) RLW 161 : (1976) 9 WLN 38
Constitution of India, 1950 — Article 226Foreigners Act, 1946 — Section 8, 9
High Courts09 Mar 1976Dismissed
Bahirumal Basdev Vs Lalit Kishore
Rajasthan High Court · AIR 1976 Raj 244
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, 151
High Courts09 Mar 1976Dismissed
Bahirumal Basdev and Another Vs Lalit Kishore
Rajasthan High Court · (1976) RLW 225 : (1976) WLN 112
Civil Procedure Code, 1908 (CPC) — Section 107, 151
High Courts08 Mar 1976Dismissed
Hemsingh and Another Vs The Collector and Another
Rajasthan High Court · AIR 1976 Raj 187 : (1976) RLW 229
Limitation Act, 1963 — Article 124Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 — Section 40A, 47
High Courts08 Mar 1976Dismissed
Hemsingh Vs The Collector and Another
Rajasthan High Court · (1976) WLN 125
Constitution of India, 1950 — Article 226
High Courts05 Mar 1976Allowed
Shrikishan Sayardavi Vs The State Transport Appellate Tribunal and Others
Rajasthan High Court · (1976) WLN 15
Motor Vehicles Act, 1988 — Section 62
High Courts04 Mar 1976
Ramjidas and Others Vs State of Rajasthan
Rajasthan High Court · (1977) CriLJ 591 : (1976) RLW 207 : (1976) 9 WLN 51
Criminal Procedure Code, 1973 (CrPC) — Section 116, 125, 127, 137, 139Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts04 Mar 1976Dismissed
Chandrasen and Another Vs Murarilal
Rajasthan High Court · (1976) WLN 65
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(a), 14(2)
High Courts03 Mar 1976Dismissed
Chittarmal Vs Sheo Narain and Others
Rajasthan High Court · (1976) WLN 174
Limitation Act, 1963 — Section 5
High Courts01 Mar 1976
Roshan Bai Vs Dharam Chand
Rajasthan High Court · (1976) WLN 102
Succession Act, 1925 — Section 372, 373, 375, 384, 387
High Courts25 Feb 1976Allowed
Ghanshyam Vs Bhagwan Das
Rajasthan High Court · (1976) WLN 96
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13A