High Courts06 May 1976Dismissed
Badri Das Vs The State of Rajasthan
Rajasthan High Court · (1976) RLW 234 : (1976) WLN 218
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 484Penal Code, 1860 (IPC) — Section 299, 302, 304, 324
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,099 of 2,241
High Courts05 May 1976
State Vs Shankariya
Rajasthan High Court · (1977) CriLJ 684 : (1976) RLW 275 : (1976) 9 WLN 258
Criminal Procedure Code, 1973 (CrPC) — Section 114, 133, 164, 311, 342Evidence Act, 1872 — Section 45Identification of Prisoners Act, 1920 — Section 5
High Courts05 May 1976Dismissed
Laxmi Chand Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1976 Raj 197 : (1976) RLW 303
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1939 — Section 58, 64
High Courts04 May 1976Dismissed
Tiwari Pradyumna Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (1976) RLW 285 : (1976) WLN 164
Constitution of India, 1950 — Article 226
High Courts04 May 1976
Kanhiya Vs State of Rajasthan
Rajasthan High Court · (1976) CriLJ 1652 : (1976) RLW 251
Criminal Procedure Code, 1973 (CrPC) — Section 46Evidence Act, 1872 — Section 26, 27Penal Code, 1860 (IPC) — Section 302, 379, 411
High Courts03 May 1976Dismissed
Delhi Cloth and General Mills Co. Ltd. and Others Vs R.R. Gupta, Commercial Tax Officer and Another
Rajasthan High Court · (1976) WLN 326
Additional Duties of Excise (Goods of Special Importance) Act, 1957 — Section 2Central Excises and Salt Act, 1944 — Section 12, 13, 14Constitution of India, 1950 — Article 226, 32
High Courts27 Apr 1976
Swaroop Singh and Another etc. Vs The State of Rajasthan
Rajasthan High Court · (1976) CriLJ 1655 : (1976) RLW 217
Criminal Procedure Code, 1973 (CrPC) — Section 2, 207, 209, 309Penal Code, 1860 (IPC) — Section 149, 302, 327
High Courts23 Apr 1976Dismissed
Umesh Chandra Vs The State of Rajasthan
Rajasthan High Court · (1976) RLW 240 : (1976) WLN 201
Penal Code, 1860 (IPC) — Section 302, 363, 364
High Courts23 Apr 1976Dismissed
B.P. Joshi and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1976) RLW 254 : (1976) WLN 209
Rajasthan Educational Service Rules, 1960 — Rule 25
High Courts22 Apr 1976Partly Allowed
Nathulal and Others Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 1976 Raj 202 : (1976) RLW 315 : (1976) 9 WLN 238
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 68D(1), 68D(2), 68D(3)Rajasthan State Road Transport Services (Development) Rules, 1965 — Rule 6(4)
High Courts22 Apr 1976Partly Allowed
S. Zoraster and Co. (Supplies) Pvt. Ltd. Vs The Union of India (UOI) and Others
Rajasthan High Court · AIR 1976 Raj 190 : (1976) RLW 185 : (1976) 9 WLN 180
High Courts21 Apr 1976Dismissed
Union of India (UOI) Vs Rajasthan Anushakti Karamchari Union and Another
Rajasthan High Court · (1976) RLW 192 : (1976) WLN 150
Industrial Disputes Act, 1947 — Section 17, 33
High Courts21 Apr 1976Dismissed
Smt. Basanti Devi and Others Vs Abdul Sattar and Others
Rajasthan High Court · AIR 1976 Raj 239 : (1976) RLW 220
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1, Order 20 Rule 2, Order 20 Rule 3, Order 41 Rule 30, Order 41 Rule 31Rajasthan High Court of Judicature Rules, 1952 — Rule 88(2)
High Courts21 Apr 1976Dismissed
Balu Mal Vs J.P. Chandani and Others
Rajasthan High Court · AIR 1977 Raj 14
Arbitration Act, 1940 — Section 13, 14, 15, 16, 41Civil Procedure Code, 1908 (CPC) — Order 13 Rule 9Constitution of India, 1950 — Article 226, 227
High Courts15 Apr 1976Dismissed
Kundan Singh Jhala Vs The State of Rajasthan
Rajasthan High Court · (1976) WLN 175
Constitution of India, 1950 — Article 311
High Courts15 Apr 1976Allowed
Gordhan Lal Vs S.K. Durgia and Another
Rajasthan High Court · (1976) WLN 188
Rajasthan State Electricity Board (Service of Engineers) Regulations — Item 4
High Courts13 Apr 1976Dismissed
Suresh Kumar and Others Vs Ramchandra and Others
Rajasthan High Court · (1976) RLW 184 : (1976) WLN 123
Criminal Procedure Code, 1973 (CrPC) — Section 141, 145, 146
High Courts06 Apr 1976Dismissed
Indar Mal Vs Babu Lal
Rajasthan High Court · AIR 1977 Raj 160
Civil Procedure Code, 1908 (CPC) — Section 151Hindu Adoptions and Maintenance Act, 1956 — Section 20
High Courts06 Apr 1976
Indar Mal Vs Babulal
Rajasthan High Court · (1976) RLW 142 : (1976) WLN 104
Civil Procedure Code, 1908 (CPC) — Section 115, 151Hindu Adoptions and Maintenance Act, 1956 — Section 16, 18, 20
High Courts05 Apr 1976Allowed
Nathulal and Another Vs Mangoo and Another
Rajasthan High Court · AIR 1976 Raj 208 : (1976) RLW 299 : (1976) 9 WLN 245
Limitation Act, 1908 — Section 75