High Courts26 Aug 1976Dismissed
Smt. Veena Lodha Vs Narendra Mal Lodha
Rajasthan High Court · AIR 1977 Raj 134 : (1976) RLW 383 : (1976) 9 WLN 420
Hindu Marriage Act, 1955 — Section 19Rajasthan Civil Courts Ordinance, 1950 — Section 10(3)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,097 of 2,241
High Courts26 Aug 1976Allowed
Mst. Narayanee and Others Vs State of Rajasthan
Rajasthan High Court · (1976) WLN 401
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 176, 201, 302, 501
High Courts23 Aug 1976
Janardan Prasad Vs The State of Rajasthan
Rajasthan High Court · (1977) CriLJ 68 : (1976) RLW 410 : (1976) 9 WLN 377
Criminal Procedure Code, 1973 (CrPC) — Section 207Evidence Act, 1872 — Section 154Penal Code, 1860 (IPC) — Section 300, 302, 304, 304A
High Courts23 Aug 1976Allowed
Mangu and Others Vs The State of Rajasthan
Rajasthan High Court · (1976) RLW 385 : (1976) WLN 448
Criminal Procedure Code, 1973 (CrPC) — Section 221, 222, 464Penal Code, 1860 (IPC) — Section 103, 141, 148, 149, 300
High Courts19 Aug 1976Dismissed
Rawat Ram Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1977 Raj 72 : (1976) RLW 454 : (1976) 9 WLN 467
Constitution of India, 1950 — Article 226Rajasthan Land Development Corporation Act, 1975 — Section 20, 24, 24(4)
High Courts17 Aug 1976Dismissed
Prabhu Vs Smt. Geeta
Rajasthan High Court · (1976) WLN 318
Hindu Marriage Act, 1955 — Section 13, 5
High Courts16 Aug 1976Dismissed
Shivlal Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1977 Raj 1 : (1976) RLW 391 : (1976) 9 WLN 533
Constitution of India, 1950 — Article 226Rajasthan Irrigation and Drainage Act, 1954 — Section 21, 53
High Courts11 Aug 1976Dismissed
State Bank of Bikaner and Jaipur Vs Devaki Narain Bhatia
Rajasthan High Court · AIR 1977 Raj 76 : (1976) RLW 446
Arbitration Act, 1940 — Section 34, 39
High Courts11 Aug 1976Dismissed
Awami Kumar Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1977 Raj 80 : (1976) RLW 372 : (1976) 9 WLN 422
Transfer of Property Act, 1882 — Section 54
High Courts11 Aug 1976
Data Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1977) CriLJ 1428 : (1976) RLW 484
Evidence Act, 1872 — Section 114, 133Penal Code, 1860 (IPC) — Section 395, 397
High Courts06 Aug 1976
Mansukh Ram Vs The State and Another
Rajasthan High Court · (1977) CriLJ 563 : (1976) RLW 443 : (1976) 9 WLN 445
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 145, 146
High Courts05 Aug 1976
Sheo Karan Vs State of Rajasthan
Rajasthan High Court · (1976) WLN 292
Penal Code, 1860 (IPC) — Section 376, 377
High Courts04 Aug 1976
Ramnath Khanna Vs State of Rajasthan and Others
Rajasthan High Court · (1976) RLW 404 : (1976) WLN 386
Rajasthan Medical and Health Service Rules, 1963 — Rule 6(1)
High Courts03 Aug 1976Dismissed
Jaswant Singh Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1977 Raj 42 : (1976) RLW 394 : (1976) 9 WLN 410
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 51, 60, 74Rajasthan Motor Vehicles Taxation Rules, 1951 — Rule 230
High Courts03 Aug 1976Allowed
Rajasthan State Road Transport Corporation, Jaipur Vs The Regional Transport Authority, Jaipur and Others
Rajasthan High Court · AIR 1977 Raj 136 : (1976) RLW 365 : (1976) 9 WLN 352
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 63, 63(3), 63(3A), 63A(2), 64A
High Courts03 Aug 1976
Bashir Vs The State of Rajasthan
Rajasthan High Court · (1976) RLW 398 : (1976) WLN 488
Criminal Procedure Code, 1973 (CrPC) — Section 107, 108, 109, 110, 111Penal Code, 1860 (IPC) — Section 147, 323, 324, 440, 452
High Courts02 Aug 1976Dismissed
State of Rajasthan Vs Ram Charan Heda
Rajasthan High Court · (1976) WLN 253
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 309
High Courts23 Jul 1976Partly Allowed
Immamudin and Others Vs Mst. Khatoon and Others
Rajasthan High Court · AIR 1977 Raj 142
First Accidents Act, 1855 — Section 1A, 2
High Courts23 Jul 1976
Abdul Razaq Vs Dhoop Chand
Rajasthan High Court · (1976) WLN 287
Arbitration Act, 1940 — Section 30, 33
High Courts22 Jul 1976Allowed
Suresh Kumar Vs University of Rajasthan and Others
Rajasthan High Court · (1976) WLN 317