High Courts26 Aug 1975Allowed
Ramjeewan Vs Chand Mohammed
Rajasthan High Court · AIR 1976 Raj 65 : (1975) RLW 408 : (1975) WLN 423
Civil Procedure Code, 1908 (CPC) — Section 153Limitation Act, 1963 — Section 5
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,107 of 2,241
High Courts26 Aug 1975Dismissed
General Auto Agencies Vs Hazari Singh
Rajasthan High Court · AIR 1976 Raj 56 : (1975) WLN 631
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 30 Rule 10Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(4), 19ATransfer of Property Act, 1882 — Section 106
High Courts26 Aug 1975
Bherun Vs State of Rajasthan
Rajasthan High Court · (1975) WLN 318
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 324
High Courts26 Aug 1975Allowed
Kumari Inderjeet Kaur Vs The State of Rajasthan and Others
Rajasthan High Court · (1975) WLN 328
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115
High Courts25 Aug 1975Allowed
Rugunath Singh Vs Balabux and Another
Rajasthan High Court · (1975) RLW 397 : (1975) 8 WLN 427
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(c)
High Courts19 Aug 1975
Maina and Others Vs Niranjan Singh and Others
Rajasthan High Court · AIR 1976 Raj 71 : (1975) RLW 399 : (1975) WLN 442
Evidence Act, 1872 — Section 21Motor Vehicles Act, 1939 — Section 31
High Courts19 Aug 1975Allowed
Pritam Lal Vs Union of India (UOI) and Others
Rajasthan High Court · (1975) WLN 342
High Courts18 Aug 1975Dismissed
Kamal Kant Paliwal Vs Smt. Prakash Devi Paliwal and Others
Rajasthan High Court · AIR 1976 Raj 79 : (1975) RLW 363 : (1975) WLN 429
Contract Act, 1872 — Section 17
High Courts18 Aug 1975Dismissed
Gurucharan Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1975) WLN 299
Constitution of India, 1950 — Article 154, 226, 309, 311
High Courts14 Aug 1975Dismissed
Banshi Dhar Bohra and Others Vs The State of Rajasthan
Rajasthan High Court · (1975) WLN 345
High Courts12 Aug 1975
Umrao Vs Sheonarain and Others
Rajasthan High Court · (1975) RLW 353 : (1975) 8 WLN 487
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145, 146, 397
High Courts12 Aug 1975Dismissed
Laxmandas and Jagdish Vs State of Rajasthan
Rajasthan High Court · (1975) RLW 341 : (1975) 8 WLN 601
Criminal Procedure Code, 1973 (CrPC) — Section 164, 288, 342Penal Code, 1860 (IPC) — Section 302, 34
High Courts11 Aug 1975Dismissed
Gajanand Phoolchand Haldryon ka Rasta Vs Income Tax Officer and Another
Rajasthan High Court · (1975) 8 WLN 965
Income Tax Act, 1961 — Section 123, 124, 139, 144, 147
High Courts08 Aug 1975Dismissed
Ram Chand Vs Union of India (UOI)
Rajasthan High Court · (1975) RLW 392 : (1975) WLN 340
High Courts05 Aug 1975Dismissed
Satya Narain Vs The State of Rajasthan and Others
Rajasthan High Court · (1975) WLN 320
High Courts04 Aug 1975Dismissed
Mishri Lal Nagar Vs Smt. Prem Kumars Bhatyani
Rajasthan High Court · (1975) WLN 290
Constitution of India, 1950 — Article 227
High Courts04 Aug 1975Dismissed
Ramswaroop Agarwal Vs The University of Rajasthan
Rajasthan High Court · (1975) WLN 313
High Courts04 Aug 1975Allowed
Hazarilal Vs Nagar Parishad
Rajasthan High Court · AIR 1976 Raj 91 : (1975) RLW 561 : (1975) WLN 563
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 94, Order 41 Rule 27Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12, 14(1), 20(1A)Evidence Act, 1872 — Section 114, 13, 43
High Courts30 Jul 1975
Arjun Singh Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1975 Raj 217 : (1975) WLN 386
Constitution of India, 1950 — Article 14, 15, 16, 359(1)