High Courts14 Jul 1978Allowed

Onkar Chand Vs State of Rajasthan

Rajasthan High Court · (1978) RLW 550 : (1978) 11 WLN 611

Rajasthan Panchayat Act, 1953 — Section 27ARajasthan Panchayat and Nyaya Panchayat (General) Rules, 1961 — Rule 272
High Courts05 Jul 1978

Gumana Ram Vs The State

Rajasthan High Court · (1978) WLN 285

Criminal Procedure Code, 1973 (CrPC) — Section 161, 428Penal Code, 1860 (IPC) — Section 109, 302, 304, 323, 325
High Courts07 Jun 1978Dismissed

Aladeen Vs The State of Rajasthan

Rajasthan High Court · (1982) RLW 642 : (1978) WLN 546

Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 363, 366, 376